Some PAST Judgements / Case Laws similar to WEST COMPANY (INDIA) PRIVATE LIMITED
Last Checked Past / Closed Litigation On 22-01-2021 11:15
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18-12-2020 |
M/s Indian Overseas Bank, Alappuzha Branch represented by Manager, Indian Overseas Bank, VSV Subhash Iyer Building, Alappuzha Branch & Another Shaji A., Proprietor, Shaji Steels, West of Vazhichery Junction, Sea View Ward, Alappuzha |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
17-12-2020 |
A. John Kennedy & Others Versus Joint Director Directorate of Enforcement Cochin Zonal Office Kanoos Castle Mullassery Canal Road West Cochin |
High Court of Judicature at Madras |
10-12-2020 |
Md. Irfan Alam Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
08-12-2020 |
Apurba Bhattacharya Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
27-11-2020 |
M/s. Niranjan Lal Agrawal A Proprietorship Firm Having Its Office At Tulsi Marg, Chhattisgarh Versus Coal India Limited Through Its Chairman, West Bengal & Others |
High Court of Chhattisgarh |
27-11-2020 |
The Manager, Dhanalaxmi Bank Ltd., West Bengal Versus Ranaji Ganguli & Another |
National Consumer Disputes Redressal Commission NCDRC |
24-11-2020 |
Subal Kumar Dey Versus Bajaj Allianz General Insurance Company Ltd. Branch Manager, West Bengal |
National Consumer Disputes Redressal Commission NCDRC |
11-11-2020 |
The Superintending Engineer Highways, Villupuram Circle Villupuram Versus Metro Road Construction (Madras) Pvt Ltd. Anna Nagar West & Another |
High Court of Judicature at Madras |
10-11-2020 |
Dr. Goutam Nemo & Others Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
28-10-2020 |
Roshni Biswas Versus State of West Bengal & Another |
Supreme Court of India |
21-10-2020 |
Gobinda Maiti Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
21-10-2020 |
Sandip Jash Versus West Bengal Small Industries Development Corporation Ltd. & Others |
High Court of Judicature at Calcutta |
21-10-2020 |
Barnali Ghosh Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
20-10-2020 |
Shijeesh Versus Shaji Jose, Sub Inspector of Police, West Police Station, Thrissur & Another |
High Court of Kerala |
14-10-2020 |
Babul Supriyo Versus State of West Bengal & Another |
High Court of Judicature at Calcutta |
13-10-2020 |
Poulash Versus State of West Bengal |
High Court of Judicature at Calcutta |
13-10-2020 |
Vineet Ruia Versus Principal Secretary, Department of School Education, Government of West Bengal and Others |
High Court of Judicature at Calcutta |
12-10-2020 |
Tahiruddin Mondal & Others Versus State of West Bengal |
High Court of Judicature at Calcutta |
12-10-2020 |
Naresh Kumar Sinha, Company Secretary, M/s Oil And Natural Gas Corporation Limited, Jeevan Bharti, New Delhi & Others Versus Union of India Rep. By The Labour Enforcement Officer Central Tripura West & Another |
High Court of Gauhati |
09-10-2020 |
D & I Taxcon Services Pvt. Ltd. Versus The State of West Bengal & Another |
High Court of Judicature at Calcutta |
09-10-2020 |
Thuthukudi Nadargal Mahamai, (Reg No.27/1960) Rep. through its Secretary, P. Chandrasekar Versus The District Registrar (Societies), New Bus Stand Backside, Polapettai West, Thoothukudi & Others |
Before the Madurai Bench of Madras High Court |
07-10-2020 |
West Haryana Highways Projects Private Limited Versus National Highways Authority of India & Others |
High Court of Delhi |
30-09-2020 |
Surekha Sarkar Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
30-09-2020 |
Siddhartha Das Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
30-09-2020 |
Arjun Singh Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
25-09-2020 |
Amal Krishna Majumdar & Anothers Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
25-09-2020 |
Maser AliVersus State of West Bengal & Others |
High Court of Judicature at Calcutta |
25-09-2020 |
Promoshi Podder Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
25-09-2020 |
Indusind Bank Ltd., West Bengal Versus Kalpana Roy Sarkar |
National Consumer Disputes Redressal Commission NCDRC |
25-09-2020 |
Skyline Vanijya Pvt. Ltd. & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
