WEST BENGAL LIVESTOCK IMPROVEMENT ACT, 1954


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Section
 Section Title
  INTRODUCTION
  1 Short title and extent View Judgements
  2 Definitions View Judgements
  3 Power to specify areas for purposes of the Act View Judgements
  4 No person to bring a bull other than an approved bull in a specified area View Judgements
  5 No person to keep any bull in a specified area other than an approved bull View Judgements
  6 Duty to notify Livestock Officer View Judgements
  7 Power of Livestock Officer to require production of bull for inspection View Judgements
  8 Power of Livestock Officer to certify bull as approved bull View Judgements
  9 Power to require unfit bull to be castrated View Judgements
  10 Castration of calf or bull free of charge View Judgements
  11 Branding of castrated calves or bulls View Judgements
  12 Dedicated bulls to be approved bulls View Judgements
  13 Power of Livestock Officer regarding dedicated bulls View Judgements
  14 Power of Livestock Officer regarding ownerless or abandoned bulls View Judgements
  15 Power of Livestock Officer to inspect bulls View Judgements
  16 Power of Livestock Officer to require bulls, cows and calves to be vaccinated or inoculated View Judgements
  17 Power of entry View Judgements
  18 Appeal against order refusing to certify bull as approved bull or directing bull to be castrated View Judgements
  19 Appeal against certain orders under section 14 View Judgements
  20 Duty not to obstruct View Judgements
  21 Prescribed marks not to be imitated View Judgements
  22 Penalty View Judgements
  23 No offence to be cognized except on complaint of Director, Collector or Livestock Officer View Judgements
  24 Indemnity View Judgements
  25 Power to make rules View Judgements
  INTRODUCTION
  1 Short title and extent View Judgements
  2 Definitions View Judgements
  3 Power to specify areas for purposes of the Act View Judgements
  4 No person to bring a bull other than an approved bull in a specified area View Judgements
  5 No person to keep any bull in a specified area other than an approved bull View Judgements
  6 Duty to notify Livestock Officer View Judgements
  7 Power of Livestock Officer to require production of bull for inspection View Judgements
  8 Power of Livestock Officer to certify bull as approved bull View Judgements
  9 Power to require unfit bull to be castrated View Judgements
  10 Castration of calf or bull free of charge View Judgements
  11 Branding of castrated calves or bulls View Judgements
  12 Dedicated bulls to be approved bulls View Judgements
  13 Power of Livestock Officer regarding dedicated bulls View Judgements
  14 Power of Livestock Officer regarding ownerless or abandoned bulls View Judgements
  15 Power of Livestock Officer to inspect bulls View Judgements
  16 Power of Livestock Officer to require bulls, cows and calves to be vaccinated or inoculated View Judgements
  17 Power of entry View Judgements
  18 Appeal against order refusing to certify bull as approved bull or directing bull to be castrated View Judgements
  19 Appeal against certain orders under section 14 View Judgements
  20 Duty not to obstruct View Judgements
  21 Prescribed marks not to be imitated View Judgements
  22 Penalty View Judgements
  23 No offence to be cognized except on complaint of Director, Collector or Livestock Officer View Judgements
  24 Indemnity View Judgements
  25 Power to make rules View Judgements



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