X-ON ELECTRONICS PRIVATE LIMITED

Activity: Trading in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U51909DL2021FTC381689 		ROC
RoC-Delhi 		Incorporation Date
31-05-2021
Class
Private 		Category
Company limited by Shares 		Sub-Category
Subsidiary of Foreign Company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
381689 		Registration Date
--- 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
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Financials
Authorized Capital
Rs. 10,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
tincey@x-on.com.au
Registered Address
487/35A, PEERA GARHI OUTER RING ROAD NEWDELHI West Delhi DL 110087 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to X-ON ELECTRONICS PRIVATE LIMITED

Last Checked Past / Closed Litigation On 16-06-2022 22:54
14-03-2022 Joyanti Electronics, Represented by Kartick Maji (Bauri) Versus The West Bengal State Electricity Distribution Company Limited & Others High Court of Judicature at Calcutta
14-03-2022 Ashish Kumar Goyal Versus The Electronics Corporation High Court of for the State of Telangana
15-02-2022 M/s. Durga Electricals & Electronics Versus Mahanadi Coalfields Limited & Others High Court of Orissa
20-01-2022 Electronics corporation of Tamil Nadu Ltd., Rep. by Managing Director, Nandanam Versus The Chairman, Micro Small Enterprises Facilitation Council (MSEFC), Coimbatore & Another High Court of Judicature at Madras
18-01-2022 CXL Titon Electronics Pvt Ltd. Versus The Joint Secretary Ministry of Fisheries, Animal Husbandry & Dairying & Another High Court of Delhi
05-01-2022 M/s. MRH Electronics, Rep.by its Partner D. Kamalakannan & Others Versus The Registrar, Debts Recovery Appellate Tribunal, Chennai & Others High Court of Judicature at Madras
23-11-2021 Bharat Electronics Workers Union, Rep. by its Authorised General Secretary, Anthony Alfred Pinto Versus Bharat Electronics Limited, Bangaluru High Court of Karnataka
18-11-2021 Commissioner of GST and Central Excise, Chennai South Commissionerate, Chennai & Others Versus M/s. Bharat Electronics Limited, Rep.by its General Manager, Chennai High Court of Judicature at Madras
08-11-2021 S. Raghunathan Versus Tamil Nadu Small Industries Development Corporation Ltd., Represented by its Chairman & Managing Director SIDCO Electronics Complex, Chennai & Another High Court of Judicature at Madras
29-10-2021 C. Prakash, Proprietor of M/s. Sri Kumaran, CD Collections & Electronics, Chennai Versus S.N. Media, Chennai & Others High Court of Judicature at Madras
29-10-2021 Rantu Kumar Gohain Versus Assam Electronics Development Corporation Ltd & Others High Court of Gauhati
20-10-2021 Kalloor Electronics & Lightings Pvt. Ltd., Kottayam, Represented by Its Managing Director Jacob K. Jacob & Others Versus State of Kerala, Represented by Its Secretary, Local Self Government Department, Secretariat, Thiruvananthapuram & Others High Court of Kerala
03-09-2021 M/s. Radel Electronics Pvt. Ltd. Represented by its Manager, Santhoshi Janardhan, T. Nagar Versus The Government of Tamil Nadu, Represented by its Secretary, Commercial Taxes Department, Chennai & Others High Court of Judicature at Madras
03-09-2021 Dipankar Bachhar Versus The Union of India, Represented by Communication & Information Technology, Department of Electronics & Information Technology, National Informatics Centre, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
23-08-2021 Vikas Agrawal Versus M/s. Kare Electronics & Development Pvt. Ltd., Rep. by its Director S.R. Ajith & Another Karnataka State Consumer Disputes Redressal Commission Bangalore
07-07-2021 Jai Durga Electronics Versus Gurdeep Singh & Another Himachal Pradesh State Consumer Disputes Redressal Commission Shimla
01-07-2021 Navkar Electronics, Rep by Anil Chand Kothari, Chennai Versus Income Tax Officer, Non-Corporate Ward – 9 (3), Chennai High Court of Judicature at Madras
24-06-2021 Tvl. Sri Renuka Electronics and Furnitures, Rep. By its Proprietor, L. Ramachandran, Cuddalore District Versus The Assistant Commissioner (CT) (FAC), Cuddalore District High Court of Judicature at Madras