21-09-2020 |
Tvl. Kousic Co Blue Metals, Represented by its Managing Director, K.G.Mohanraj, SF, 561/C2, Kolanthan Palayam, Versus The State Tax Officer, Karur West Assessment Circle, Karur & Others |
High Court of Judicature at Madras |
16-09-2020 |
Vineet Ruia Versus The Principal Secretary, Ministry of Health & Family Welfare, Govt. of West Bengal & Others |
High Court of Judicature at Calcutta |
09-09-2020 |
Shreyas Sinha Versus The West Bengal National University Of Juridical Sciences & Others |
Supreme Court of India |
04-09-2020 |
Akbar Ali Versus The State of West Bengal |
High Court of Judicature at Calcutta |
03-09-2020 |
Aloke Biswas @ Bapi & Another Versus The State of West Bengal & Another |
High Court of Judicature at Calcutta |
03-09-2020 |
State of West Bengal & Others Versus Anirban Ghosh & Others |
High Court of Judicature at Calcutta |
26-08-2020 |
Trisha Bhattacharjee Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
25-08-2020 |
Sharad Kumar Singh & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
18-08-2020 |
Nabinanda Goswami & Others Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
18-08-2020 |
Headmaster & Secretary of Shree Balkrishna Vithalnath Vidyalaya & Another Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
17-08-2020 |
M/s. Singhi Project Pvt. Ltd. & Another Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
14-08-2020 |
Kallol Mukherjee Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
14-08-2020 |
Rahul Manna Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
06-08-2020 |
Adith Suresh (minor), ‘Anugraha', Thavakkara West, Kannur Versus The Managing Director, ICICI Prudential Life Insurance Company ltd., Mumbai & Another |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
21-07-2020 |
Vineet Ruia Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
21-07-2020 |
Dr. Bikram Panda Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
21-07-2020 |
SBI Life Insurance Co. Ltd., West Bengal Versus Kajari Gayen & Another |
National Consumer Disputes Redressal Commission NCDRC |
20-07-2020 |
M/s. SBI Cards & Payments Services Pvt. Ltd., Haryana Versus Consumer Affairs & Fair Business Practices, West Bengal |
National Consumer Disputes Redressal Commission NCDRC |
14-07-2020 |
Srabani Chatterjee & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
13-07-2020 |
Souvik Sardar & Others The State of West Bengal & Others |
High Court of Judicature at Calcutta |
08-07-2020 |
J.S. Pigments Private Ltd. Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
02-07-2020 |
Safikul Islam & Others Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
02-07-2020 |
BSA Citi Courier Pvt. Ltd. Versus Commissioner of Central Goods & Services Tax Delhi West & Another |
High Court of Delhi |
01-07-2020 |
Pankaj Kayal & Others Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
01-07-2020 |
Statesman Limited Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
01-07-2020 |
West Bengal Medical & Sales Representative Union & Others Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
30-06-2020 |
Dr. Arup Kumar Bhowmick Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
26-06-2020 |
Brijendra Kumar Singh Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
25-06-2020 |
Mazidul Miah @ Mia & Others Versus State of West Bengal |
High Court of Judicature at Calcutta |
24-06-2020 |
TUCI, West Bengal State Secretary, Represented by itsSecretary, Sharmistha Choudhury & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
19-06-2020 |
Shyamal Middya Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
19-06-2020 |
The State of West Bengal & Others Versus Soroj Kumar Mondal & Others |
Supreme Court of India |
17-06-2020 |
Jewel SK @ Juel SK Versus The State of West Bengal |
High Court of Judicature at Calcutta |
15-06-2020 |
State Bank of India Versus Consumer Affairs & Fair Business Practices, West Bengal & Others |
National Consumer Disputes Redressal Commission NCDRC |
12-06-2020 |
S.K. Abdul Habib Versus The State of West Bengal |
High Court of Judicature at Calcutta |
12-06-2020 |
Abed Ali Biswas Versus The State of West Bengal |
High Court of Judicature at Calcutta |
