WATER INDIA PRIVATE LIMITED

Activity: Business Services in Delhi.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
GST Number(s)
6 Available. Click Here. 		PAN No
AABCW8070G
CIN
U74990DL2016PTC298912 		ROC
RoC-Delhi 		Incorporation Date
02-05-2016
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
298912 		Registration Date
02-05-2016 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 1,00,000
Paid Up Capital
Rs. 1,00,000



Contact Information
E-Mail Address
vivek.trainer@gmail.com
Registered Address
47/11, LOWER GROUND FLOOR, OLD RAJENDRA NAGAR, RAJENDRA PLACE METRO STATION NEW DELHI Central Delhi DL 110060 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to WATER INDIA PRIVATE LIMITED

Last Checked Past / Closed Litigation On 20-12-2020 11:50
24-11-2020 Dular Singh Sinha Versus State of Chhattisgarh Through The Secretary, Water Resources Department, Mantralaya New Raipur, Chhattisgarh & Others High Court of Chhattisgarh
24-11-2020 N.V. Sajikumar Versus State of Tamil Nadu, Rep. by the Secretary to Govt. Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
23-11-2020 Jadab Chandra Mazumdar Versus The State of Assam Rep. By The Comm. And Secy. to The Govt. of Assam, Water Resource Deptt., Dispur, Guwahati & Others High Court of Gauhati
12-10-2020 The Correspondent, Vikaasa School, Madurai Versus The State of Tamil Nadu, Rep. by its Principal Secretary, Department of Municipal Administration & Water Supply, Chennai & Others Before the Madurai Bench of Madras High Court
14-09-2020 Avinashi Town People Welfare Development Association, Rep. by its President P. Vijay Anand Versus The Secretary to Government, Municipal Administration and Water Supply Department, Chennai & Others High Court of Judicature at Madras
04-09-2020 Natarajan Versus The State of Tamil Nadu, Rep by its Secretary to Govt. Dept. of Municipal Admin & Water Supply, City V, Chennai & Others High Court of Judicature at Madras
24-08-2020 The Director of Income-Tax International Taxation, Bangalore & Another Versus The Executive Engineer, M/s. Bangalore Water Supply & Sewerage Board, Bangalore & Another High Court of Karnataka
14-08-2020 M/s. Tide Water Oil Company (India) Ltd., Rep. By Mr. R. Venugopal Versus The Regional Director, Employees State Insurance Corporation, Regional Office, Chennai & Others High Court of Judicature at Madras
05-08-2020 Velan & Others Versus The Junior Engineer, Public Works Department/ Water Resources Department, Thanjavur District Before the Madurai Bench of Madras High Court
03-08-2020 G. Jayasri Versus The State, Rep. By the Principal Secretary to the Government, Municipal Administration & Water Supply Dept., Chennai & Others High Court of Judicature at Madras
03-08-2020 R. Padmavathy Versus The Junior Engineer, Water Resources Organization, Public Works Department, Thanjavur Before the Madurai Bench of Madras High Court
27-07-2020 K. Ravikumar Versus State of Kerala, Represented by Secretary to Government, Department of Water Resources, Secretariat, Thiruvananthapuram & Others High Court of Kerala
01-07-2020 P. Kumaresan Versus The State of Tamilnadu, rep.by its Secretary to Government, Municipal Administration & Water Supply Dept., Chennai & Another High Court of Judicature at Madras
29-06-2020 V. Veiluntha Rajan Versus Government of Tamil Nadu, Represented by Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others Before the Madurai Bench of Madras High Court
19-05-2020 The Konkan Irrigation Development Corporation, Water Resources Department, Sinchan Bhavan, Kopri Colony, Thane (West) & Others Versus M/s. F.A. Enterprises & Others High Court of Judicature at Bombay
23-03-2020 B. Sivakumar & Another Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
23-03-2020 Kerala Bottled Water Manufacturers Association (KBWA), Represented by Its President, Eastern Corporate Office, Kohi & Another Versus State of Kerala, Represented by Secretary, Environment Department, Secretariat, Thiruvananthapuram & Another High Court of Kerala
