Z ENGINEERING WORKS PRIVATE LIMITED

Activity: Manufacturing (Machinery & Equipments) in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
27AAACZ9117C1ZD 		PAN No
AAACZ9117C
CIN
U29253MH2016PTC271563 		ROC
RoC-Mumbai 		Incorporation Date
01-01-2016
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
271563 		Registration Date
01-01-2016 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 2,00,000
Paid Up Capital
Rs. 2,00,000



Contact Information
E-Mail Address
sageershaikh@gmail.com
Registered Address
303, MONARCH GALAXY, PLOT NO. 503, SECTOR 36 SEAWOODS, NERUL WEST, NAVI MUMBAI NAVI MUMBAI Thane MH 400706 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to Z ENGINEERING WORKS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 23-06-2022 22:15
20-04-2022 The Tamil Nadu Tea Plantation Corporation Limited by its Managing Director, Coonoor, Nilgiris District Versus M/s. Sundaram Engineering Works, by its Partner Jayachandran, Coimbatore & Others High Court of Judicature at Madras
18-04-2022 M/s. Rali Engineering Works, represented by its Proprietor, L.Lenin, Tuticorin Versus The Chairman cum Managing Director, Tamil Nadu Generation and Distribution Corporation Limited, Chennai & Others Before the Madurai Bench of Madras High Court
11-02-2022 Kerala Water Authority Licenced Plumbers Union (CITU) State Committee, Thiruvananthapuram, Represented by Its General Secretary, C. Justin, Proprietor, Sheeju Plumbing & Sanitary Engineering Works, Perurkada & Others Versus State of Kerala, Represented by Chief Secretary, Secretariat, Trivandrum & Others High Court of Kerala
10-02-2022 Kumar Engineering Works, Delhi Versus ACIT, New Delhi Income Tax Appellate Tribunal Delhi
08-02-2022 M/s. G.P Engineering Works Kachhwa & Others Versus Union of India & Others High Court of Judicature at Allahabad
18-11-2021 Sakthi Vinayaka Engineering Works, Represented by its Proprietor, Erode District Versus The Principal Secretary / Transport Commissioner, Transport Department, Ezhilagam, Chepauk, Chennai & Others High Court of Judicature at Madras
15-11-2021 K.V. Joseph & Sons (P) Ltd., Engineering Contractors, Kochi, Represented by its Director K.J. Paul, (Formerly K. V. Joseph & Sons, A Registered Partnership) Versus State of Kerala, Represented by The Secretary to Government, Public Works Department, Government Secretariat, Trivandrum & Another High Court of Kerala
11-11-2021 N. Shajahan Engg Works & EB Contractor, Rep by its., Proprietor N. Shajahan, Tiruvannamalai Versus The Chief Engineering/Distribution, TANGEDCO Ltd. (TNEB), Chennai & Others High Court of Judicature at Madras
06-10-2021 Blackburn Metals A partnership firm, through its partner, Abhijeet Ambrish Kapadia Versus M/s. Zep Engineering Works & Others High Court of Judicature at Bombay
14-09-2021 Harji Engineering Works Pvt. Ltd. Versus Hindustan Steelworks Construction Ltd. High Court of Judicature at Calcutta
02-08-2021 M/s. Tejas Engineering Works, through its Proprietor, Vandana Versus Rahul s/o. Vitthalrao Pathade & Another In the High Court of Bombay at Aurangabad
16-07-2021 INDO Engineering Works Vrsus Rashtriya Ispat Nigam Ltd. High Court of Andhra Pradesh
19-01-2021 Harikrishna Engineering Works & Others Versus Syndicate Bank & Another High Court of Gujarat At Ahmedabad
19-01-2021 Harikrishna Engineering Works & Others Versus Syndicate Bank & Another High Court of Gujarat At Ahmedabad
30-10-2020 M/s. Gopal Agro Engineering Works & Another Versus Andhra Bank & Others High Court of Punjab and Haryana
13-01-2020 Petro 6 Engineering & Construction Private Limited Versus New Laxmi Engineering & Trolley Works High Court of Rajasthan
03-01-2020 Harji Engineering Works Pvt. Ltd. Versus Hindustan Steelworks Construction Ltd. High Court of Judicature at Calcutta
01-01-2020 Raj Engineering Works and Others. V/S Indian Overseas Bank DEBTS RECOVERY TRIBUNAL VISAKHAPATNAM
05-09-2019 M/s. Velar Engineering Works Pvt. Ltd., Rep by its Managing Director A.C. Vadhivelu Versus The Authorized Officer/Chief Manager, Indian Bank, Kanchipuram & Others High Court of Judicature at Madras
