Some PAST Judgements / Case Laws similar to WELFARE PVT LTD
Last Checked Past / Closed Litigation On 16-01-2021 16:11
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06-01-2021 |
S. Vasanth Kumar & Another Versus The State of Tamilnadu, Represented by the Principal Secretary to Government, Health and Family Welfare Department (N2), Secretariat, Fort St.George, Chennai & Others |
High Court of Judicature at Madras |
05-01-2021 |
Kommuri Sriniwas & Another Versus The State of Telangana, Through Principal Secretary, Women Development & Child Welfare, Secretariat, Hyderabad & Others |
High Court of for the State of Telangana |
04-01-2021 |
M/s. Bharat Parenterals Ltd., Vadodara, Gujarat, Represented by Its Managing Director, Bharat R. Desai Versus The State of Kerala, Represented by Secretary to Government of Kerala, Department of Health & Family Welfare, Thiruvananthapuram & Another |
High Court of Kerala |
04-01-2021 |
XXX & Others Versus State of Kerala Represented by Secretary, Ministry of Child Welfare, Thycaud, Thiruvananthapuram & Others |
High Court of Kerala |
21-12-2020 |
S. Amina Versus State of Kerala, Represented by its Secretary, Department of Health & Family Welfare, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
25-11-2020 |
Shobha Kumari Versus The State of Bihar, through the Principal Secretary Social Welfare Department, Government of Bihar, Patna & Others |
High Court of Judicature at Patna |
20-11-2020 |
The Dean, I.K. Gujral Punjab Technical University, Distt. Kapurthala, Punjab Versus Sikkim Students Welfare Association of Chandigarh, Through its President, Mr. Karma Gyatso Bhutia, East Sikkim & Others |
High Court of Sikkim |
16-11-2020 |
All Assam Graduate Nurses Association Rep. By Its General Secretary Smti. Junu Sarma & Another Versus The State of Assam Rep. By The Principal Secretary To The Govt. of Assam, Health And Family Welfare (A) Dispur, Ghy-6, Assam & Others |
High Court of Gauhati |
10-11-2020 |
PGP Educational & Welfare Society Represented by its Secretary K. Kandasamy, Establishing & Administering, Namakkal Versus The Registrar, Tamil Nadu Dr. MGR Medical University, Chennai & Others |
High Court of Judicature at Madras |
06-11-2020 |
B. Drishya Dilip Versus Union of India, Ministry of Health & Family Welfare, New Delhi, Represented by The Secretary to Government of India & Others |
High Court of Kerala |
05-11-2020 |
Arshad Faizan Shah Versus The State of Maharashtra, Through its Secretary, Social Welfare Department Mantralaya & Another |
In the High Court of Bombay at Nagpur |
04-11-2020 |
Ku. Ambalika Sahu & Others Versus State of Chhattisgarh Through Principal Secretary, Tribal Welfare Development Department, Mantralaya, Indravati Bhawan, Raipur & Others |
High Court of Chhattisgarh |
03-11-2020 |
Dr. Minnu G. Dev & Others Versus State of Kerala, Represented by The Secretary, Department of Health & Family Welfare, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
28-10-2020 |
Dr. M. Keethanjali & Others Versus The Director of General Health Services, Ministry of Health & Family Welfare, Government of India, New Delhi & Others |
High Court of Judicature at Madras |
16-10-2020 |
V. Anbaiyan Versus The Tribunal under the Maintenance & Welfare of Parents & Senior Citizens Act, 2007, Presided over by the Revenue Divisional Officer, Kanyakumari & Another |
Before the Madurai Bench of Madras High Court |
09-10-2020 |
Dr. S. Anand Kumar Versus State of Karnataka, Represented by its Principal Secretary, Department of Health & Family Welfare, Bengaluru & Others |
High Court of Karnataka |
05-10-2020 |
Dharmalingam (died) & Others Versus The Special Tahsildar (Adi Dravidar Welfare Scheme), Chennai |
High Court of Judicature at Madras |
28-09-2020 |
S. Akhil & Another Versus The State of Kerala, Represented by Secretary, Ministry of Health & Family Welfare, Thycaud & Others |