23-06-2021 M/s. Pragya Electronics Pvt. Ltd. Versus M/s. Cosmo Ferrites Ltd. & Another High Court of Delhi
23-06-2021 M/s. Pragya Electronics Pvt. Ltd. Versus M/s. Cosmo Ferrites Ltd. & Another High Court of Delhi
21-06-2021 M/s. Bharat Electronics Limited, Represented by its General Manager, Chennai Versus Commissioner of GST & Central Excise, Chennai South Commissionerate, Chennai & Others High Court of Judicature at Madras
04-05-2021 Banga Electronics Pvt. Ltd Versus Jagmohan Singh High Court of Delhi
22-03-2021 Samsung Electronics Co. Ltd., C/o Samsung India Electronics Pvt. Ltd., Haryana Versus ACIT, International Taxation - 3(1)(2), New Delhi Income Tax Appellate Tribunal Delhi
25-01-2021 Blue Star Engineering & Electronics Ltd., Mumbai Versus DCIT-Circle 1(1)(1), Mumbai Income Tax Appellate Tribunal Mumbai
15-01-2021 Pr Commissioner of Income Tax Bangalore Versus EDS Electronics Data Systems India Pvt. Ltd., Bangalore High Court of Karnataka
07-01-2021 Capital Electronics & Appliances Ltd. & Others Versus Reserve Bank of India & Others High Court of Judicature at Calcutta
07-01-2021 Capital Electronics & Appliances Ltd. & Others Versus Reserve Bank of India & Others High Court of Judicature at Calcutta
04-01-2021 M/s. Centum Electronics Ltd. Versus The Commissioner of Customs Customs Excise amp Service Tax Appellate Tribunal South Zonal Bench At Bangalore
30-11-2020 M/s. Anshuai Electronics, Rep. by A.S. Satyanarayana Versus The Settlement Commission, Customs & Central Excise, Additional Bench, Chennai & Another High Court of Judicature at Madras
29-10-2020 Om Electronics rep. by its proprietor B. Manthiram Versus State Tax Officer, Koyembedu Assessment Circle High Court of Judicature at Madras
09-09-2020 Mittal Electronics Versus Sujata Home Appliances (P) Ltd. & Others High Court of Delhi
09-09-2020 Mittal Electronics Versus Sujata Home Appliances (P) Ltd. & Others High Court of Delhi
23-07-2020 Aqua Pump Industries, Rep by its Managing Partner Ramaswamy Kumaravelu & Another Versus N. Raju, Trading as S.M.Agriculture & Electronics, Bangalore High Court of Judicature at Madras
13-07-2020 M/s. P.R. Mani Electronics Rep. by its Proprietor, Thiruvannamalai Versus Union of India Rep. by Secretary, Ministry of Finance, New Delhi & Others High Court of Judicature at Madras
05-06-2020 M/s. ORJ Electronics Oxides Ltd., By its Managing Director O.R.J. Jaffar Batcha & Director V. Sundaram & Others Versus State by Inspector of Police, SPE, CBI, Economic Offence Wing, Chennai High Court of Judicature at Madras
03-06-2020 K. Moosa, Proprietor, M.M. Electronics, Malappuram Versus State of Kerala, Represented by The Chief Secretary, Secretariat, Thiruvananthapuram High Court of Kerala
24-04-2020 Balu Goplalakrishnan & Others Versus State of Kerala, Represented by Principal Secretary, Department of Electronics & Information Technology, Thiruvananthapuram & Others High Court of Kerala
13-03-2020 M/s. Inno-Tech Electronics Systems, Rep. by it's Proprietor – M. Ravichandran Versus The Commercial Tax Officer, Mylapore Assessment Circle, Chennai & Another High Court of Judicature at Madras
03-03-2020 EMCIPI Electronics Pvt. Ltd. Through Its Director Sh. R.K. Singh Versus M/S. Shreyans Motors (P) Ltd., Through Its Director/Managing Director & Another National Consumer Disputes Redressal Commission NCDRC
26-02-2020 Uttar Haryana Bijli Vitran Nigam Ltd Versus M/s P.M. Electronics Ltd High Court of Judicature at Allahabad
26-02-2020 Pan Electronics (India) Ltd., Rep. by its Managing Director Versus The Joint Commissioner (CT) Salem Division, Salem & Another High Court of Judicature at Madras
30-01-2020 Vishnu Varma Pilli Versus The Union of India, Represented by Communication & Information Technology, Department of Electronics & Information Technology, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
28-01-2020 N. Subramonya Sarma Versus M/s. Samsung Electronics India Pvt Ltd., Hariyana & Others Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
24-01-2020 Electronics Corporation of Tamil Nadu Limited, Chennai Versus ICMC Corporation Limited, Chennai High Court of Judicature at Madras
