Law Firm
Corporate
mark
My
IP
myLawyer
Public Search
Search with Google...
Log In Here
×
LawyerServices Members' Log In
Companies
Indian Laws
Directors
Judgements
/ Case Laws
TradeMarks
CopyRights
Govt-Data
WEST BENGAL APARTMENT (REGULATION OF CONSTRUCTION AND TRANSFER) ACT, 1972
w w w .
L
a w y e r
S
e r v i c e s . i n
Section 6 [
View Judgements
]
No additions or alterations after disclosure of plans, etc.
#LawyerServices #Section #Act #Law #Statute #IndianLaw #Kanoon