16-03-2020 T. Selvarasu & Others Versus The Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
06-03-2020 Balubha Ashabhai Manek & Others Versus Gujarat Water Supply & Sewarage Board & Others High Court of Gujarat At Ahmedabad
05-03-2020 Taizuddin Ahmed Versus The Union of India, Represented by the Secretary to the Government of India, Ministry of Water Resource, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
26-02-2020 Joy Barman Versus The Union of India, Represented by the Secretary Ministry of Water Resources, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
26-02-2020 The Theosophical Society, Represented by its General Manager, S. Harihara Raghavan Versus Chennai Metropolitan Water Supply and Sewerage Board, Represented by its Chairman & Managing Director & Others High Court of Judicature at Madras
26-02-2020 P. Thandapani Versus The State of Tamil Nadu Rep. by the Secretary to Government Department of Municipal Administration and Water Supply, Chennai & Others High Court of Judicature at Madras
24-02-2020 R. Thirupathi & Others Versus The Additional Chief Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others Before the Madurai Bench of Madras High Court
18-02-2020 V. Saroja Versus The Government of Tamil Nadu, rep.by its Secretary, Municipal Administration & Water Supply Department, Secretariat, Chennai & Others High Court of Judicature at Madras
14-02-2020 Udaya Kumar Versus Executive Engineer, Kerala Water Authority, Ph Division, Aluva & Others High Court of Kerala
22-01-2020 P. Gnanamuthu (Deceased petitioner) & Another Versus The Secretary to Government, Municipal Administration & Water Supply (TP4) Department, Chennai & Another Before the Madurai Bench of Madras High Court
20-01-2020 B. Kumar & Others Versus The Government of Tamil Nadu, Represented by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
08-01-2020 R. Subramanian Versus The Government of Tamil Nadu, Rep. by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
03-01-2020 St. Joseph's Boy's Anglo Indian Higher Secondary School, Rep. by its Correspondent, Coonoor, Nilgiris Versus The Secretary, Department of Municipal Administration & Water Supply, The Government Secretariat, Chennai & Others High Court of Judicature at Madras
16-12-2019 Babul Sarkar & Others Versus The Union of India, Represented by the Secretary, To the Government of India, Ministry of Water Resources, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
05-12-2019 Palanikumar Versus The Assistant Engineer(Water Resource Department), Irrigation Section, Public Works Department, Kanyakumari & Another Before the Madurai Bench of Madras High Court
29-11-2019 V. Thamilvendan & Others Versus The Executive Engineer Tamil Nadu Water Supply and Drainage Board, Maintenance Division, Thiruvarur & Others High Court of Judicature at Madras
26-11-2019 Prasanta Kumar Das & Others Versus Union of India, Represented by the Secretary, Government of India, Ministry of Water Resources, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
25-11-2019 K.M. Zareen Beevi Versus The Chennai Metropolitan Water Supply & Sewerage Board, Represented by its Chairman, Chennai & Others High Court of Judicature at Madras
21-11-2019 Synjukta Lyndem, Assistant Research Officer & Others Versus Union of India, Represented by its Secretary Government of India, Ministry of Water Resources, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
15-11-2019 M/s. Laxmi Civil Engineering Services Pvt. Ltd. Versus Kerla Water Authority High Court of Kerala
08-11-2019 State of Kerala, Represented by The Secretary to The Government, Water Resources Department, Government Secretariat, Thiruvananthapuram Versus N.U. Paulose (Died), Government Contractor, Mulamthuruthy, Ernakuam & Others High Court of Kerala
