At, Supreme Court of India
By, THE HONORABLE JUSTICE: ROHINTON FALI NARIMAN AND THE HONORABLE JUSTICE: INDU MALHOTRA
For Petitioner: , Mr. S.Guru Krishna Kumar, Senior , Mr. Ninad Laud, , Ms. Smriti Churiwal, , Mr. Ivo D â„¢Costa, , Mr. Aman Varma, AOR And For Respondents: Dr. Abhishek Manu Singhvi, Senior
Judgment Text
Mr. S.GuruKrishna Kumar, learned senior counsel appearing on behalf of the petitioner commenced his arguments at 3.40 P.M.
and was on his legs when the Court rose for the day leaving the matter as part-heard. List the matter tomorrow i.e. Wednesday, the 12th September, 2018 at 10.30 A.M. as part-heard. (SHASHI SAREEN) (TAPAN KUMAR CHAKRABOR
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