Some PAST Judgements / Case Laws similar to Z X DRUGS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 19-06-2022 03:41
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10-05-2022 |
Sushil Goel & Others Versus State At The Instance Of Drugs Inspector - 1, Represented By State Public Prosecutor, Bengaluru |
High Court of Karnataka |
05-05-2022 |
Dr. Pallavi Manohar Dalvi & Others Versus State of Maharashtra Through its Department of Medical Education & Drugs Mantralaya & Others |
High Court of Judicature at Bombay |
12-04-2022 |
Parenteral Drugs (India) Limited Through Nanalal Joshi, Authorised Signatory Shree Ganesh Chambers, Navlakha Versus Gati Kintetsu Express Pvt. Ltd. |
High Court of Madhya Pradesh Bench at Indore |
23-03-2022 |
Kisan Vidya Prasarak Sanstha Shirpur, through its President Tushar & Others Versus The State of Maharashtra, Through its Secretary, Medical Education and Drugs Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
31-01-2022 |
Gul Raj Bhatia, Director of M/s. Pfizer Products India Pvt. Limited, Mumbai & Others Versus The State of Tamil Nadu, Rep. by Deepa Joseph, Drugs Inspector, Chennai |
High Court of Judicature at Madras |
15-12-2021 |
Malladi Drugs and Pharmaceutical Limited, Chennai Versus The Union of India, New Delhi & Others |
High Court of Judicature at Madras |
07-12-2021 |
Mrunmayi Versus The State of Maharashtra, Through its Secretary, Medical Education & Drugs Department, Mantralaya, Mumbai & Others |
In the High Court of Bombay at Aurangabad |
18-11-2021 |
Bharat Chabildas Shah & Others Versus Union of India, Represented by Drug Inspector, Office of the Deputy Drugs Controller(India), Central drugs Standard Control Organization, Chennai & Another |
High Court of Judicature at Madras |
12-11-2021 |
N. Anand Versus The State Rep. by the Drugs Inspector, Intelligence Wing, Office of the Director of Drugs Control, Chennai |
High Court of Judicature at Madras |
08-10-2021 |
Shaikh Ainashwa Mohd.Habeebuddin Versus State of Maharashtra, Through the Secretary for Medical Education and Drugs Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
29-07-2021 |
M/s. Biogenetics Drugs Pvt. Ltd., Represented by its Directors, Mukut Bihari Goyel, Mukta Goyel & Vibhor Goyel & Others Versus Union of India, Represented by Drugs Inspector, Office of the Deputy Drugs Controller (India), Chennai |
High Court of Judicature at Madras |
24-02-2021 |
The State of Karnataka by Drugs Inspector, represented by SPP, Bengaluru Versus Altaf pasha & Another |
High Court of Karnataka |
29-01-2021 |
The State of Maharashtra, Through the Secretary, Medical Education & Drugs Department & Others Versus Dr. Ashok Ramchandra Anand |
High Court of Judicature at Bombay |
23-12-2020 |
J. Sikkandar Versus Commissioner, Food Safety & Drugs Administration |
Before the Madurai Bench of Madras High Court |
10-12-2020 |
Mangalam Drugs & Organics Limited & Others Versus Securities & Exchange Board of India |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
26-11-2020 |
Noy Vallesina Engineering Spa, (Now Known As Noy Ambiente S.P.A) Versus Jindal Drugs Limited & Others |
Supreme Court of India |
26-11-2020 |
Noy Vallesina Engineering Spa, (Now Known As Noy Ambiente S.P.A) Versus Jindal Drugs Limited & Others |
Supreme Court of India |
04-11-2020 |
Harishbhai Keshavbhai & Others Versus State of Kerala, Represented by The Drugs Inspector, Office of The Asst. Drugs Controller, Kannur, Represented Through The Public Prosecutor, High Court of Kerala, Ernakulam |
High Court of Kerala |
28-10-2020 |
