XTRACARE HYGIENE PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Karnataka.Active |
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CIN U17299KA2021PTC143040 |
ROC RoC-Bangalore |
Incorporation Date 11-01-2021 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 143040 |
Registration Date --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 50,00,000 |
Contact Information |
E-Mail Address Xtracarehygiene@gmail.com |
Registered Address 725, 3rd Block, 6th B cross, Koramangala, Bangalore Bangalore KA 560034 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to XTRACARE HYGIENE PRIVATE LIMITEDLast Checked Past / Closed Litigation On 25-03-2023 06:38
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for XTRACARE HYGIENE PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00837285 | BABITA RANI PATRA | 11-01-2021 |
00840007 | ASHOK KUMAR PATRA | 11-01-2021 |
00837450 | PRADEEP KUMAR SENAPATI | 11-01-2021 |
06972056 | SANTOSH KUMAR SUBUDHI | 11-01-2021 |
09026326 | Preeti Patra | 11-01-2021 |
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