WORKERS CORPN PVT LTD

Activity: Business Services in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74140WB1947PTC015663 		ROC
RoC-Kolkata 		Incorporation Date
06-08-1947
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
015663 		Registration Date
06-08-1947 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
11 RAJA DINENDRA STREET, CALCUTTA WB 700002 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to WORKERS CORPN PVT LTD

Last Checked Past / Closed Litigation On 25-04-2022 15:20
03-03-2022 R.K. Devaraj Versus The Coimbatore District Textile Workers' Union, Rep. by its General Secretary, Tyagi N.G.R. Mahal & Another High Court of Judicature at Madras
30-11-2021 Kerala Power Workers Congress (Intuc) Versus Kerala State Electricity Board Ltd. & Others High Court of Kerala
27-10-2021 Vishal Gomantak Shipping Co. Pvt. Ltd. Versus Mormugao Water Front Workers Union High Court of Judicature at Bombay
26-10-2021 Modified Voluntary Retirement Scheme Of 2002 Of Azam Jahi Mill Workers Association Versus National Textile Corporation Limited & Others Supreme Court of India
05-10-2021 Mathewkutty Jose Mangalassery Versus Social Workers Registration Board Court of Appeal of New Zealand
24-09-2021 Tamilnadu General Workers Union, Rep by. Deputy General Secretary K. Karal Marx Versus The Government of India, Rep. by its Secretary to Government, Ministry of Road Transport and Highways, New Delhi & Others High Court of Judicature at Madras
13-09-2021 Arcot Ranipet Electricity Workers Housing and Welfare Society rep by its Secretary D. Natarajan & Another Versus The State of Tamil Nadu rep by Secretary to Government Housing and Urban Development Department & Others High Court of Judicature at Madras
01-09-2021 The Bank of India Through its Zonal Manager, Zonal Office, Kingsway, Sadar, Nagpur Versus Bank of India Workers Organization & Another In the High Court of Bombay at Nagpur
28-04-2021 Tamil Nadu Telecom Contract Workers Union Rep. by its General Secretary, Chennai & Others Versus Bharat Sanchar Nigam Ltd. (A Govt. of India undertaking) Rep. by its Chief General Manager Telecom TN Circle, Chennai & Others High Court of Judicature at Madras
01-04-2021 Parkins Textiles Workers Federation Versus State of Andhra Pradesh & Others High Court of Andhra Pradesh
16-03-2021 Management of Ultratech Cement Ltd. Versus Rajashree Cement General Workers & Staff Union & Others High Court of Karnataka
16-03-2021 Management of Ultratech Cement Ltd. Versus Rajashree Cement General Workers & Staff Union & Others High Court of Karnataka
09-03-2021 Gujarat Satate Road Transport Corporation Versus Gujarat State Road Transport Workers Federation High Court of Gujarat At Ahmedabad
11-02-2021 Karnataka State Building Construction Workers Welfare Board, Represented by its Secretary Rohini Sindhuri Dasari Versus K.B. Mohan Kumar & Others High Court of Karnataka
11-02-2021 Karnataka State Building & Other Construction Workers Welfare Board, Represented by its: Secretary Rohini Sindhuri Dasari Versus K.B. Mohan Kumar & Others High Court of Karnataka
17-12-2020 Fact Workers Organisation, Represented by its Secretary General Versus Union of India, Represented by the Secretary, Ministry of Heavy Industries & Public Enterprises, New Delhi & Others High Court of Kerala
16-12-2020 The Management, Arumuganeri Salt Workers Co-operative Production & Sales Societies Ltd., Tuticorin Versus The Deputy Commissioner of Labour, Tirunelveli & Another High Court of Judicature at Madras
09-12-2020 Kerala State Road Transport Corporation Workers Federation Reg.No.283/71, Represented by its President, S. Seethilal, Thiruvananthapuram & Others Versus Kerala State Road Transport Corporation, Represented by its Chairman & Managing Director, Thiruvananthapuram & Others High Court of Kerala
