W M I KOLKATA PVT LTD

Activity: Business Services in West Bengal.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U74900WB1966PTC026798 		ROC
RoC-Kolkata 		Incorporation Date
05-04-1966
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
026798 		Registration Date
05-04-1966 		 



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. 5,00,000
Paid Up Capital
Rs. 2,00,000



Contact Information
E-Mail Address
NA
Registered Address
4 B SHORT ST KOLKATA WB 700016 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to W M I KOLKATA PVT LTD

Last Checked Past / Closed Litigation On 03-10-2021 01:03
30-09-2021 Principal Commissioner of Income Tax, Kolkata & Another Versus V.N. Enterprises Limited & Another High Court of Judicature at Calcutta
03-09-2021 Board of Trustees for the Port of Kolkata & Another Versus Metal Box India Limited & Others High Court of Judicature at Calcutta
23-08-2021 G.N. Hallmarking & Refinery Private Limited Represented By Its Director, Uday Gajanan, Shinde Versus National Insurance Company Ltd., Represented Through Its Director, Kolkata & Another National Consumer Disputes Redressal Commission NCDRC
17-08-2021 G.K. Sharma Versus Coal India Limited, Through its Chairman cum Managing Director, Kolkata & Others High Court of Chhattisgarh
05-08-2021 Maya Tradelinks Limited, Represented by its Authorised Signatory, Pradip Saraf, Kolkata Versus Kirti Kumar Kabra & Another High Court of Karnataka
02-08-2021 Commissioner of Income Tax (Exemptions), Kolkata Versus Batanagar Education & Research Trust Supreme Court of India
15-07-2021 Buby Hela Versus Union of India, Through the General Manager, Eastern Railway, Kolkata & Others Central Administrative Tribunal Calcutta Bench
10-06-2021 Nillesh Parrekh Versus Assistant Director, Enforcement Directorate, Kolkata & Others High Court of Judicature at Calcutta
01-06-2021 Glocal Healthcare Systems Pvt. Ltd., Represented by its Authorised Representative, Gautam Chowdhury, Kolkata Versus Major Paresh Singhal(Retd), Kolkata & Others High Court of Karnataka
19-05-2021 CBI ACB Kolkata Versus Firhad Hakim @ Bobby Hakim & Others High Court of Judicature at Calcutta
21-04-2021 Tilak Ratan Realtors Pvt. Ltd. & Another Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
07-04-2021 Prabir Kumar Dhali & Others Versus Kolkata Port Trust & Others High Court of Judicature at Calcutta
01-04-2021 Arvind Kumar Versus Woodlands Multispecialty Hospital Ltd. Kolkata West Bengal State Consumer Disputes Redressal Commission Kolkata
19-03-2021 M/s Simplex Infrastructures Ltd., Through its Director, Kolkata Versus The State of Manipur, Represented by the Chief Secretary/Commissioner (Works), Government of Manipur & Others High Court of Manipur
15-03-2021 State Bank of India, Stressed Assets Management Branch-I, 11 & 13, Kolkata Versus Visa Steel Ltd., (through Vishal Agarwal, Vice-Chairman & Managing Director) Odisha National Company Law Appellate Tribunal
25-02-2021 M/s. Indo-Tech Transformers Limited, Represented by its Chief Financial Officer, Saikrishnan C.P. Sy.No.153-210, Tamil Nadu Versus M/s. Venus Controls and Switchgear (P) Ltd., Kolkata & Another High Court of Judicature at Madras
03-02-2021 Kolkata Metropolitan Development Authority Versus South City Projects (Kolkata) Ltd. & Another High Court of Judicature at Calcutta
29-01-2021 Kolkata Municipal Corporation & Another Versus Union of India & Others High Court of Judicature at Calcutta
29-01-2021 M.K. Jokai Agri Plantations (P) Ltd, Kolkata, West Bengal & Another Versus The Union of India, Represented by Secretary, Ministry of Finance (Department of Revenue), North Block, Central Secretariat, New Delhi & Others High Court of Gauhati
22-01-2021 ITO Ward - 4(1), Kolkata Versus M/s. RKB Services Pvt. Ltd., Kolkata Income Tax Appellate Tribunal Kolkata