05-08-2019 Management of Daya Engineering Works (Sleeper) Ltd Versus Workmen of Daya Engineering Works (Sleeper) Ltd High Court of Judicature at Patna
25-07-2019 M/s. Emkay Engineering Works, Represented by its Proprietor, R. Chinniah, Chennai Versus The Commercial Tax Officer, Pattaravakkam Assessment Circle, Chennai High Court of Judicature at Madras
10-04-2019 M/s. Rabi Engineering Works Pvt. Ltd. Versus CGST & Excise, Kolkata North Customs Excise amp Service Tax Appellate Tribunal East Regional Bench Kolkata
08-02-2019 Chhavi Chander Jha Versus Vishwa Karma Engineering Works High Court of Delhi
21-01-2019 M/s. Silpi engineering Works Versus Union of India & Others High Court of Judicature at Calcutta
24-08-2018 Chennai Radha Engineering Works Versus Dcit Corporate Circle 1(2) Income Tax Appellate Tribunal Chennai
02-08-2018 Sai Kripa Engineering Works & Others Versus Narender Kumar Shah High Court of Delhi
06-07-2018 The Claims Manager, HDFC Ergo General Insurance Co. Ltd. Versus Orient Engineering Works Shyampur West Bengal State Consumer Disputes Redressal Commission Kolkata
19-06-2018 M/s. Jaya Engineering Works, Rep. by its Managing Partner, K.T. Ramakrishnan Versus Bharat Heavy Electricals Ltd., Trichy & Another Before the Madurai Bench of Madras High Court
17-05-2018 Raitani Engineering Works Pvt. Ltd. Versus Union of India High Court of Gauhati
09-05-2018 Praveen Engineering Works V/S Commissioner of Central Excise, Customs & Service Tax, Visakhapatnam - I Customs Excise Service Tax Appellate Tribunal Regional Bench, Hyderabad
06-02-2018 Union of India, through Chief Engineer, Military Engineering Services, Hyderabad through Commander Works Engineer Versus M/s. Steelfab Engineering Corporation In the High Court of Bombay at Nagpur
17-10-2017 Union Bank of India, Aluva Branch Represented by its Branch Manager, Aluva Versus M/s. G.K. Engineering Works, Represented By Its Proprietor V.A. David & Another High Court of Kerala
10-10-2017 Narender Kumar Shah Proprietor M/s. Jay Bharat Steel Versus Sai Kripa Engineering Works High Court of Delhi
25-09-2017 Lakshmi Engineering Works V/S Commissioner of C. Ex. Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Bangalore
09-05-2017 Pathick Engineering Works and Others V/S CCE, Delhi - II Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
07-04-2017 Shri Ganesh Electrical & Engineering Works V/S Commissioner of Central Excise, Kolhapur Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
07-04-2017 Gajanan Engineering Works V/S Commissioner of Customs, Mumbai Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
14-02-2017 Commissioner of Central Excise V/S Durga Engineering & Foundary Works Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
09-02-2017 Gajanan Sahakari Sakhar Karkhana Ltd., Through its Chairman And Managing Director & Others Versus M/s Yashsree Engineering Works At Post Nimgaon(T) & Others In the High Court of Bombay at Aurangabad
09-12-2016 Branch Manager, State Bank of India & Others Versus M/s. Ghosh Engineering Works & Another National Consumer Disputes Redressal Commission NCDRC
21-11-2016 Sri Venkateshwara Electrical Engineering Works, Tamaka Industrial & Others Versus State of Karnataka & Others High Court of Karnataka
21-11-2016 Shanmugam Versus M/s. Sundaram Engineering Works, Rep. by its Partner Justin Harris Son of Rajasundaram, Coimbatore & Another High Court of Judicature at Madras
26-09-2016 M/s. Shivalik Engineering Works Versus Geeta Devi High Court of Judicature at Allahabad
29-07-2016 M/s. Gopal Engineering Works, Chennai Versus The Commercial Tax Officer, Chennai High Court of Judicature at Madras
05-07-2016 K. Rajagopalan & Others Versus Sri Srinivasa Engineering Works, represented by its Managing Partner, A. Perumal & Others High Court of Judicature at Madras
04-07-2016 M/s Singh Engineering Works Pvt. Ltd. Versus Commissioner of Trade Tax U.P. High Court of Judicature at Allahabad