High Court of Kerala |
25-09-2020 |
Dr. P. Vijila Versus The Secretary to Government Health & Family Welfare Department Secretariat, Chennai & Others |
High Court of Judicature at Madras |
24-09-2020 |
M. Premila Versus The State of Tamilnadu, Represented By its Secretary, Department of Health & Family Welfare, Chennai & Others |
High Court of Judicature at Madras |
23-09-2020 |
Dr. P. Sudha, M.D. Versus The Principal Secretary, Department of Health & Family Welfare, Government of Tamil Nadu, Chennai & Another |
Before the Madurai Bench of Madras High Court |
16-09-2020 |
Vineet Ruia Versus The Principal Secretary, Ministry of Health & Family Welfare, Govt. of West Bengal & Others |
High Court of Judicature at Calcutta |
16-09-2020 |
K.V. Xavier & Others Versus State of Kerala, Represented by The Secretary, Department of Health & Family Welfare, Thiruvananthapuram & Others |
High Court of Kerala |
14-09-2020 |
Avinashi Town People Welfare Development Association, Rep. by its President P. Vijay Anand Versus The Secretary to Government, Municipal Administration and Water Supply Department, Chennai & Others |
High Court of Judicature at Madras |
10-09-2020 |
Devendra Prasad Boda & Others Versus Director, Pension & Pensioner Welfare Dept., Jaipur (Raj.) & Others |
High Court of Rajasthan Jodhpur Bench |
07-09-2020 |
Vaibhav Ulhas Naik Versus Caste Scrutiny Committee, Directorate of Social Welfare, Government of Goa & Others |
In the High Court of Bombay at Goa |
28-08-2020 |
Shifa Khairun Versus The Government of Tamil Nadu, Rep.by its Secretary to the Government, Health & Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
27-08-2020 |
Girija Devi Agrawal Versus State of Chhattisgarh Through The Secretary, Department of Panchayat And Social Welfare & Others |
High Court of Chhattisgarh |
26-08-2020 |
J.V. Renjith & Others Versus State of Kerala, Represented By Secretary, Social Welfare Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
25-08-2020 |
Gopal Krishna Mishra Versus State of Chhattisgarh through The Secretary, Department of Tribal Welfare Development, Mantralaya, New Raipur Chhattisgarh & Others |
High Court of Chhattisgarh |
21-08-2020 |
P. Arumugasamy Versus The Secretary to Government/Health & Family Welfare Department, Chennai |
Before the Madurai Bench of Madras High Court |
21-08-2020 |
Dr. R. Meera Versus The Principal Secretary to Government, Health & Family Welfare Department, Government of Tamil Nadu, Chennai & Others |
High Court of Judicature at Madras |
18-08-2020 |
Sri Nandhanam Educational & Social Welfare Trust Vellore District rep. by its Chairman, P.M.N. Mohan Krishnaa Versus The Reserve Bank of India, rep. by its General Manager, Banking Ombudsman, Chennai & Others |
High Court of Judicature at Madras |
12-08-2020 |
K. Krishnasamy Versus The Government of Tamil Nadu, Rep. By its Principal Secretary, Social Welfare & Nutritious Meal Programme, Chennai & Others |
High Court of Judicature at Madras |
07-08-2020 |
Kolambil Hamza Haji, Proprietor, Madeena Medicals, Kottakkal, Versus State of Kerala, Represented by The Secretary to The Health & Family Welfare Department, Thiruvananthapuram & Others |
High Court of Kerala |
03-08-2020 |
The State Represented by its Principal Secretary, Health and Family Welfare Department, Secretariat, Chennai & Another Versus Dr. Marvin Manoah Baylis, Associate Professor, Cardio-Thoracic Surgery, Tirunelveli & Another |
High Court of Judicature at Madras |
31-07-2020 |
Dr. C.S. Shri Lakshmi Versus The State of Tamil Nadu, Rep. by its Principal Secretary to Government, Health and Family Welfare Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
30-07-2020 |
Dr. Ambadan Rao & Others Versus State of Rajasthan, Through its Additional Chief Secretary, Department of Medical, Health & Family Welfare, Government of Rajasthan, Secretariat, Jaipur & Others |