06-11-2019 Ministry of Water Resources & Others Versus Shreepat Rao Kamde Supreme Court of India
05-11-2019 The Executive Engineer, Tamilnadu Water Supply and Drainage Board, Rural Water Supply Division, Theni & Others Versus The Inspector of Labour, Theni & Others Before the Madurai Bench of Madras High Court
05-11-2019 Ambrushi Shrirang Chavan & Others Versus The State of Maharashtra, Through Its Principal Secretary, Rural Development and Water Conservation Department & Others In the High Court of Bombay at Aurangabad
04-11-2019 State of Kerala, Represented by The Secretary to Government, Water Resources (Ground Water) Department, Government Secretariat, Thiruvananthapuram & Another Versus Rajendran, Store in Charge, Office of Assistant Executive Engineer, Central Workshop & Stores, Ground Water Department, Kureepuzha, Kollam High Court of Kerala
04-11-2019 A. AmbikaVersus The Tamilnadu Water Supply & Drainage Board, By its Managing Director, Chennai & Others High Court of Judicature at Madras
28-10-2019 M.A. Abdul Rasheed Versus The General Manager, District Industries Centre Water Works Compound, Vellayambalam, Thiruvananthapuram High Court of Kerala
23-10-2019 The Managing Director, Tamil Nadu Water Supply & Drainage Board, Chepauk, Chennai & Another Versus K. Sekar & Others High Court of Judicature at Madras
21-10-2019 K. Kamalam Versus The Principal Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
01-10-2019 Kanhaiyalal Shyamlal Dhawade & Others Versus The State of Maharashtra Through its Secretary, Department of Rural Development and Water Conservation Mantralaya & Others In the High Court of Bombay at Nagpur
30-09-2019 Rajesh Chamanlal Tank Versus Narmada Water Resource & Kalpsar Department High Court of Gujarat At Ahmedabad
27-09-2019 Madura Vinayagar Kudiyiruppor Nalasangam, Represented by its Secretary, Mohideen Bawa Versus The State of Tamil Nadu, Represented by its Principal Secretary, Municipal Administration & Water Supply Department, Chennai & Others Before the Madurai Bench of Madras High Court
26-09-2019 Madurai Corporation Sanitary Inspectors & Sanitary Officers Welfare Association, Through its President, S. Murugan Versus The Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others Before the Madurai Bench of Madras High Court
25-09-2019 Rakhi Zacharia Versus Kerala Water Authority, Kottayam, Rep.by Assistant Executive Engineer, PH Sub Division, Kerala Water Authority, Kottayam Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
25-09-2019 The Special Tahsildar, Land Acquisition, Chennai City Water Ways Scheme, Chennai Versus K. Kannaki & Another High Court of Judicature at Madras
09-09-2019 JITF Water Infrastructure Limited Versus MSME Commissionerate & Others High Court of Gujarat At Ahmedabad
05-09-2019 Water and Land Management Institute, Kanchanwadi, Aurangabad, (Original Through its Director General & Others Versus Sudhakar Namdeo Gaikwad & Others In the High Court of Bombay at Aurangabad
08-08-2019 Hazari Lal Versus Superintending Canal Officer, Bhakra Water Services, Sirsa & Others High Court of Punjab and Haryana
26-07-2019 B.S. Dalayath Versus Bangalore Water Supply & Sewerage Board, Bangalore & Others High Court of Karnataka
23-07-2019 Kerala Water Authority, represented by the Managing Director, Jala Bhavan, Thiruvananthapuram & Another Versus A.R. Sajeen Ragh Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
12-07-2019 Maya Devi Darjee Versus Executive Engineer, Central Water Commission, Sikkim Investigation Division High Court of Sikkim
14-06-2019 Maurice C.P. Devakaram Versus State of Tamil Nadu Represented by its Secretary to Government Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
10-06-2019 D. Krishnan Versus The State of Tamil Nadu, Rep. by its Secretary to Government Tamil Nadu Municipal Administration, and Water Supply Department, Chennai & Others High Court of Judicature at Madras