04-07-2016 M/s. Triveni Engineering Works Ltd. Versus Commissioner of Trade Tax, U.P. Lucknow High Court of Judicature at Allahabad
12-05-2016 M/s. Vinayak Engineering Works Versus Girish Shivagi Magar National Consumer Disputes Redressal Commission NCDRC
09-05-2016 Diamond Engineering Works Versus Commissioner of Central Exice & Service Tax & Others High Court of Gauhati
10-02-2016 M/s. Jain Engineering Works Versus Presiding Officer, Industrial Tribunal-cum-Labour Court, Circle-I, Faridabad & Another High Court of Punjab and Haryana
03-02-2016 M/s. Bordubi Engineering Works Versus Union of India, represented by the Secretary to the Ministry of Finance, New Delhi & Others High Court of Gauhati
09-10-2015 M/s. G.D. Engineering Works Versus Arvind Kumar High Court of Delhi
29-09-2015 M/s. Mohindra Engineering Works Versus Chamkaur Singh High Court of Punjab and Haryana
11-06-2015 Board of Trustees of The Port of Kandla Versus Patel Engineering Works High Court of Gujarat At Ahmedabad
28-05-2015 Raitani Engineering Works (P) Ltd. Versus Union of India & Another High Court of Gauhati
15-04-2015 Commissioner of Customs & Central Excise, Goa Versus M/s. Dempo Engineering Works Ltd. Supreme Court of India
31-03-2015 Syndicate Bank & Another Versus M/s. Kaliji Engineering Works & Others High Court of Judicature at Calcutta
18-03-2015 Kishanlal Maganlal Mistry Versus New Atul Engineering Works Pvt. Ltd. & Others High Court of Judicature at Bombay
27-02-2015 Commissioner of Customs (Port-Exports), Chennai Versus Veejay Lakshmi Engineering Works Ltd., Coimbatore & Another High Court of Judicature at Madras
16-02-2015 Krishnappa & Others Versus M/s. Rarewala Engineering Works & Another High Court of Karnataka
29-01-2015 Bongaigaon Refinary & Petrochemicals Ltd. Versus M/s. G.R. Engineering Works Ltd. High Court of Gauhati
02-12-2014 M/s. Bhagawati Enterprises Versus M/s. Prakash Engineering Works High Court of Judicature at Calcutta
01-12-2014 M/s. J.S. Engineering Works Versus The State & Others High Court of Delhi
05-11-2014 Maya Engineering Works Versus ICICI Bank Ltd. National Consumer Disputes Redressal Commission NCDRC
05-11-2014 M/s. Krishna Engineering Works, Rep.by its authorized signatory, Tatapuram, Enkipadu Versus The Oriental Insurance Company Ltd, Rep.by its Senior Divisional Manager & Others Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
18-09-2014 Prakash Engineering Works Versus Commissioner of Income-tax High Court of Judicature at Calcutta
01-09-2014 M/s Kayco Engineering, Engineering & Contractor & Another Versus State of Goa, Executive Engineer, Works Division VI, Irrigation Department & Others In the High Court of Bombay at Goa
13-08-2014 North Eastern Railway & Others Versus Tripple Engineering Works Supreme Court of India
02-07-2014 M/s. Demm Auto Engineering works Versus New India Assurance Co. Ltd. Delhi State Consumer Disputes Redressal Commission New Delhi
05-06-2014 K.V. Jose, Proprietor, Christ Engineering Works Versus Assistant Secretary, Electricity Department, Thrissur & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
29-04-2014 S.K. Engineering Works Versus Commissioner of C. Ex. & Service Tax High Court of Judicature at Allahabad
29-04-2014 S.K. Engineering Works Versus Commissioner of C. Ex. And Service Tax High Court of Judicature at Allahabad
22-04-2014 Vijay Power Generators Ltd. Versus Annai Engineering Works & Another High Court of Delhi
10-04-2014 M/s. C.D.R. Engineering Works, rep.by its proprietor, C. Dharmaraj Versus The National Green Tribunal, Southern Zone, rep. by its Registrar & Others High Court of Judicature at Madras
04-04-2014 M/s. Sree Balaji Engineering Works & Another Versus R. Stephon Johnson & Others Before the Madurai Bench of Madras High Court
03-04-2014 The Works Manager, TANSI Foundry & Engineering Works & Another Versus The Presiding Officer, Labour Court & Another Before the Madurai Bench of Madras High Court
07-03-2014 Tulsidas Karmakar Proprietor of M/s. Shukla Engineering Works Resident of Kamarpara (Bagdipara) & Bankura Versus Dr. Ranadeb Banerjee, Bankura West Bengal State Consumer Disputes Redressal Commission Kolkata
