West Bengal Clinical Establishment Rules, 2001


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Section
 Section Title
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Definitions View Judgements
  3 Rule 3 View Judgements
  4 Rule 4 View Judgements
  5 Rule 5 View Judgements
  6 Rule 6 View Judgements
  7 Rule 7 View Judgements
  8 Rule 8 View Judgements
  9 Rule 9 View Judgements
  10 Rule 10 View Judgements
  11 Rule 11 View Judgements
  12 Rule 12 View Judgements
  13 Rule 13 View Judgements
  14 Rule 14 View Judgements
  15 Rule 15 View Judgements
  16 Rule 16 View Judgements
  17 Rule 17 View Judgements
  18 Rule 18 View Judgements
  19 The keeper of the clinical establishment other than a clinical liberty shall.-(i) Rule 19 . View Judgements
  20 Rule 20 View Judgements
  21 Rule 21 View Judgements
  22 Rule 22 View Judgements
  23 Every license shall View Judgements
  24 Rule 24 View Judgements
  INTRODUCTION
  1 Short title and commencement View Judgements
  2 Definitions View Judgements
  3 Rule 3 View Judgements
  4 Rule 4 View Judgements
  5 Rule 5 View Judgements
  6 Rule 6 View Judgements
  7 Rule 7 View Judgements
  8 Rule 8 View Judgements
  9 Rule 9 View Judgements
  10 Rule 10 View Judgements
  11 Rule 11 View Judgements
  12 Rule 12 View Judgements
  13 Rule 13 View Judgements
  14 Rule 14 View Judgements
  15 Rule 15 View Judgements
  16 Rule 16 View Judgements
  17 Rule 17 View Judgements
  18 Rule 18 View Judgements
  19 The keeper of the clinical establishment other than a clinical liberty shall.-(i) Rule 19 . View Judgements
  20 Rule 20 View Judgements
  21 Rule 21 View Judgements
  22 Rule 22 View Judgements
  23 Every license shall View Judgements
  24 Rule 24 View Judgements



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