12-06-2020 |
Ajit Barman Versus The State of West Bengal |
High Court of Judicature at Calcutta |
12-06-2020 |
Gulu Santra @ Ghunu Santra Versus The State of West Bengal |
High Court of Judicature at Calcutta |
11-06-2020 |
Kartick Paul Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
11-06-2020 |
Pawan Kishore Harlalka Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
11-06-2020 |
Uttam Gayen & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
02-06-2020 |
K. Narasimhalu & Another Versus The State Through West Police Station, Raichur |
High Court of Karnataka Circuit Bench OF Kalaburagi |
19-05-2020 |
Jalaluddin @ Jalaluddin Versus State of West Bengal & Another |
High Court of Judicature at Calcutta |
19-05-2020 |
Dipu Singh @ Hulo Versus The State of West Bengal |
High Court of Judicature at Calcutta |
19-05-2020 |
Bibhas Kunti @ Bibhas Kuti Versus The State of West Bengal |
High Court of Judicature at Calcutta |
19-05-2020 |
The Konkan Irrigation Development Corporation, Water Resources Department, Sinchan Bhavan, Kopri Colony, Thane (West) & Others Versus M/s. F.A. Enterprises & Others |
High Court of Judicature at Bombay |
13-05-2020 |
Sudeb Mahato & Another Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
13-05-2020 |
Md. Jahidul Islam & Others Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
13-05-2020 |
Suprabha Adhikari & Others Versus The State of Tripura, Represented by the Secretary Revenue, West Tripura & Others |
High Court of Tripura |
07-05-2020 |
Sujit Mitra & Others Versus State of West Bengal |
High Court of Judicature at Calcutta |
02-05-2020 |
Ratan Ch. Banik Versus The State of Tripura, Represented by the Secretary to the Government of Tripura, Department of Finance, West Tripura & Others |
High Court of Tripura |
28-04-2020 |
Dr. Fuad Halim & Others Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
24-04-2020 |
S.K. Jalaluddin & Others Versus The State of West Bengal & Others |
Supreme Court of India |
24-04-2020 |
Mohd. Asif Naseer Versus West Watch Company Through Its Proprietor |
Supreme Court of India |
22-04-2020 |
West U.P. Sugar Mills Association & Others Versus The State of Uttar Pradesh & Others |
Supreme Court of India |
17-04-2020 |
Dr. Faud Halim Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
16-04-2020 |
In re : Smarajit Roychowdhury Versus State of West Bengal & Others |
High Court of Judicature at Calcutta |
08-04-2020 |
In Re: Contagion of COVID-19 Virus in Children Protection Homes Versus State of West Bengal |
High Court of Judicature at Calcutta |
20-03-2020 |
Suresh Chandra Das Versus The State of Tripura to be represented by the Chief Secretary to the Government of Tripura, Civil Secretariat, New Secretariat Complex, West Tripura & Another |
High Court of Tripura |
20-03-2020 |
Joydeb Das Versus The State of West Bengal |
High Court of Judicature at Calcutta |
20-03-2020 |
Narottam Das & Others Versus The State of West Bengal |
High Court of Judicature at Calcutta |
18-03-2020 |
West Bengal Small Industries Development Corporation Ltd. & Others Versus M/s. Sona Promoters Pvt. Ltd. & Others |
Supreme Court of India |
18-03-2020 |
Managing Committee, Bheramari A.M. High Madrasah & Another Versus State of West Bengal & Others |
Supreme Court of India |
13-03-2020 |
Rakesh Mondal & Another Versus The State of West Bengal & Another |
High Court of Judicature at Calcutta |
12-03-2020 |
Rekhanlal Shrivastava Versus Union of India General Manager West Central Railway JBP |
High Court of Madhya Pradesh |
06-03-2020 |
Subhadep Adhikari Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
06-03-2020 |
Indian Oil Corporation Limited (Marketing Division) Senior Area Manager, West Bengal Versus Biswanath Adhikary & Others |
National Consumer Disputes Redressal Commission NCDRC |
05-03-2020 |
M/s. N.K. Enterprise, West Bengal & Another V/S Narayan Prasad Sharma & Others |
National Consumer Disputes Redressal Commission NCDRC |
04-03-2020 |
Suryaneel Das Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |
04-03-2020 |
Avijit Biswas Versus The State of West Bengal & Others |
High Court of Judicature at Calcutta |