High Court of Rajasthan Jodhpur Bench |
29-07-2020 |
S. Sachin Narayan Versus The State of Tamil Nadu, Rep. by its Secretary, Health & Family Welfare Department, Chennai & Another |
High Court of Judicature at Madras |
28-07-2020 |
Dr. Vignesh Sankareswaran Versus The State of Tamil Nadu, Rep. by its Principal Secretary to Government, Health and Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
28-07-2020 |
Dr. A. Dhanasekaran Versus The State of Tamil Nadu, Rep.by its Principal Secretary to Government, Health and Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
23-07-2020 |
Shinto Kuriakose Versus The State of Kerala, Represented by Its Secretary To Government, Health & Family Welfare Department, Government Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
21-07-2020 |
Divya Gulati Versus State of A.P. rep. by its Principal Secretary Medical Health & Family Welfare Department, Velagapudi & Another |
High Court of Andhra Pradesh |
15-07-2020 |
Dr. S. Praveen Kumar & Others Versus Union of India, Rep by its Principal Secretary, Ministry of Health & Family Welfare, New Delhi & Others |
High Court of Judicature at Madras |
10-07-2020 |
Shailaja Madathil Valappil & Another Versus The State Level Authorization Committee for Transplantation of Human Organs, Health & Family Welfare Department, Represented by its Chairman, K.C. General Hospital, Bengaluru & Another |
High Court of Karnataka |
07-07-2020 |
Dr. Y. Kedareswari Versus The State of Telangana, rep. by its Prl. Secretary, Social Welfare (SC Development) Department, Secretariat & Others |
High Court of for the State of Telangana |
30-06-2020 |
Dr. P.S. Sandeep & Others Versus The Government of India, Rep. by its Secretary to Government, Ministry of Health and Family Welfare, New Delhi & Others |
High Court of Judicature at Madras |
19-06-2020 |
M/s. Healthcare Reforms Doctors Association Versus The Special Chief Secretary to Government Health Medical & Family Welfare Department Secretariat Hyderabad & Another |
High Court of for the State of Telangana |
18-06-2020 |
M.L. Ravi, President, Desiya Makkal Sakthi Katchi, Chennai Versus The Secretary, Ministry of Health and Family Welfare, Government of India, New Delhi & Others |
High Court of Judicature at Madras |
17-06-2020 |
Dr. K.M. Senthamizhselvan, State President, Ayush Medical Welfare Association, Thiruvannamalai Versus The Government of Tamil Nadu, Represented by its Principal Secretary, Department of Health & Family Welfare, Chennai & Others |
High Court of Judicature at Madras |
12-06-2020 |
M.V. Ramani Versus The Union of India, Rep. by its Secretary, Ministry of Health and Family Welfare, New Delhi & Others |
High Court of Judicature at Madras |
04-06-2020 |
A. Ambika Versus The Child Welfare Committee, through its President/Chairman, Pandian Nagar, Virudhunagar, Virudhunagar District & Others |
Before the Madurai Bench of Madras High Court |
04-06-2020 |
M. Parthasarathi & Another Versus The State Level Scrutiny Committee rep. by its Chairman Adi Dravidar & Tribal Welfare Department & Another |
High Court of Judicature at Madras |
02-06-2020 |
A. Thangaraj Versus The State of Tamil Nadu, rep., by its Secretary, Social Welfare Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
01-06-2020 |
D. Sundarapandiyan Versus The Principal Secretary, Health and Family Welfare Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
22-05-2020 |
Jai Pal & Others Versus Delhi Building & Other Construction Workers Welfare Board |
High Court of Delhi |
19-05-2020 |
The Director, Jubilee Mission Medical College & Research Institute, Trichur & Others Versus The State of Kerala, Rep. by The Secretary To Health & Family Welfare Department, Secretariat, Thiruvananthapuram & Others |
High Court of Kerala |
06-05-2020 |
