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West Bengal Apartment Ownership (Amendment) Act, 2008
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Section
Section Title
INTRODUCTION
1
Short title and commencement
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2
Substitution of new section for section 2 of West Ben. Act XVI of 1972
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3
Amendment of section 3
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4
Amendment of section 10A
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INTRODUCTION
1
Short title and commencement
View Judgements
2
Substitution of new section for section 2 of West Ben. Act XVI of 1972
View Judgements
3
Amendment of section 3
View Judgements
4
Amendment of section 10A
View Judgements
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