WEST BENGAL AGRO-INDUSTRIES CORPN LTDActivity: Manufacturing (Machinery & Equipments) in West Bengal.Active |
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CIN U29211WB1968SGC027349 |
ROC RoC-Kolkata |
Incorporation Date 16-08-1968 |
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Class Public |
Category Company limited by Shares |
Sub-Category State Govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 027349 |
Registration Date 16-08-1968 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 31-12-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 5000,00,000 |
Paid Up Capital Rs. 840,52,000 |
Contact Information |
E-Mail Address wb_agro@vsnl.net |
Registered Address 23 B NETAJI SUBHAS ROAD 3RD FL KOLKATA Kolkata WB 700001 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to WEST BENGAL AGRO-INDUSTRIES CORPN LTDLast Checked Past / Closed Litigation On 19-06-2022 05:47
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23-02-2021 | Aroni Tubes Private Limited Versus West Bengal Agro Industries Corporation Limited & Others | High Court of Judicature at Calcutta |
28-06-2012 | Biswanath Paul Versus The West Bengal Agro Industries Corporation Ltd. & Others | High Court of Judicature at Calcutta |
31-07-2001 | West Bengal Agro Industries Corporation Limited Versus Union of India | High Court of Judicature at Calcutta |
05-08-1999 | West Bengal Agro Industries Corporation Versus Bijoy Kumar Roy & Another | National Consumer Disputes Redressal Commission NCDRC |
Directors |
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DIN | Name | Since |
07602936 | PRABIR KUMAR GHOSAL | 01-08-2016 |
AFPPA2920M | SWETA AGARWAL | 20-06-2016 |
08121579 | GOUTAM KUMAR CHANDRA | 11-06-2018 |
01685683 | SUBHASIS BATABYAL | 21-03-2013 |
00215260 | PRADIP KUMAR MAZUMDAR | 01-08-2016 |
07022917 | HARI SANKAR PRAMANICK | 29-01-2019 |
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