XIAOMI TECHNOLOGY INDIA PRIVATE LIMITEDActivity: Business Services in Karnataka.Active |
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GST Number(s) 17 Available. Click Here. |
PAN No AAACX1645B |
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CIN U72200KA2014FTC076704 |
ROC RoC-Bangalore |
Incorporation Date 07-10-2014 |
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Class Private |
Category Company limited by Shares |
Sub-Category Subsidiary of Foreign Company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 076704 |
Registration Date 07-10-2014 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 28-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 2,07,450 |
Contact Information |
E-Mail Address lakshmeesh@xiaomi.com |
Registered Address "Orchid(Block E),Ground Floor to 4th Floor,Embassy Tech Village,Marathahalli-Sarjapur Outer Ring Road Bengaluru Bangalore KA 560103 IN |
Some PAST Judgements / Case Laws similar to XIAOMI TECHNOLOGY INDIA PRIVATE LIMITEDLast Checked Past / Closed Litigation On 19-06-2022 03:46
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03-05-2021 | Interdigital Technology Corporation & Others Versus Xiaomi Corporation & Others | High Court of Delhi |
16-12-2020 | Interdigital Technology Corporation & Others Versus Xiaomi Corporation & Others | High Court of Delhi |
09-10-2020 | Interdigital Technology Corporation & Others Versus Xiaomi Corporation & Others | High Court of Delhi |
04-08-2020 | Interdigital Technology Corporation and Others V/S Xiaomi Corporation and Others. | High Court of Delhi |
22-04-2016 | Telefonaktiebolaget LM Ericsson (Publ) Versus Xiaomi Technology | High Court of Delhi |
16-12-2014 | Xiaomi Technology & Others Versus Telefonaktiebolaget LM Ericsson (Publ) & Others | High Court of Delhi |
GST Number(s) for XIAOMI TECHNOLOGY INDIA PRIVATE LIMITED |
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GOA | 30AAACX1645B1Z1 | |
TAMIL NADU | 33AAACX1645B1ZV | |
KERALA | 32AAACX1645B1ZX | |
TELANGANA | 36AAACX1645B1ZP | |
KARNATAKA | 29AAACX1645B1ZK | |
UTTARAKHAND | 05AAACX1645B1ZU | |
CHATTISGARH | 22AAACX1645B1ZY | |
DELHI | 07AAACX1645B1ZQ | |
CHANDIGARH | 04AAACX1645B1ZW | |
WEST BENGAL | 19AAACX1645B1ZL | |
ASSAM | 18AAACX1645B1ZN | |
UTTAR PRADESH | 09AAACX1645B1ZM | |
JHARKHAND | 20AAACX1645B1Z2 | |
KARNATAKA | 29AAACX1645B2ZJ | |
GUJARAT | 24AAACX1645B1ZU | |
RAJASTHAN | 08AAACX1645B1ZO | |
MAHARASHTRA | 27AAACX1645B1ZO |
Directors |
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DIN | Name | Since |
07767714 | BHATRAHALLI SAMEER SUNDAR RAO | 20-03-2017 |
06933918 | MANU KUMAR JAIN | 07-10-2014 |
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