03-06-2019 The Assistant Engineer, Kerala Water Authority, Adoor & Another Versus Madhusoodhanan Pillai Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
22-05-2019 Assistant Engineer, Kerala Water Authority, Thiruvalla, Pathanamthitta District Versus P.P. Abdul Khader Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
30-04-2019 P. Mayilsamy Versus The Superintending Engineer, Public Works Department, Water Resource Department, Parambikulam-Aliyar Basin Circle, Pollachi High Court of Judicature at Madras
30-04-2019 Gammon India Limited, Mumbai Versus Chennai Metropolitan Water Supply & Sewerage Board, Chindadripet, Chennai & Others High Court of Judicature at Madras
27-04-2019 A.B. Gurumani Versus The Government of Tamil Nadu, Rep., by the Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
22-04-2019 K. Murugan Versus The Government of Tamil Nadu, Rep. by the Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
17-04-2019 Stephanus De Lange No Versus The Minister of Water & Environmental Affairs Supreme Court of Appeal of South Africa
17-04-2019 Stephanus De Lange No Versus The Minister ff Water & Environmental Affairs Supreme Court of Appeal of South Africa
16-04-2019 G. Sivaprakasam, Thiruvannamalai Versus The Executive Engineer, Tamil Nadu Water Supply & Drainage Board, Thiruvannamalai & Another High Court of Judicature at Madras
15-04-2019 R. Madhavi Versus The Superintending Engineer (South), Enquiry Officer, Chennai Metropolitan Water Supply and Sewerage Board, Chintadripet, Chennai & Another High Court of Judicature at Madras
11-04-2019 M.C.S. Rammanohar Versus The Engineer in Chief (Water Resources Department) & Chief Engineer(General) Public Works Department, (WRD) Chepauk, Chennai & Others High Court of Judicature at Madras
09-04-2019 O. Durai Versus The Secretary to Government of Tamil Nadu, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
09-04-2019 M. Kishore Kumar Versus Managing Director, Chennai Metropolitan Water Supply & Sewerage Board, Chennai & Another High Court of Judicature at Madras
28-03-2019 M/s. Mahalaxmi Purified Drinking Water Rep. by its Proprietor S. Vijay Kumar Versus Telangana State Southern Power Distribution Company Limited (TSSPDCL), rep. by its Chief General Manager (Commercial), Hyderabad & Others High Court of for the State of Telangana
27-03-2019 J. Alphonse Versus The Government of Tamil Nadu, Rep. by the Principal Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
20-03-2019 Chicago Constructions International Pvt Ltd., Thiruvananthapuram, Represented by Its Managing Director S. Mohanakumar Versus State of Kerala, Represented by Its Secretary to Government, Water Resources Department, Thiruvananthapuram & Others High Court of Kerala
19-03-2019 M. Murugesan Versus The Managing Director, Chennai Metropolitan Water Supply and Sewerage Board, Chintadripet, Chennai & Another High Court of Judicature at Madras
19-03-2019 B.M. Venkataramanagowda & Others Versus Executive Engineer, Public Works Port & Inland Water Transport Department & Others High Court of Karnataka
18-03-2019 Asha Under Water Services Pvt. Ltd. & Others Versus The State of Maharashtra Through The Principal Secretary Forest & Revenue Dept. & Others High Court of Judicature at Bombay
14-03-2019 K. Gopinath Versus The Secretary, Municipal Administration & Water Supplies Department, Chennai & Others High Court of Judicature at Madras
11-03-2019 P. M. Scott, Presently working as Chief Engineer, WC B & BBO, Central Water Commission, Shillong Versus Union of India, Through its Secretary, Govt. of India, Ministry of Water Resources, River Development & Ganga Rejuvenation Sharam Shakti Bhawan, New Delhi & Another Central Administrative Tribunal Guwahati Bench Guwahati