Zee Laboratories Ltd., Rep by its Managing Director, Rajeev Mukul & Another Versus Tamil Nadu State rep by the Drugs Inspector, Tirunelveli-II Range, Tirunelveli |
Before the Madurai Bench of Madras High Court |
23-09-2020 |
Dr. Keshav Baliram Hedgewar Paryayi Versus The State of Maharashtra, through Principal Secretary, Medical Education and Drugs Department & Others |
In the High Court of Bombay at Nagpur |
09-06-2020 |
State rep. by the Drugs Inspector, O/o. Director of Drugs Control, Tamil Nadu, Chennai Versus M/s. National Pharmaceuticals [A-3], A Division of Rider Pharmaceuticals Pvt. Ltd., Rep. by Kamalchand Jain, Director & Another |
High Court of Judicature at Madras |
11-05-2020 |
Parenteral Drugs (India) Limited Versus Jagdish Mangal HUF & Others |
High Court of Madhya Pradesh Bench at Indore |
06-03-2020 |
Dr. Nishigandha Ramchandra Naik Versus State of Maharashtra through Principal Secretary, Medical Education and Drugs Department Mantralaya & Another |
High Court of Judicature at Bombay |
02-03-2020 |
Genentech Inc & Others Versus Drugs Controller General of India & Others |
High Court of Delhi |
28-02-2020 |
All India Drugs Control Officers Confederation, Rep. by its President, M. Dhilip Kumar Versus The Government of India, Rep. by its Secretary to Government, Ministry of Health & Family Welfare, New Delhi & Another |
High Court of Judicature at Madras |
30-01-2020 |
M/s. Alfred Berg & Co. (I) Pvt. Ltd., Rep. by its Director, Kamalesh K Jain & Another Versus TamilNadu State Rep by Senior Drugs Inspector, Villupuram Range I/c Cuddalore |
High Court of Judicature at Madras |
29-01-2020 |
M/s. Creative Disgnostic Medicare Pvt. Ltd., Represented by Satish Sadanand Karekar, Director & Others Versus The State of Tamilnadu rep. by M. Rani, Drugs Inspector, Chennai |
High Court of Judicature at Madras |
22-01-2020 |
Emcure Pharmaceuticals Limited and Others V/S Drugs Controller General of India and Others. |
High Court of Delhi |
13-01-2020 |
Prakash Shikshan Mandal's Loknete Versus State of Maharashtra, through its Department of Medical Education & Drugs & Others |
High Court of Judicature at Bombay |
30-10-2019 |
Suo Moto Proceedings on a Communication Received from The II Additional Sessions Judge, Ernakulam Regarding Wrong Committal In SC 242/2015 on that Court Versus State of Kerala, Represented by Regional Drug Inspector, Office of The Assistant Drugs Controller, Ernakulam Represented by The Public Prosecutor, High Court of Kerala, Ernakulam & Others |
High Court of Kerala |
30-07-2019 |
Zenith Drugs & Allied Agencies Pvt. Ltd. Represented By Its Managing Director, Shri Uday Krishna Paul Versus M/s. Nicholas Piramal India Ltd. |
Supreme Court of India |
30-07-2019 |
Zenith Drugs & Allied Agencies Pvt. Ltd. Represented By Its Managing Director, Shri Uday Krishna Paul Versus M/s. Nicholas Piramal India Ltd. |
Supreme Court of India |
02-07-2019 |
Krishnagopal Raghunathprasad Maheshwari & Others Versus The Food Inspector, Food and Drugs Administration Bibhishan Dattatray Mule & Another |
High Court of Judicature at Bombay |
22-05-2019 |
M/s Rajlakshmi Drugs, Assam Versus The Numaligarh Refinery Limited & Others |
High Court of Gauhati |
20-05-2019 |
Saurabh Puri Versus Drugs Controller, Drugs Controller Department |
High Court of Delhi |
02-05-2019 |
Avadhesh Mukutbihari Sharma Versus The State of Maharashtra, Through the Secretary, Food and Drugs Administration & Others |
In the High Court of Bombay at Aurangabad |
02-05-2019 |
Dr. Sanjana & Others Versus The State of Maharashtra, Through its Secretary, Department of Medical Education and Drugs, Mantralaya & Others |
In the High Court of Bombay at Nagpur |
14-03-2019 |