01-10-2020 Erode District General Workers Union (CITU), Rep. by its General Secretary, Erode Versus The Government of Tamil Nadu, Rep. by its Principal Secretary, Labour & Employment Department, Chennai & Another High Court of Judicature at Madras
01-10-2020 Erode District General Workers Union (CITU), Rep. by its General Secretary, Erode Versus The Government of Tamil Nadu, Rep. by its Principal Secretary, Labour & Employment Department, Chennai & Another High Court of Judicature at Madras
03-09-2020 Tamil Nadu General Workers Union Regn. No. 289/CPT Rep. by its General Secretary, Tambaram Tindivanam Expressway Workers Branch K.T.K. Thangamani Illam, Chintadripet Versus Government of India Rep by its Secretary, Ministry of Labour & Employment Department Rafi Marg New Delhi & Others High Court of Judicature at Madras
19-08-2020 Tripunithura Meghala Head Load & General Workers, Swatantra Thozhilali Union, Represented by Its Secretary, E.G. Soman Versus Communist Party of India, Represented by Its District Secretary, Ernakulam & Others High Court of Kerala
16-07-2020 Freudenberg Nok Plant 1 & 2 Workers Union Versus State of Punjab & Others High Court of Punjab and Haryana
30-06-2020 Gujarat State Transport Workers Federation Through President, Indrasinh Praveensinh Jadeja & Others Versus Gujarat State Road Transport Corporation Through Vice-Chairman & Managing Director, Sonal Mishra & Another High Court of Gujarat At Ahmedabad
30-06-2020 Gujarat State Transport Workers Federation Through President, Indrasinh Praveensinh Jadeja & Others Versus Gujarat State Road Transport Corporation Through Vice-Chairman & Managing Director, Sonal Mishra & Another High Court of Gujarat At Ahmedabad
22-05-2020 Jai Pal & Others Versus Delhi Building & Other Construction Workers Welfare Board High Court of Delhi
22-05-2020 Jai Pal & Others Versus Delhi Building & Other Construction Workers Welfare Board High Court of Delhi
23-03-2020 Industrial Estates & General Workers Union (Citu), Rep. by its Secretary, Chennai Versus Government of Tamil Nadu, Rep. by its Secretary, Rep. by its Chief Librarian & Information Officer, Chennai High Court of Judicature at Madras
23-03-2020 Industrial Estates & General Workers Union (Citu), Rep. by its Secretary, Chennai Versus Government of Tamil Nadu, Rep. by its Secretary, Rep. by its Chief Librarian & Information Officer, Chennai High Court of Judicature at Madras
02-03-2020 Hikal Chemicals Workers Union Versus Bharatiya Kamdar Karmachari Mahasangh & Another High Court of Judicature at Bombay
28-02-2020 Subansiri Lower H.E. Project Constract Basis Workers Union & Others Versus National Hydroelectric Power Corporation Ltd. & Others High Court of Gauhati
19-02-2020 The National Textile Corporation Ltd. & Another Versus Modified voluntary Retirement Scheme of 2002 of Azam Jahi Mill Workers Association & Others High Court of for the State of Telangana
18-02-2020 National Commercial & General Workers Union, Intuc, Reg No.12-13/95, Af No.5452, Court Road, Kozhikode-1, Rep. by Its General Secretary, M.P. Janardhanan Versus Labour Commissioner, Thiruvananthapuram & Others High Court of Kerala
06-02-2020 General Manager, Palakkad Unit of Instrumentation Ltd. & Others Versus General Secretary, Instrumentation Workers Union & Others High Court of Kerala
06-02-2020 Kelvin Jute Company Ltd. Workers' Provident Fund & Another Versus Krishna Kumar Agarwal, President, Waverly Jute Mills Co. Workers & Others High Court of Judicature at Calcutta
31-01-2020 The South India Cine and Television Setting Workers Union Rep.by its President K.G.Jeevanandam (a) K.G.Jeeva Versus The Inspector General of Registration, Chennai & Others High Court of Judicature at Madras
29-01-2020 State of M.P. & Another Versus M.P. Transport Workers Federation Supreme Court of India
