WEST BENGAL DISTRICTS (CHANGE OF NAME OF DEPUTY COMMISSIONERS) ACT, 1984


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Section
 Section Title
  INTRODUCTION
  PREAMBLE
  1 Short title and commencement. View Judgements
  2 Deputy Commissioner and Additional Deputy Commissioner to be known respectively as District Magistrate and Collector and Additional District Magistrate and Additional Collector View Judgements
  3 Reference to Deputy Commissioner or Additional Deputy Commissioner to be construed as reference to Collector or Additional Collector View Judgements
  4 Legal proceedings. View Judgements
  INTRODUCTION
  PREAMBLE
  1 Short title and commencement. View Judgements
  2 Deputy Commissioner and Additional Deputy Commissioner to be known respectively as District Magistrate and Collector and Additional District Magistrate and Additional Collector View Judgements
  3 Reference to Deputy Commissioner or Additional Deputy Commissioner to be construed as reference to Collector or Additional Collector View Judgements
  4 Legal proceedings. View Judgements



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