West Bengal Tanks (Acquisition of Irrigation Rights) Act, 1974


LawyerServices

w w w . L a w y e r S e r v i c e s . i n

Section
 Section Title
  INTRODUCTION
  1 Short Title View Judgements
  2 Declaration policy of the State View Judgements
  3 Definitions View Judgements
  4 Acquisition View Judgements
  5 Power of Collector to enter upon tanks View Judgements
  6 Enforcement of the right of the public in use water View Judgements
  7 Restriction on the use of water View Judgements
  8 Amount to be paid View Judgements
  9 Appeal View Judgements
  10 Bar to jurisdiction of Courts View Judgements
  11 Indemnity View Judgements
  12 Power to make rules View Judgements
  13 Repeal and savings View Judgements
  INTRODUCTION
  1 Short Title View Judgements
  2 Declaration policy of the State View Judgements
  3 Definitions View Judgements
  4 Acquisition View Judgements
  5 Power of Collector to enter upon tanks View Judgements
  6 Enforcement of the right of the public in use water View Judgements
  7 Restriction on the use of water View Judgements
  8 Amount to be paid View Judgements
  9 Appeal View Judgements
  10 Bar to jurisdiction of Courts View Judgements
  11 Indemnity View Judgements
  12 Power to make rules View Judgements
  13 Repeal and savings View Judgements



#LawyerServices #Act #Law #Statute #IndianLaw #Kanoon