Some PAST Judgements / Case Laws similar to WOCKHARDT LIMITED
Last Checked Past / Closed Litigation On 29-06-2022 07:30
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02-07-2021 |
Baby Shaistha Through Lrs. Versus M/S. Wockhardt Heart Centre Wockhardt Heart Hospitals, (Rep By Its Managing Director) Kamineni Hospitals Campus, Hyderabad & Others |
National Consumer Disputes Redressal Commission NCDRC |
20-01-2020 |
D.K. Chandel Versus M/s. Wockhardt Ltd. & Another |
Supreme Court of India |
20-01-2020 |
D.K. Chandel Versus M/s. Wockhardt Ltd. & Another |
Supreme Court of India |
20-01-2020 |
Chandel V/S Wockhardt Ltd |
Supreme Court of India |
15-01-2020 |
Rajneesh Khajuria V/S Wockhardt Ltd. and Others |
Supreme Court of India |
15-01-2020 |
Rajneesh Khajuria Versus M/s. Wockhardt Ltd. & Another |
Supreme Court of India |
26-04-2019 |
Sterling Hospitals Ltd V/S Wockhardt Hospital Ltd. and Others |
Supreme Court of India |
07-01-2019 |
Wockhardt Limited & Another Versus Union of India & Another |
High Court of Delhi |
07-01-2019 |
Wockhardt Limited & Another Versus Union of India & Another |
High Court of Delhi |
07-01-2019 |
Wockhardt Limited & Another Versus Union of India & Another |
High Court of Delhi |
02-01-2019 |
D. K. Chandel V/S M/s Wockhardt Ltd. And Another |
Supreme Court of India |
11-10-2018 |
Wockhardt Limited V/S The Joint Commissioner, Commercial Taxes Department and Others |
High Court of Judicature at Madras |
12-09-2018 |
Wockhardt Limited Versus Torrent Pharmaceuticals Ltd. & Another |
Supreme Court of India |
12-09-2018 |
Wockhardt Limited Versus Torrent Pharmaceuticals Ltd. & Another |
Supreme Court of India |
11-09-2018 |
Wockhardt Limited V/S Torrent Pharmaceuticals Limited And Another |
Supreme Court of India |
23-05-2018 |
Wockhardt Limited V/S Jackson Laboratories Private Limited and Others |
High Court of Judicature at Bombay |
01-05-2018 |
Wockhardt Limited V/S Torrent Pharmaceuticals Limited And Another |
Supreme Court of India |
21-03-2018 |
Wockhardt Limited V/S Maha Avtar Healthcare Pvt. Ltd |
High Court of Delhi |
10-01-2018 |
Metas of Seventh-Day Adventist V/S Wockhardt Hospitals Limited |
High Court of Gujarat At Ahmedabad |
17-11-2017 |
Torrent Pharmaceuticals Limited V/S Wockhardt Limited and Others |
High Court of Judicature at Bombay |
25-08-2017 |
Wockhardt Limited V/S Zenith Remedies Pvt. Ltd |
High Court of Delhi |
15-03-2017 |
Torrent Pharmaceuticals Ltd. Versus Wockhardt Ltd. & Another |
High Court of Judicature at Bombay |
15-03-2017 |
Torrent Pharmaceuticals Ltd. Versus Wockhardt Ltd. & Another |
High Court of Judicature at Bombay |
29-11-2016 |
T.A.I.Pharma Ltd. Versus Wockhardt Ltd. |
High Court of Judicature at Bombay |
11-03-2015 |
WOCKHARDT Ltd, an Indian Company Incorporated under the Companies Act, 1956 Versus NOVARTIS AG, of Schwarzwaldallee 215, Switzerland & Another |
Intellectual Property Appellate Board |
14-10-2014 |
Wockhardt Limited & Others Versus Aurangabad Municipal Corporation, Aurangabad & Others |
In the High Court of Bombay at Aurangabad |
25-04-2014 |
Wockhardt Ltd. Versus Remed Healthcare Pvt. Ltd. & Another |
High Court of Delhi |
28-01-2014 |
Wockhardt Limited Versus Eden Healthcare Pvt. Ltd. |
High Court of Judicature at Bombay |
21-01-2014 |
Wockhardt Ltd V/S Rajneesh Khajuria and Others |
High Court of Judicature at Bombay |
13-11-2013 |
M/s. Wockhardt Pvt. Limited, Wockhardt Towers Versus M/s. Kamaron Laboratories Ltd. & Another |
Intellectual Property Appellate Board |
08-11-2013 |
Wockhardt Limited represented by its Senior Executive Legal Hiral Vimadalal Versus Union of India represented by its Secretary Ministry of Health and Family Welfare & Another |
High Court of Judicature at Madras |
12-04-2013 |
Orchid Chemicals & Pharmaceuticals Ltd., rep. by Ms. Bhoomijha Murali Sr.G.M.Legal & Company Secretary Versus Wockhardt Limited |
High Court of Judicature at Madras |
05-03-2013 |
Wockhardt Ltd V/S Presiding Officer and Others |
High Court of Allahabad |
22-02-2013 |
Wockhardt Limited Mumbai through its Senior Accounts Executive Vinay K. Taneja Versus Anil Kumar Bhasin |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
