WIRETEL DIGITAL NETWORKS PRIVATE LIMITEDActivity: Transport, storage and Communications in Andhra Pradesh.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
GST Number(s) 37AABCW2070N2Z0 |
PAN No AABCW2070N |
|||||||||||
CIN U64204AP2012PTC079324 |
ROC RoC-Vijayawada |
Incorporation Date 23-02-2012 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 079324 |
Registration Date 23-02-2012 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE Non-Compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 90,30,400 |
Contact Information |
E-Mail Address vgcomputersmag@gmail.com |
Registered Address DOOR NO.2-40, SUDARSHAN COMPLEX NEAR SASANASTAMBAM, MAIN BAZAAR MANGALAGIRI AP 522503 IN |
TradeMarksTotal 1 marks found. |
SKYTV-DIGITAL CABLE, Class 38, Abandoned |
Some PAST Judgements / Case Laws similar to WIRETEL DIGITAL NETWORKS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 08-05-2022 07:54
|
||
22-04-2014 | Wiretel Digital Networks Pvt. Ltd. Versus ESPN Software India Pvt. Ltd. & Others | Telecom Disputes Settlement Appellate Tribunal New Delhi |
GST Number(s) for WIRETEL DIGITAL NETWORKS PRIVATE LIMITED |
||
ANDHRA PRADESH | 37AABCW2070N2Z0 |
Directors |
||
DIN | Name | Since |
05228035 | SRINIVASA RAO NIDUMUKKULA | 03-03-2012 |
05167175 | RAVI KUMAR VINJAMURI | 23-02-2012 |
07709204 | PRAMEELA DEVI NIDUMUKKULA | 16-01-2017 |
India's most comprehensive litigation gathering and reporting.