Water (Prevention and Control of Pollution) Rules, 1975


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Section
 Section Title
  INTRODUCTION
  title CHAPTER I : PRELIMINARY View Judgements
  1 Short title and commencement View Judgements
  2 Definitions View Judgements
  title CHAPTER 2 : TERMS AND CONDITIONS OF SERVICE OF THE MEMBERS OF THE CENTRAL BOARD AND OF COMMITTEES OF CENTRAL BOARD View Judgements
  3 Salaries, allowances and other conditions of service of the Chairman View Judgements
  4 Salaries, allowances and other conditions of service of Member-Secretary View Judgements
  5 Terms and conditions of service of members of the Central Board View Judgements
  6 Fees and allowances to be paid to such members of a committee of the Central Board as are not members of the Board under sub-section (3) of section 9 View Judgements
  title CHAPTER 3 : POWERS AND DUTIES OF THE CHAIRMAN AND MEMBER SECRETARY AND APPOINTMENTS OF View Judgements
  7 Powers and duties of the Chairman View Judgements
  8 Creation and Abolition of posts View Judgements
  9 Powers and duties of the Member-Secretary View Judgements
  title CHAPTER 4 : TEMPORARY ASSOCIATION OF PERSONS WITH CENTRAL BOARD View Judgements
  10 Manner and purpose of association of persons with Central Board View Judgements
  title CHAPTER 5 : CONSULTING ENGINEER View Judgements
  11 Appointment of consulting engineer View Judgements
  12 Power to terminate appointment View Judgements
  13 Emoluments of the consulting engineer View Judgements
  14 Tours by consulting engineer View Judgements
  15 Consulting engineer not to disclose information View Judgements
  16 Duties and functions of the consulting engineer View Judgements
  title CHAPTER 6 : BUDGET OF THE CENTRAL BOARD View Judgements
  17 Form of budget estimates View Judgements
  18 Submission of budget estimates to the Central Board View Judgements
  19 Estimates of establishment expenditure and fixed recurring charges View Judgements
  20 Re-appropriations and emergent expenditure View Judgements
  21 Power to incur expenditure View Judgements
  22 Operation of fund of the Central Board View Judgements
  23 Saving View Judgements
  title CHAPTER 7: ANNUAL REPORT OFTHE CENTRAL BOARD View Judgements
  24 Form of the annual report View Judgements
  title CHAPTER 8 : ACCOUNT OF THE CENTRAL BOARD View Judgements
  25 Form of annual statement of accounts of the Central Board View Judgements
  title CHAPTER 9 : REPORT OF CENTRAL BOARD ANALYST AND THE QUALIFICATIONS OF ANALYSTS View Judgements
  26 Form of report of Central Board Analyst View Judgements
  title CHAPTER 10 : CENTRAL WATER LABORATORY View Judgements
  27 Functions of the Central Water Laboratory View Judgements
  28 Fee for report View Judgements
  29 Central Board to act as State Board for Union Territories View Judgements
  30 Power to take samples View Judgements
  31 Form of Notice View Judgements
  32 Application of consent View Judgements
  33 Procedure for making inquiry into application for consent View Judgements
  34 Directions View Judgements
  35 Manner of giving notice View Judgements



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