27-01-2020 United Mine Workers Union Through Shri Puti Gaonkar General Secretary Versus Union of India, Through Secretary, (Ministry of Labour and Employment) & Another In the High Court of Bombay at Goa
20-01-2020 Jerin. T. Alias & Another Versus The Chief Executive Officer, Kerala Head Load Workers Welfare Board, Ernakulam & Others High Court of Kerala
13-12-2019 Centre for Indian Trade Union (CITU), Head Load Workers Unit, Kottayi, Palakkad, Represented by Its Secretary & Others Versus Intercontinental Traders, Kottayi, Palakkad, Represented by Its Managing Director & Others High Court of Kerala
06-12-2019 Kandla Port Workers Union Versus FCI & Others Supreme Court of India
06-12-2019 Kandla Port Workers Union Versus FCI & Others Supreme Court of India
15-11-2019 The Management, Tamilnadu Khadi and Village, Industries Board, Represented by its Assistant Director, Chennai Versus The Workman, Represented by the Secretary, Industrial Estate General Workers Union, Chennai & Another High Court of Judicature at Madras
25-10-2019 Tamilaga Kattida Thozhilalargal Sangam, Rep. by its Salem Zonel Secretary, P. Ganesan Versus The Secretary, Tamil Nadu Construction Workers, Chennai & Another High Court of Judicature at Madras
10-10-2019 Delhi State Electricity Workers Union & Others Versus Government of NCT of Delhi & Another High Court of Delhi
23-09-2019 Thirumayam Rural Electric Co-operative Society, Represented by its Special Officer, Pudukkottai Versus Thirumayam Rural Electric Co-operative Society, (Affiliated to T.N.Elec. Workers Central Organisation) Represented by its Secretary, Thirumayam & Another High Court of Judicature at Madras
20-09-2019 Puducherry State National Vector Borne Disease (Filaria – Malaria) Control, Programme Adi-Dravidar Field Workers Welfare Association, Represented by its Secretary S. Saravanaperumal, Puducherry Versus The Registrar of Co-Operative Societies, Government of Puducherry, Office of the Co-operative Department, Puducherry & Another High Court of Judicature at Madras
13-09-2019 The Hindustan Cables Workers' Union & Others Versus Union of India & Others High Court of Judicature at Calcutta
05-07-2019 T.P. Associates, Sulthan Bathery, Represented by Its Managing Partner C. Ashraf Versus The Kerala Head Load Workers Welfare Fund Board, Represented by Chief Executive Officer, Ernakulam & Others High Court of Kerala
11-06-2019 Tamil Nadu Airport Workers Union (Regd. No.43/KBM) Rep. By its General Secretary, Meenambakkam & Another Versus Government of India, Rep. By its Secretary, Ministry of Labour, Shrarm Shakti Bhavan, New Delhi & Others High Court of Judicature at Madras
08-05-2019 Ovation New Zealand Limited & Another Versus New Zealand Meat Workers & Related Trades Union Incorporated Court of Appeal of New Zealand
04-04-2019 Chairman Kerala Head Load Workers Fund Office & Another Versus All Kerala Distributors Association & Others Supreme Court of India
06-03-2019 Eastcape Midlands Tvet College Department of Higher Education & Training Versus National Education, Health & Allied Workers Union (Nehawu) Supreme Court of Appeal of South Africa
14-02-2019 Cement Workers' Mandal Versus Global Cements Ltd. (HMP Cements Ltd.) & Others Supreme Court of India
14-01-2019 Bosch Limited Versus Labour Through Karnataka Rakshak And General Workers Union High Court of Karnataka
31-12-2018 Garment and Fashion Workers Union (Reg.No.3317/CNI) Represented by its General Secretary, Elizabeth Rani Versus The Assistant Commissioner of Labour (Conciliation)-I, SIPCOT Office Complex, Irungattukkottai & Another High Court of Judicature at Madras
19-12-2018 Food Corporation of India Workers Versus M.D. Central Ware Housing High Court Of Judicature At Allahabad Lucknow Bench
22-11-2018 Rajesh Shah Versus Their Workmen, United Workers Association & Others High Court of Judicature at Bombay