26-02-2014 M/s. Right Application Engineering Works Versus M/s. Concast Ferro INC Ltd. Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad
13-02-2014 C.C.E., Delhi-IV Versus M/s. Santosh Engineering Works Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
24-01-2014 Arun Engineering Works, Belgaum Versus Deputy Labour Commissioner, Belgaum Region, Belgaum High Court of Karnataka Circuit Bench At Dharwad
21-11-2013 M/s. EvGreen Machine Tool & Automation Pvt. Ltd & Another Versus M/s. Mayur Engineering Works & Another In the High Court of Bombay at Aurangabad
03-10-2013 Homa Engineering Works, a registered partnership firm & Another Versus Oil & Natural Gas Corporation Limited, Neelam & Heera Asset through the Materials Management Section , Mumbai & Others High Court of Judicature at Bombay
25-09-2013 Jothi Engineering Works Salem Versus The State of Tamil Nadu, represented by the Deputy Commercial Tax Officer, Namakkal High Court of Judicature at Madras
26-08-2013 Oil Natural Gas Corporation Limited, represented by its Executive Engineer & Another Versus M/s. Rao and Rao Engineering Works, Represented by its Partner Venkataratnam & Another High Court of Andhra Pradesh
07-08-2013 P. Gopal Raju, Proprietor, Global Engineering Works Syndicate Versus The Secretary to Government of India & Others High Court of Karnataka
03-06-2013 M/s. Nizam Sugars Limited Versus Prem Heavy Engineering Works Private Limited & Another High Court of Andhra Pradesh
23-04-2013 In the Matter of: Project Engineering Construction Versus M/s. Hindustan Steel Works Construction Ltd. High Court of Judicature at Calcutta
16-04-2013 R.M. Engineering Works Versus Khushalbhai Manilal Chavda & Others High Court of Gujarat At Ahmedabad
08-04-2013 Tvl. Dhass Engineering Works, Rep. by its Proprietrix D. Rekha, Coimbatore Versus The Additional Appellate Deputy, Commissioner (CT) (FAC), Coimbatore & Another High Court of Judicature at Madras
04-04-2013 M/s. Sardessai Engineering Works & Another Versus The Goa Coastal Zone Management Authority Through its Member Secretary National Green Tribunal Principal Bench New Delhi
20-09-2012 N.S. Sidharthan, Prop M/s. Hindustan Marine Engineering Works, Chennai Versus The Assistant Commissioner of Income Tax, Chennai & Another High Court of Judicature at Madras
31-07-2012 Ambika Engineering Works Versus Union of India High Court of Gujarat At Ahmedabad
26-07-2012 State of Karnataka by the Commissioner of Commercial Taxes, Bangalore Versus M/s. Vijaya Electrical & Engineering Works, Bangalore High Court of Karnataka
18-05-2012 M/s Mahalakshmi Products Versus M/s Surinder Engineering Works & Another Intellectual Property Appellate Board
31-03-2012 Sankaramoorthy Reddiyar Versus Jose Thomas, Kripa Engineering Works Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
27-03-2012 M/s. Sri Sakthi Engineering Works, Rep. by its Proprietor-G.K. Anandan Versus The Assistant Commissioner (CT), Gudiyatham (East) Assessment Circle, Vellore & Another High Court of Judicature at Madras
24-02-2012 Vishal Engineering Works Versus The Chief Engineer (Electrical) MTNL & Another High Court of Judicature at Bombay
20-02-2012 G. Santhi, Proprietrix of Sri Raji Engineering Works & Others Versus The District Collector, Vellore District & Others High Court of Judicature at Madras
17-01-2012 M/s. Agrico Steel Engineering Works, Bishrampur & Another Versus South Eastern Coalfield Ltd. & Others High Court of Chattisgarh
30-09-2011 M/s. Suraj Precision Engineering Works (P) Ltd., Rep by its Managing Director, Sushil Haridass Versus M/s. SIPCOT, Rep by the Chairmen and Managing Director & Another High Court of Judicature at Madras



GST Number(s) for Z ENGINEERING WORKS PRIVATE LIMITED
MAHARASHTRA 27AAACZ9117C1ZD  



Directors
DIN Name Since
07292766 KAUSAR JAHAN SHABBIR AHMED SHAIKH 01-01-2016
07292779 SHABBIR AHMED SHAIKH 01-01-2016

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