04-03-2019 M. Gunasekaran Versus The State of Tamil Nadu, Represented by its Secretary to Government, Municipal Administration & Water Supplies Department, Chennai & Others High Court of Judicature at Madras
21-02-2019 R.N. Parameshwarappa Versus The State of Karnataka, Department of Water Resources, & Others High Court of Karnataka
19-02-2019 S. Ravishankar Versus Government of Tamil Nadu, Represented by the Secretary, Municipal Administration & Water Supply Department, Secretariat, Chennai & Others High Court of Judicature at Madras
19-02-2019 K. Rajaraman Versus Government of Tamil Nadu, Represented by the Secretary, Municipal Administration & Water Supply Department, Secretariat, Chennai & Others High Court of Judicature at Madras
19-02-2019 Arumaiselvi Versus Chairman/Managing Director, Chennai Metro Water Supply and Sewerage Board, Chennai & Another High Court of Judicature at Madras
15-02-2019 Neetha Joy Versus State of Kerala, Represented by The Secretary, Water Resources Department, Government Secretariat, Thiruvananthapuram & Another High Court of Kerala
13-02-2019 Rafikkha Versus The State of Maharashtra, Through Secretary Rural Development & Water Conservation Department & Others In the High Court of Bombay at Aurangabad
12-02-2019 Gibbston Community Water Company 2014 Limited Versus Tomanovich Holdings Limited Court of Appeal of New Zealand
06-02-2019 V. Ranganathan Versus The State of Tamil Nadu, Rep.by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others High Court of Judicature at Madras
29-01-2019 P. Santhosh Joseph & Another Versus The Principal Secretary to Government, Municipal Administration & Water Supply Dept., Chennai & Others Before the Madurai Bench of Madras High Court
28-01-2019 Anna Perunthu Nilaya Vattara Viyaparikal Nala Sangam, Represented by the President, N.K. Annarajan Versus The State of Tamil Nadu, Rep. by the Secretary, Municipal Administration & Water Supply Department, Chennai & Others Before the Madurai Bench of Madras High Court
28-01-2019 The Chief Engineer, Public Works Department, Water Resources Organisation, Chennai Region, Chepauk, Chennai & Others Versus M/s. Prakash Constructions, Rep. by its Proprietor S. SivaPrakash High Court of Judicature at Madras
24-01-2019 N. Yanose Versus The State of Tamil Nadu, Rep. by its Principal Secretary, Department of Municipal Administration & Water Supply, Chennai & Others Before the Madurai Bench of Madras High Court
24-01-2019 Sunset Bazaar Vyabarigal Nala Sangam, Rep. by its President, Thangasamy Versus The Secretary to Government, Municipal Administration & Water Supply Department, Government of Tamil Nadu, Chennai & Others Before the Madurai Bench of Madras High Court
23-01-2019 Nirmal Ghose Versus The Union of India, Rep. by the Secretary to the Government of India, Ministry of Water Resources, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
18-01-2019 A. Ambalam Versus The Executive Engineer, Water Resource Organisataion, Madurai & Another Before the Madurai Bench of Madras High Court
11-01-2019 Prabhat Chandra Dutta Versus The Union of India, Through the Secretary to the Government of India, Ministry of Water Resources, New Delhi & Others Central Administrative Tribunal Guwahati Bench Guwahati
09-01-2019 Shashank Singh Versus State of Chhattisgarh Through The Secretary Department of Water Resources, Chhattisgarh & Others High Court of Chhattisgarh
03-01-2019 The Government of Tamil Nadu, Rep. by its Secretary to Government, Municipal Administration & Water Supply Department, Chennai & Others Versus P. Saravanan Before the Madurai Bench of Madras High Court



GST Number(s) for WATER INDIA PRIVATE LIMITED
DELHI 07AABCW8070G1Z7  
HARYANA 06AAMCA9919K1Z3  
WEST BENGAL 19AAMCA9919K1ZW  
GOA 30AABCS8856L1Z1  
KARNATAKA 29AABCO8129L1ZY  
WEST BENGAL 19AAGCB4695R1ZO  



Directors
DIN Name Since
05208518 VIVEK KUMAR 02-05-2016
07482414 ANKUSH KATHURIA 02-05-2016

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