Rani Versus The State of Tamilnadu, Represented by Secretary to Government, Public Welfare Department, Chennai & Others |
Before the Madurai Bench of Madras High Court |
05-05-2020 |
B. Abimathi Versus The Director General of Health Services, Ministry of Health & Family Welfare, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
05-05-2020 |
S.K. Rout Versus Ministry of Health And Family Welfare, Union of India & Another |
High Court of Delhi |
01-05-2020 |
Telecom Colony Residents Welfare Association Versus The State of Andhra Pradesh |
High Court of Andhra Pradesh |
30-04-2020 |
Neethu Narendran & Another Versus State of Kerala, Represented by Secretary To Government, Department of Health & Family Welfare, Thiruvananthapuram & Others |
High Court of Kerala |
28-04-2020 |
Praneetha Versus State of Karnataka, Department of Health & Family Welfare, Represented by its Principal Secretary & Others |
High Court of Karnataka |
27-04-2020 |
Civilian Welfare & Development Trust (Regd.) Versus Nidhi Srivastava, IAS & Another |
High Court of Delhi |
24-04-2020 |
Dr. Mandira Sarkar & Others Versus State of Karnataka Department of Health & Family Welfare, Rep. by its Secretary & Others |
High Court of Karnataka |
24-04-2020 |
Dr. Mohd Fahad Khan & Others Versus Union of India, Ministry of Health & Family Welfare & Others |
High Court of Karnataka |
24-04-2020 |
Dr. G.P. Arulraj Versus The Government of India, Rep by its Secretary to Government, Ministry of Health and Family Welfare, New Delhi & Others |
High Court of Judicature at Madras |
21-04-2020 |
Girish Bharadwaj Versus State of Karnataka, Represented by its Principal Secretary Department of Health & Family Welfare & Another |
High Court of Karnataka |
17-04-2020 |
Anjuman E Shiate Ali & Another Versus Gulmohar Area Societies Welfare Group & Others |
Supreme Court of India |
16-04-2020 |
In Re: Court on Its Own Motion Versus Union Territories of Jammu & Kashmir & Ladakh through Secretaries, Social Welfare Department |
High Court of Jammu and Kashmir |
08-04-2020 |
Civilian Welfare & Development Trust (Regd.) Versus Govt. of NCT of Delhi & Others |
High Court of Delhi |
08-04-2020 |
India Awake for Transparency, Rep. by its Director, Rajender Kumar Versus The Secretary, Department of Health and Family Welfare, Government of Tamil Nadu, Chennai & Another |
High Court of Judicature at Madras |
24-03-2020 |
Skylark Mansions Pvt. Ltd., Represented by the Director Saleem Sheriff Versus M/s. Skylark Ithaca Buyers Welfare Association, Represented by its Joint Secretary Sachin Gangadharswamy |
High Court of Karnataka |
23-03-2020 |
Secretary to Government, Health & Family Welfare Department, Government Secretariat, Thiruvananthapuram & Others Versus C. Vijayan & Another |
High Court of Kerala |
20-03-2020 |
Ajay & Others Versus The Union of India, Ministry of Health and Family Welfare & Others |
In the High Court of Bombay at Aurangabad |
16-03-2020 |
Dr. Balaji Versus Principal Secretary To Government, Health And Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
16-03-2020 |
V. Mariyammal Versus The District Adi-Dravidar & Tribal Welfare Officer, Tirunelveli & Another |
Before the Madurai Bench of Madras High Court |
12-03-2020 |
Manjeet Kaur & Others Versus Union of India, Represented by the Secretary to Government of India, Department of Health & Family Welfare, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
11-03-2020 |
The Manonmaniam Sundaranar University, Rep. by its Registrar, Tirunelveli Versus Dr. X. Rosary Mary, Director, Department of Youth Welfare, The Manonmaniam Sundaranar University, Tirunelveli |
Before the Madurai Bench of Madras High Court |
06-03-2020 |
Dr. K. Kavitha Versus State of Andhra Pradesh rep. by its Principal Secretary, Medical Health & Family Welfare Depart, Velagapudi & Others |
High Court of Andhra Pradesh |