16-11-2018 Godrej & Boyce Manufacturing Company Ltd. & Another Versus Engineering Workers' Association & Others Supreme Court of India
16-11-2018 Godrej & Boyce Manufacturing Company Ltd. & Another Versus Engineering Workers? Association & Others Supreme Court of India
02-11-2018 The Management of Sri Ramnarayan Mills Ltd. Versus Secretary Coimbatore District Textile Workers Union (HMS) Supreme Court of India
30-10-2018 Nashik Workers Union Versus Hindustan Aeronautics Limited High Court of Judicature at Bombay
30-10-2018 Nashik Workers Union Versus Hindustan Aeronautics Limited High Court of Judicature at Bombay
30-10-2018 Tanaji Genba Pawge Versus Mumbai Vegetable Market Unprotected Workers Board & Another High Court of Judicature at Bombay
25-10-2018 Kelvin Jute Co. Ltd. Workers Provident Fund & Another Versus Krishna Kumar Agarwala & Others Supreme Court of India
23-10-2018 Tamil Nadu State Transport Workers Federation (CITU) (Regd.No.2468/MDS) rep. by its General Secretary, Chennai Versus State of Tamil Nadu rep. by Secretary, Transport Department, Secretariat, Chennai & Others High Court of Judicature at Madras
17-10-2018 The Indian Coffee Workers' Co-op. Society Ltd. Versus The Secretary, Industries, Energy & Labour Department, Government of Maharashtra & Another High Court of Judicature at Bombay
05-10-2018 Madanapalle Burudu Medara Workers Co-operative Society, Chittoor District rep. by its President M.S: Gurrappa Versus Sub-Collector, Chittoor District & Others High Court of Andhra Pradesh
05-10-2018 Madanapalle Burudu Medara Workers Co-operative Society, Chittoor District rep. by its President M.S: Gurrappa Versus Sub-Collector, Chittoor District & Others High Court of Andhra Pradesh
25-09-2018 Punjab National Bank Versus PNB Canteen Workers Union (Calcutta) & Others Supreme Court of India
31-07-2018 M/s. Indian Coffee Workers Co-operative Society Limited, Through its Secretary, Shridharan Aiyer Versus The Estate Officer, Western Zone, for the Life Insurance Corporation of India, ?Yogakshema & Another In the High Court of Bombay at Nagpur
24-07-2018 The Management Tamilnadu Khadi and Village Industries Board, Guindy Unit, Guindy, Chennai Versus The Workmen Rep. By the Secretary Industrial Estate General Workers Union, Guindy & Another High Court of Judicature at Madras
17-07-2018 Engineering Workers Association Versus Radium Creation Ltd. & Others High Court of Judicature at Bombay
09-07-2018 Municipal Corporation of Greater Mumbai & Another Versus The BEST Workers Union & Others High Court of Judicature at Bombay
28-06-2018 Defence Workers Union rep by its President, R. Muthu Versus The Executive Officer, Contonment Board, Wellington,The Nilgiris District High Court of Judicature at Madras
27-06-2018 The Food Corporation of India Workers Union, Rep. by its Vice President, I. Selvaraj & Others Versus The Union of India, Rep. by its Secretary, Ministry of Labour & Employment & Others High Court of Judicature at Madras
18-05-2018 West Fraser Mills Ltd. Versus Workers? Compensation Appeal Tribunal & Workers? Compensation Board of British Columbia & Another Supreme Court of Canada
11-05-2018 FCI Handling Workers Union Versus Union of India & Others High Court of Delhi
27-04-2018 Chennai Port Trust Versus The Chennai Port Trust Industrial Employees Canteen Workers Welfare Association & Others Supreme Court of India
03-04-2018 MRF United Workers Union, Rep. by its General Secretary, Arakkonam Versus The Commissioner of Labour, DMS Compound Chennai & Others High Court of Judicature at Madras
02-04-2018 Labour Officer (Social Security Scheme), Tamil Nadu Constructions Workers Welfare Board, Coimbatore Versus Tamil Nadu AITUC Kattida Thozhilalar Sangam, Rep by its General Secretary, Kovai & Another High Court of Judicature at Madras