Dr. Shobana Versus The State of Tamil Nadu rep. by M. Rani, M. Pharm Drugs Inspector, O/o. The Assistant Director of Drugs Control, Zone II, D.M.S.Campus, Teynampet |
High Court of Judicature at Madras |
13-02-2019 |
M/s. Micro Labs Limited & Others Versus Drugs Controller General of India & Others |
High Court of Delhi |
11-02-2019 |
M/s. Seamac Formulations Private Limited, Represented by its Managing Director Atul Talwar & Others Versus The State of Tamil Nadu, Represented by the Drugs Inspector, Thiruvallur District |
High Court of Judicature at Madras |
24-01-2019 |
Dr. Ansari Hospital & Others Versus State Represented by it's Inspector of Drugs, Nagapattinam Range, Nagapattinam |
High Court of Judicature at Madras |
22-01-2019 |
Santosh Versus The State of Maharashtra, through Food Inspector, Food & Drugs Administration |
In the High Court of Bombay at Nagpur |
08-01-2019 |
Vikram Kumar B Bhojani Versus State at Instance of Drugs Inspector, Represented by State Public Prosecutor |
High Court of Karnataka Circuit Bench At Dharwad |
06-12-2018 |
Bhagwanbaba Sevabhai Sanstha's Mauli Nursing School (R.A.N.M. & R.G.N.M), Through its Secretary, Mahadev & Others Versus The State of Maharashtra, Through the Secretary for Medical Education & Drugs Department & Others |
In the High Court of Bombay at Aurangabad |
30-11-2018 |
State Rep. By The Drugs Inspector Versus Manimaran |
Supreme Court of India |
29-10-2018 |
Sanjeev Wasan Versus Union of India, Ministry of Health and Family Welfare Through its Drugs Inspector Navneet Pratap Singh Central Drugs Standards Control Organization, (CDSCO) |
In the High Court of Bombay at Goa |
23-10-2018 |
M/s. Parenteral Drugs India Ltd. & Others Versus State of A.P., rep. by its Public Prosecutor |
High Court of Andhra Pradesh |
12-10-2018 |
M/s. Embiotic laboratories Pvt Ltd. & Others Versus State represented by the Drugs Inspector, Coimbatore |
High Court of Judicature at Madras |
12-10-2018 |
M/s. Anglo French Drugs & Industries Limited, Rep. by Uddhav Kanoria, the Whole time Director & Others Versus The State of Tamil Nadu represented by T.S. Thamilchelvi, B. Pharm., Senior Drugs Inspector, Chennai |
High Court of Judicature at Madras |
05-10-2018 |
M/s. Zeus Pharmaceuticals, Rep. by Mr.Raghu Raghav Balasaria, Himachal Pradesh & Another Versus The State of Tamil Nadu represented by R. Kannan, Drugs Inspector, Thiruvallur Range, Office of the Assistant Director of Drugs Control, Thiruvallur Zone, Thiruvallur |
High Court of Judicature at Madras |
05-10-2018 |
M/s. Vinayak Manu Trade Private Limited, Jaipur & Others Versus State represented by, The Drugs Inspector, Intelligence Wing, Office of the Directorate of Drugs Control, Teynampet, Chennai |
High Court of Judicature at Madras |
28-09-2018 |
M/s. Venkateshwara Hatcheries Private Limited, Rep. by Jitendra M. Desai Director & Others Versus State Rep. by Drugs Inspector, Madurai |
Before the Madurai Bench of Madras High Court |
25-09-2018 |
Alisha Murtaza Khokhawala Versus The State of Maharashtra Through Dept of Medical Education & Drugs & Others |
High Court of Judicature at Bombay |
20-09-2018 |
Poddar Pharmaceuticals Pvt.Ltd., Uttarakhand & Another Versus State represented by Drugs Inspector Aranthangi Range O/o, the Asst. Director of Drugs Control, Thanjavur |
Before the Madurai Bench of Madras High Court |
07-09-2018 |
Ban Labs Ltd. & Another Versus Drugs Inspector & Others |
High Court of Jammu and Kashmir |
27-07-2018 |
M/s. Jain Medical Store & Another Drugs Inspector, Udhampur & Others |
High Court of Jammu and Kashmir |
27-07-2018 |
M/s. Jain Medical Store & Another Versus Drugs Inspector, Udhampur & Others |