06-03-2020 |
Dr. S. Selvarajan Versus The Union of India, Rep. by The Secretary, Ministry of AYUSH, Earlier Department of AYUSH, Ministry of Health & Family Welfare, Govt. of India, New Delhi & Another |
High Court of Judicature at Madras |
05-03-2020 |
The Tamil Nadu Dr.MGR Medical University, Rep by its Registrar, Chennai Versus The Doctors Welfare Association of Tamil Nadu, Rep by its General Secretary, Dr. K. Srinivasan & Others |
High Court of Judicature at Madras |
05-03-2020 |
H. Deepika Versus Maintenance Welfare of Parents & Others |
High Court of for the State of Telangana |
28-02-2020 |
Dr. S. Padmarajan Versus The Secretary to Government, Health & Family Welfare Department, Chennai & Another |
High Court of Judicature at Madras |
28-02-2020 |
M/s. Jackson Laboratories Private Limited, A Private Limited Company Registered under The provisions of the Companies Act, 1956, Represented by its Managing Director, Jugal Kishore, Amritsar V/S Secretary to Government, Health & Family Welfare (H2) Department, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
28-02-2020 |
K. Natrayan Versus The Government of Tamil Nadu, Represented by its Secretary, Department of Health & Family Welfare, Chennai & Others |
Before the Madurai Bench of Madras High Court |
28-02-2020 |
Yaramala Raju Versus State of A.P. rep. by its Principal Secretary Social Welfare Department, Amaravati & Others |
High Court of Andhra Pradesh |
28-02-2020 |
All India Drugs Control Officers Confederation, Rep. by its President, M. Dhilip Kumar Versus The Government of India, Rep. by its Secretary to Government, Ministry of Health & Family Welfare, New Delhi & Another |
High Court of Judicature at Madras |
28-02-2020 |
Dr. P. Balakrishnan Versus The Government of Tamil Nadu, Rep. by its Secretary, Department of Health & Family Welfare, Secretariat, Chennai & Others |
High Court of Judicature at Madras |
25-02-2020 |
K. Sumathi Versus Union of India rep. by its Under Secretary to Government of India, Ministry of Health and Family Welfare, Department of Health Research, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
24-02-2020 |
A. Narayanan Versus State of Tamil Nadu, Rep. by the Secretary to Government, Department of Health and Family Welfare, Chennai & Others |
High Court of Judicature at Madras |
24-02-2020 |
The Special Tahsildar, (Adi Dravidar Welfare), Vellore Versus S.R. Neelagandan & Another |
High Court of Judicature at Madras |
20-02-2020 |
S. Jayakumar Versus The Secretary to Government, Health & Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
19-02-2020 |
Rajiv Nagar Residential Welfare Association, Represented by its President, M. Ramaswamy, Thiruvallur Versus The District Collector, Thiruvallur & Others |
High Court of Judicature at Madras |
18-02-2020 |
A. Ramesh, Trustee, Okkiam Thoraipakkam Vanniyakula Ksathriyar Welfare Temple Development Trust, Okkiam Thuraipakkam Village, Chennai Versus The District Revenue Officer, District Revenue Office, Kancheepuram & Another |
High Court of Judicature at Madras |
18-02-2020 |
DRF Employees Welfare Society & Others Versus V. Swaminathan |
High Court of for the State of Telangana |
14-02-2020 |
Subhechha Welfare Society Versus Earth Infrastructure Private Limited |
Supreme Court of India |
12-02-2020 |
T.K. Sreelatha Versus S.Madhumathi Secretary to Government Social Welfare Department, Chennai & Others |
High Court of Judicature at Madras |
10-02-2020 |
Somen Baidya Versus The State of Tripura, to be represented by the Secretary-cum-Commissioner to the Department of Health & Family Welfare, Government of Tripura & Others |
High Court of Tripura |
10-02-2020 |
P.M. Palanisamy Versus The Government of Tamil Nadu, Rep. by Secretary to Government, Public Health & Family Welfare Department, Chennai & Others |
High Court of Judicature at Madras |