20-03-2018 Secretary, Kozhikode District Headload Workers Union (CITU), Kozhikode & Others Versus Appellate Authority, Deputy Labour Commissioner, Kozhikode & Others High Court of Kerala
19-03-2018 The Indian Rare Earths Limited, Mumbai, Represented by Its Chairman & Managing Director & Another Versus Ire Staff & Workers Union, Represented by General Secretary (Mohandas) & Others High Court of Kerala
20-12-2017 Kissan Workers Cooperative Labour & Construction Society Ltd. Versus Punjab State High Court of Punjab and Haryana
18-12-2017 Government of India Press Workers Association Rep. by its General Secretary, Coimbatore & Others Versus Central Administrative Tribunal, Madras Bench Rep. by its Registrar, Chennai & Others High Court of Judicature at Madras
15-11-2017 K. Venkatesan Versus The Secretary, The Tamil Nadu Construction Workers Welfare Board, Nungambakkam High Court of Judicature at Madras
10-11-2017 GKN Driveline Workers Union, Rep. by its General Secretary, R. Suresh Versus The State of Tamil Nadu, Rep. by the Secretary, Labour & Employment Department & Others High Court of Judicature at Madras
06-11-2017 FCI Workers Union & Another Versus Food Corporation of India, Rep.by its Area Manager, Public Sector Undertaking, Tuticorin & Another Before the Madurai Bench of Madras High Court
13-10-2017 Tamil Nadu Street Vending Workers Federation Versus The Commissioner of Municipal Administration & Others Before the Madurai Bench of Madras High Court
12-10-2017 Union of India rep. by its Secretary, Ministry of Defence, Department of Defence Production & Supplies, New Delhi & Others Versus Ordnance Clothing Factory Workers' Union, Represented by its General Secretary, C. Srikumar & Others High Court of Judicature at Madras
04-10-2017 Maharashtra S.T. Workers Congress (INTUC) Versus The State of Maharashtra Through it's Principal Secretary Home Dept. (Transport) & Another High Court of Judicature at Bombay
20-09-2017 Indian Coffee Board Workers Co-Operative Society Ltd. No. 4227, Represented by its Secretary Versus K.M. Antony & Others High Court of Kerala
14-08-2017 Trissur District Khadi Workers' Union (CITU), Reg. no. 08/33 of 98, Trissur rep. by its Secretary, K.O Poulose & Others Versus Union of India, represented by Secretary to Government of India, Ministry of Micro, Small & Medium Enterprises & Others Central Administrative Tribunal Ernakulam Bench
04-07-2017 Kanyakumari District Estate Workers Union Kanyakumari District, rep. by its General Secretary, Valsakumar & Others Versus New Ambadi Estates Pvt. Ltd., Kanyakumari rep by its Senior Manager, the Power Holder, Kulasekaram, Thiruvattar Before the Madurai Bench of Madras High Court
25-04-2017 Tamilnadu State Transport Workers Union, CITU, Represented by its General Secretary Versus Tamilnadu State Transport Corporation Ltd., Kumbakonam Division - III, Represented by its Managing Director High Court of Judicature at Madras
11-04-2017 V.G.K. Naidu (Former Member & Workman of Cochin Refineries Workers Association) Versus Bharat Petroleum Corporation Ltd. rep. by its Managing Director & Another High Court of Kerala
17-03-2017 Hindustan Photo Film Workers' Welfare Centre (CITU), Versus The Government of India, Rep., by its Secretary, Department of Heavy Industry & Others High Court of Judicature at Madras
28-02-2017 New Zealand Air Line Pilotsʼ Association Industrial Union of Workers Incorporated Versus Director of Civil Aviation & Another Court of Appeal of New Zealand
13-02-2017 The Ropar District Cooperative Milk Producers Union Limited Versus The Milk Plant Workers Union & Others High Court of Punjab and Haryana
12-01-2017 Cholan Transport Engineering Workers Union 97/TAJ, Rep.by its General Secretary A. Vaidhyanathan Versus Kumbakonam Municipality, Rep.by its Commissioner & Another Before the Madurai Bench of Madras High Court



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