High Court of Jammu and Kashmir |
26-07-2018 |
Yellamalli Venkatapriyanka & Others Versus State of Maharashtra, through its ] Department of Medical Education & Drugs & Others |
High Court of Judicature at Bombay |
21-06-2018 |
Duckbill Drugs Pvt. Ltd V/S Commr. of Central Excise, Kol. V |
Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata |
11-06-2018 |
M/s. Shasun Pharmaceuticals Limited, Rep. by its General Manager (IR), C.D. Surendran, (Formerly known as M/s.Shasun Chemicals & Drugs Limited) Versus The Regional Provident Fund Commissioner-II(C & R) |
High Court of Judicature at Madras |
08-06-2018 |
CCE, Jammu & Kashmir V/S Jindal Drugs Limited |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
06-06-2018 |
Pallavi Versus The State of Maharashtra, through its Secretary, Medical Education & Drugs Department & Others |
In the High Court of Bombay at Aurangabad |
23-05-2018 |
Star Drugs & Research Labs Ltd. V/S Commissioner of Central Excise, Chennai-III |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
07-03-2018 |
Welcure Drugs & Pharmaceuticals Ltd. Versus Fresenius Kabi Oncology Limited |
High Court of Delhi |
28-02-2018 |
Prachi Versus The State of Maharashtra, through the Secretary, Medical Education and Drugs Department & Others |
In the High Court of Bombay at Aurangabad |
02-02-2018 |
M/s. Contec Airflow (I) Private Limited Versus M/s. Rajasthan Drugs |
High Court of Rajasthan Jaipur Bench |
29-01-2018 |
Commissioner of Central Excise, Kolhapur V/S Kamud Drugs Pvt. Ltd. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
28-12-2017 |
Ciron Drugs and Pharmaceuticals Pvt. Ltd V/S Commissioner of Central Excise |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
21-12-2017 |
Ganpatrao & Others Versus State of Maharashtra Through Secretary Medical Education & Drugs Department & Others |
In the High Court of Bombay at Aurangabad |
20-12-2017 |
Nagnath Devidasrao Padhye & Another Versus The State of Maharashtra, through the Secretary, Medical Education & Drugs Department & Others |
In the High Court of Bombay at Aurangabad |
27-11-2017 |
M/s. Tele World Marketing Versus The Joint Commissioner (Drugs), Food & Drugs Administration & Others |
High Court of Madhya Pradesh Bench at Indore |
15-11-2017 |
M/s. Shasun Chemicals & Drugs Ltd., Represented by its General Manager-Commercial, C. Bhaskar Rao Versus The Customs, Excise & Gold (Control) Appellate Tribunal, Shastri Bhavan, Chennai & Others |
High Court of Judicature at Madras |
09-11-2017 |
Dr. Suryaprakash Dhaneria Versus The State of Maharashtra (through its Secretary, Medical Education & Drugs Department & Others |
In the High Court of Bombay at Aurangabad |
04-10-2017 |
Kshipra Drugs P. Ltd. and Others V/S Commissioner of Central Excise, Indore |
Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi |
29-09-2017 |
Bipin Blowda Versus State of Maharashtra, Through : its Department of Medical Education and Drugs & Others |
High Court of Judicature at Bombay |
29-09-2017 |
Bipin Blowda Versus State of Maharashtra, Through : Its Department of Medical Education & Drugs |
High Court of Judicature at Bombay |
18-09-2017 |
Hetero Drugs Ltd V/S Commissioner of Customs (Airport) |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai |
04-09-2017 |
M/s. Sowndhari Pharmacy Represented by its Partner V. Srinivasan Versus The Director of Drugs Control O/o Director of Drugs Control & Another |
High Court of Judicature at Madras |
29-08-2017 |
Maithilee Tukaram Kadam Versus The State of Maharashtra through : Its' Medical Education and Drugs Department Mantralaya & Others |
High Court of Judicature at Bombay |