21-01-2020 M/s. LG. Electronics India Pvt. Ltd., Represented by its Authorised Signatory, Greater Noida Versus The Assistant Commissioner of Customs (Refunds), Chennai High Court of Judicature at Madras
07-01-2020 Jagdish Electronics (India) Pvt. Ltd. Versus Namdev Kondiba Shitole High Court of Judicature at Bombay
19-11-2019 M. Gurunathan Versus Management, Bharat Electronics Ltd. & Others High Court of Judicature at Madras
07-11-2019 Regional Provident Fund Commissioner, Employees' Provident Fund Organisation, Chennai Versus M/s. Hivelm Industries, (Unit of Digvision Electronics), Chennai & Another High Court of Judicature at Madras
04-11-2019 M/s. Sivamathi Animation Softwares & Electronics Ltd., Represented by its Managing Director, R.S. Sivaprakasam, Chennai & Another Versus M/s. Kumar Agencies, Represented by its Proprietor, P.V. Rathinakumar, Vellore High Court of Judicature at Madras
24-10-2019 State of Himachal Pradesh & Others Versus M/s. Jerath Electronics And Allied Industries Pvt Ltd. High Court of Himachal Pradesh
11-10-2019 K.P. Bheemaiah Versus M/s. Bharath Electronics Limited, Bangalore & Others High Court of Karnataka
24-09-2019 Samsung India Electronics Pvt.Ltd. Versus Beena Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
06-09-2019 Pieco Electronics & Electricals Ltd. Versus C.I.T. W.B. - I, Cal. High Court of Judicature at Calcutta
22-08-2019 Electronics & Controls Power Systems Private Limited, Rep. herein by its Managing Director, Rajaram Ramamurthy Versus WeP Peripherals Limited, Rep. herein by its Magaing Director, Ram Agarwal High Court of Karnataka
16-07-2019 M/s. Shiel Trade Venture Private Limited Versus M/s. Samsung India Electronics Private Limited High Court of Delhi
02-07-2019 Samsung India Electronics Pvt. Ltd. & Another Versus Farooq Khan & Another National Consumer Disputes Redressal Commission NCDRC
26-06-2019 Faisal Ahmed Abdul Malik Javeri (Prop. Aisha Electronics) Versus Union of India & Others High Court of Judicature at Bombay
21-06-2019 M/s. Vallabh Electronics Versus Branch Manager United Bank of India High Court of Madhya Pradesh Bench at Gwailor
03-06-2019 Kiran Murali & Another Versus Computer Sciences Corporation India Pvt. Ltd., (A Company incorporate under the Companies Act, 1956) Having its Office at Softward Technology Park, Electronics Complex, Madhya Pradesh & Another High Court of Judicature at Madras
24-05-2019 Samsung India Electronics Private Limited Versus MGR Enterprises & Others High Court of Delhi
15-05-2019 M/s. LG Electronics India Pvt. Ltd., Through its Branch Service Manager, Amit Rathore V/S Rohit Chopra & Others Punjab State Consumer Disputes Redressal Commission Chandigarh
22-04-2019 Sun Electronics Private Limited Pratham, Gujarat Versus ElecTek Solutions Private Limited & Others Competition Commission of India
05-04-2019 Mahendra Valji Rathod Versus National Radio and Electronics Company High Court of Judicature at Bombay
29-03-2019 Samsung India Electronics Ltd. Versus Sibnath Mukherjee & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
19-03-2019 Commissioner of Income Tax, Chennai Versus M/s. Tvs Electronics Limited High Court of Judicature at Madras
14-03-2019 M/s. Sun Electronics, Represented by its Proprietrix S. Santosh, Chennai Versus Sadasivam Prop. of M/s. Township Cable Network, Vellore High Court of Judicature at Madras
14-03-2019 M/s. Sun Electronics, Represented by its Proprietrix S. Santosh, Chennai Versus Sadasivam Prop. of M/s. Township Cable Network, Vellore High Court of Judicature at Madras
28-02-2019 Samsung Electronics Co. Ltd. & Another Versus Lakhan A & Others High Court of Delhi
27-02-2019 Munish Kumar Versus Samsung India Electronics Private Limited & Others Haryana State Consumer Disputes Redressal Commission Panchkula
21-02-2019 Onnyx Electronics, Represented by its Authorized Signatory Versus State of Karnataka & Others High Court of Karnataka
13-02-2019 Principal Director, Electronics Service & Training Centre, Kaniya, Nainital Versus Sarojini Devi High Court of Uttarakhand