21-02-2013 |
Wockhardt Limited Versus Maharashtra Electricity Regulatory Commission & Another |
Appellate Tribunal for Electricity Appellate Jurisdiction |
08-02-2013 |
M.R. Virupaksha Versus M/s. Wockhardt Hospital & Heart Institute & Another |
National Consumer Disputes Redressal Commission NCDRC |
13-12-2012 |
Jagrutiben Vijaykumar Shah Versus Wockhardt Hospital Ltd Through Its Medical director & Others |
Maharashtra State Consumer Disputes Redressal Commission Mumbai |
18-05-2012 |
Wockhardt Limited V/S D.M. Pharma and Others |
High Court of Madhya Pradesh Bench at Jabalpur |
22-02-2012 |
Commnr. of Central Excise V/S Wockhardt Life Sciences Ltd |
Supreme Court of India |
20-12-2011 |
Wockhardt Limited & Another Versus Senior Chief Medical Officer & Others |
High Court of Judicature at Calcutta |
11-03-2011 |
Bny Corporate Trustee Services Ltd Versus Wockhardt Ltd |
High Court of Judicature at Bombay |
12-11-2010 |
M/s. Wockhardt Hospitals Limited, Rep. by its authorized signatory, Ullhas Kelkar Versus M/s. Kamineni Hospitals Limited, Rep. by its Director, Dr. Shashidar Kamineni |
High Court of Andhra Pradesh |
22-06-2010 |
Wockhardt International Ltd. Versus Commissioner of Customs (Import), Mumbai |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
17-06-2010 |
Wockhardt Limited, Wockhardt Towers, Mumbai & Another Versus FDC Limited |
Intellectual Property Appellate Board |
07-07-2009 |
Wockhardt Limited Versus Machhindra Kondiba Gaikwad & Another |
In the High Court of Bombay at Aurangabad |
16-01-2008 |
Wockhardt Hospital & Heart Institute Versus G.R. Parthasarathi
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High Court of Karnataka |
31-08-2006 |
Srikant Versus Wockhardt Hospital & Heart Institute |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
28-04-2006 |
Commissioner of Customs (Import) Air Cargo Complex, Sahar Versus M/s.Wockhardt Hospital & Heart Institute, Shariff Chambers & Another
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High Court of Judicature at Bombay |
10-03-2006 |
Geetha & Others Versus Wockhardt Hospital & Heart Institute & Others |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
25-11-2005 |
Wockhardt Limited Versus Hetero Drugs Limited & Others
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High Court of Judicature at Madras |
08-09-2005 |
Wockhardt Ltd. Versus Hetero Drugs Ltd. & Others. |
High Court of Judicature at Madras |
08-09-2005 |
Wockhardt Ltd. Versus Hetero Drugs Ltd. & Others |
High Court of Judicature at Madras |
02-09-2004 |
Wockhardt Limited Versus Chemetac Pharmaceuticals |
High Court of Delhi |
24-01-2003 |
Wockhardt Limited Versus Patiala Medical Agencies |
High Court of Delhi |
29-08-2002 |
Wockhardt Limited and Others V/S Satish Ahuja and Others |
High Court of Delhi |
26-08-2002 |
Troikaa Pharmaceuticals Ltd. Versus Wockhardt Ltd. |
Supreme Court of India |
26-08-2002 |
Troikaa Pharmaceuticals Ltd Versus Wockhardt Ltd |
Supreme Court of India |
26-08-2002 |
Troikaa Pharmaceuticals Ltd. Versus Wockhardt Ltd. |
Supreme Court of India |
21-08-2002 |
Wockhardt Limited Versus Satish Ahuja |
High Court of Delhi |
20-05-2002 |
D.K. Chandel V/S Wockhardt Limited |
High Court of Punjab and Haryana |
23-04-2002 |
Wockhardt Limited Versus Mahesh Medical & General Stores & another
|
High Court of Judicature at Bombay |
20-02-2002 |
D K Chandel Versus Wockhardt Limited |
High Court of Delhi |
30-03-2001 |
Commissioner of Income Tax V/S Wockhardt Pvt. Ltd |
High Court of Judicature at Bombay |
24-11-1999 |
Aristo Pharmaceuticals Limited Versus Wockhardt Limited
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Supreme Court of India |
30-01-1999 |
Wockhardt Limited Versus Aristo Pharmaceuticals Limited
|
High Court of Judicature at Madras |
02-06-1998 |
Wockhardt Limited, Mumbai Versus Aristo Pharmaceutical Limited, Chennai |
High Court of Judicature at Madras |
20-04-1998 |
Wockhardt Veterinary Ltd V/S Raj Medicos and Others |
High Court of Delhi |
06-11-1997 |
Wockhardt Limited Versus Dua Pharmaceutical Private Limited |
High Court of Delhi |
11-09-1990 |
MUNDIPHARMA AG VERSUS WOCKHARDT LIMITED |
High Court of Delhi |