22-06-2017 |
M/s.MMC Healthcare (HP) Pvt. Ltd., & Another Versus State represented by the Drugs Inspector, Valasaravakkam Range |
High Court of Judicature at Madras |
14-06-2017 |
R. Kumarapathi Proprietor of Balaji Surgicals, Samusigapuram Versus The Tamil Nadu State Rep by Drugs Inspector Thiruvottiyur Range, Thiruvallur Range |
High Court of Judicature at Madras |
13-06-2017 |
CCE, Panchkula V/S Alpha Drugs & Pharmaceuticals |
Customs Excise Service Tax Appellate Tribunal Chandigarh Bench |
09-06-2017 |
Jayavilas Tobacco Traders LLP Rep by its Partner, A. Prabaharan Versus The Designated Officer The Food Safety & Drugs Control Dept. Office of the Food Safety & Standard Authority, Villupuram |
High Court of Judicature at Madras |
09-06-2017 |
Jayavilas Tobacco Traders LLP Rep by its Partner, A. Prabaharan Versus The Designated Officer The Food Safety & Drugs Control Dept. Office of the Food Safety & Standard Authority, Villupuram |
High Court of Judicature at Madras |
25-05-2017 |
Sagar Drugs & Pharmaceuticals P. Ltd V/S C.C.E., Ahmedabad-II |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad |
24-05-2017 |
Cure Way Drugs Versus Sahajanand Health Care |
High Court of Delhi |
17-04-2017 |
Jindal Drugs Limited Versus Union of India & Others |
High Court of Judicature at Bombay |
11-04-2017 |
Anglo-French Drugs & Industries Ltd V/S Commissioner of Central Excise, Service Tax and Customs, Bangalore-II |
Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore |
10-04-2017 |
Regenix Drugs Ltd. Jamala Sonu Terrace & Others Versus Securities & Exchange Board of India SEBI Bhavan & Another |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
22-03-2017 |
Jagadishbhai N. Davey, Proprietor cum Competent Person of M/s. Hindustan Surgical Agencies, Chennai Versus State, Rep. by its Drugs Inspector, Chennai |
High Court of Judicature at Madras |
10-03-2017 |
The Firm of M/s. Prakash Pharmacy, Rep. by its Partner, Dinukumer K. Metha, Chennai & Another Versus The State, Rep. by its Drugs Inspector, Chennai |
High Court of Judicature at Madras |
20-02-2017 |
Mrinmayi Versus State of Maharashtra, through Secretary, Department of Medical Education and Drugs & Others |
In the High Court of Bombay at Nagpur |
07-02-2017 |
Union of India, Rep. by the Director, Central Drugs Testing Lab, Government of India, & Others Versus V. Subha & Another |
High Court of Judicature at Madras |
02-02-2017 |
The Himalaya Drugs Company Trademark / Registered Trade Mark- M.M.I. Corporation Licence Users & Others Versus Shalaj Nathaniel |
High Court of Chhattisgarh |
01-02-2017 |
Nigetha Trading Co. Rep. by its Sole Proprietor, D. Palanivel Versus The Commissioner, Tamil Nadu Food Protection & Drugs, Chennai & Others |
Before the Madurai Bench of Madras High Court |
30-01-2017 |
Johnson & Smith Co. & Others Versus Karnataka State Drugs Logistics & Warehousing Society, Bangalore |
High Court of Karnataka |
11-01-2017 |
Ashok & Others Versus The State of Maharashtra Through the Drugs Inspector, Food and Drugs Administration (M.S.) |
In the High Court of Bombay at Aurangabad |
14-12-2016 |
Lupin Limited Versus State of Rajasthan through the Drugs Control Officer |
High Court of Rajasthan Jodhpur Bench |
01-12-2016 |
M/s. Sipali Drugs, Rep. by its Proprietor Mr. Rajiah Versus Bank of India, Asset Recovery Branch at Zonal Office, Rep. by its Authorized Officer/Chief Manager, Mr. R. Sridhar, Chennai |
High Court of Judicature at Madras |
23-11-2016 |
Codexis Inc, USA Versus Shasun Chemicals & Drugs Limited, Rep. by its Company Secretary V. Parthasarathi & Another |
High Court of Judicature at Madras |