13-02-2019 Principal Director, Electronics Service & Training Centre, Kaniya, Nainital Versus Sarojini Devi High Court of Uttarakhand
06-02-2019 EMCIPI Electronics Private Limited & Others Versus Enclave Hospitality Private Limited & Others High Court of Judicature at Bombay
31-01-2019 LG Electronics India Pvt. Ltd. Versus Madhu Kamath & Others National Consumer Disputes Redressal Commission NCDRC
24-01-2019 Managing Director, L.G. Electronics India Pvt. Ltd. Versus Subha Pramod & Another Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
09-11-2018 Velankani Electronics Private Limited Versus Intel Corporation, U.S.A. Competition Commission of India
30-10-2018 Kongovi Private Limited [Formerly Known as Kongovi Electronics Private Limited], Rep. Herein by its Managing Director Sri Shrinivas Kongovi Versus TVS Motors Company Limited, Represented Herein by one of its Directors High Court of Karnataka
08-10-2018 Datawind Innovations Pvt. Ltd. rep. by its Managing Director Versus State of Telangana, rep. by its Secretary, Information Technology, Electronics & Communications Department & Others In the High Court of Judicature at Hyderabad
19-09-2018 Panasonic India Pvt. Ltd. Versus National Radio Electronics & Others High Court of Delhi
04-09-2018 Gelco Electronics Private Limited Versus S.S. Corporation High Court of Gujarat At Ahmedabad
30-08-2018 P. Karunakaran Versus The Bharat Electronics Limited Rep. by its Chairman-cum-Managing Director, Bangalore & Others High Court of Judicature at Madras
28-08-2018 Samsung Electronics Company Limited & Another Versus Akhilesh Tiwari & Others High Court of Delhi
27-08-2018 In the Matter of: A G Aerovision Electronics Pvt. Ltd. & Others Versus Tata Capital Financial Services Ltd. High Court of Delhi
13-06-2018 In Re : Seatel Electronics (India) P. Ltd. National Company Law Tribunal New Delhi
29-05-2018 M/s. Kaypee Electronics & Associates Pvt. Limited, Rep. by its Managing Director, N.V. Ramana Murthy Versus The Deputy Commissioner of Income Tax & Another High Court of Karnataka
11-05-2018 M/s. United Electronics & Another Versus M/s. Compuage Infocom Ltd. & Another High Court of Delhi
17-04-2018 Mahendra G. Wadhwani Versus M/s. Reed Relays & Electronics India Ltd. National Company Law Appellate Tribunal
16-04-2018 Elin Electronics Ltd V/S Commissioner of Customs, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
10-04-2018 K.A. Harikrishnan Versus M/s. Asian Electronics, By its Partner Yacoob, Salem & Another High Court of Judicature at Madras
13-03-2018 Electronics Corporation of India Limited Versus Union of India represented by Secretary, Revenue & Another In the High Court of Judicature at Hyderabad
13-03-2018 Electronics Corporation of India Limited Versus Union of India represented by Secretary, Revenue & Another High Court of Andhra Pradesh
01-03-2018 Preethi Kitchen Appliances Pvt. Ltd., Mumbai Versus Baghyaa Home Appliances Electronics & Furnitures, Chennai & Another High Court of Judicature at Madras
01-03-2018 Preethi Kitchen Appliances Pvt. Ltd., Mumbai Versus Baghyaa Home Appliances Electronics & Furnitures, Chennai & Another High Court of Judicature at Madras
08-02-2018 Universal Electronics Rep. by tis Offic Incharge Mohd Iqbal Khan Versus Nusrat Jaleel Telangana State Consumer Disputes Redressal Commission Hyderabad
19-01-2018 Samsung India Electronics Pvt. Ltd V/S CC & CE & ST, Noida Customs Excise Service Tax Appellate Tribunal Regional Bench Allahabad
15-01-2018 Tata Capital Financial Services Ltd. Versus A.G. Aerovision Electronics High Court of Delhi
11-01-2018 M.G. Electronics Versus Sham Nandlal Sharma (Dec.) Through Lrs & Another National Consumer Disputes Redressal Commission NCDRC
04-12-2017 P. Rajagopalan Versus Aidees Electronics Pvt. Ltd. & Others National Company Law Tribunal Chennai
20-11-2017 M. Krishnappa Versus Bharat Electronics Ltd. High Court of Karnataka
16-11-2017 M/S Televista Electronics Ltd. Versus Dy. Commissioner of Income Tax High Court of Delhi



Directors
DIN Name Since
09189261 ROBERT STEPHEN TINCEY 31-05-2021
09131484 IMAYAVARMAN THANGARAJ 31-05-2021

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