20-01-2021 Environs Energy, PECH Services Ltd., Kolkata Versus T.J. John, Tharappel House, Malappuram Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram
19-01-2021 Anuradha Chaudhuri Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
14-01-2021 Sensitive Vanijya Pvt. Ltd. Versus Asstt. Commissioner of Income Tax, Central Circle-4(1), Kolkata Income Tax Appellate Tribunal Kolkata
12-01-2021 Shristi-SPML JV Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
07-01-2021 Mina Begum, Proprietor of M/s. M.N. Sultana Enterprise Versus The Kolkata Port Trust & Another High Court of Judicature at Calcutta
24-12-2020 Board of Trustees for Port of Kolkata Versus ABG Kolkata Container Terminal Private Limited High Court of Judicature at Calcutta
23-12-2020 M/s. B.S. Medical International Versus Metro Railway, Kolkata & Others High Court of Judicature at Calcutta
17-12-2020 M/s. Laxmi Balaji Trading Company, Rep by its Proprietor R. Manikandan, Coimbatore Versus The Chairman, Tea Board of India, Kolkata & Another High Court of Judicature at Madras
01-12-2020 National Small Industries Corporation Ltd.(NSIC), Rep. By Its Senior Branch Manager, Sri Vinod Vyas, Assam Versus Allahabad Bank Rep. By Its Managing Director Annd Ceo, Kolkata & Others High Court of Gauhati
26-11-2020 Sigma Chloro Paraffin Pvt. Ltd., Poddar Point, Kolkata Versus New India Assurance Co Ltd., Kolkata Divisional Office, Kolkata & Another National Consumer Disputes Redressal Commission NCDRC
21-10-2020 Ashok Kumar Shaw & Others Versus The First Land Acquisition Collector, Kolkata & Others High Court of Judicature at Calcutta
12-10-2020 Bandana Sil & Another Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
16-09-2020 Aminul Islam Khan and Others V/S Board of Trustees for the Port of Kolkata and Others. High Court of Judicature at Allahabad
24-07-2020 Torrent Minerals Pvt. Ltd. & Another Versus Board of Trustees for the Port of Kolkata & Others High Court of Judicature at Calcutta
03-07-2020 Sanjeev Jain Versus National Insurance Co. Ltd., Kolkata & Others National Consumer Disputes Redressal Commission NCDRC
01-07-2020 Chiranjib Roy Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
30-06-2020 The Bengal Chamber of Commerce & Industry & Another Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
02-06-2020 The Board of Trustees for the Port of Kolkata & Another Versus Hindustan Steel Works Construction Ltd. & Others High Court of Judicature at Calcutta
19-05-2020 Shankar Selection Private Ltd., Rep. by Its Director, Sachin Gupta, Kolkata & Others Versus Kotak Mahindra Bank Ltd., Rep. by Its Associated Vice-president, V. Ragothaman, Chennai High Court of Judicature at Madras
19-05-2020 Shankar Selection Private Ltd., Rep. by Its Director, Sachin Gupta, Kolkata & Others Versus Kotak Mahindra Bank Ltd., Rep. by Its Associated Vice-president, V. Ragothaman, Chennai High Court of Judicature at Madras
15-05-2020 ISPAT Projects Ltd. Versus C. I. T., W. B.-I, Kolkata High Court of Judicature at Calcutta
08-05-2020 Hindustan Steelworks Construction Limited Versus The Board of Trustees For The Port of Kolkata & Another Supreme Court of India
29-04-2020 Mech Components Private Ltd. Balanagar, Hyderabad, Rep. by its Director Mudit Patodia Versus The Director General, Ordinance Factories, Govt. of India, Bose Road, Kolkata & Others High Court of for the State of Telangana
17-03-2020 Kamal Chatterjee, Kolkata & Others V/S Emaar Mgf Land Ltd. National Consumer Disputes Redressal Commission NCDRC
13-03-2020 The National Insurance Co. Ltd., Kolkata, through its Regional Manager Versus Marotrao & Others In the High Court of Bombay at Nagpur
28-02-2020 Abhiraj Associates Private Limited Srivastava Kothi V/S Eastern Railways, Kolkata Competition Commission of India
27-02-2020 Principal Commissioner of Income Tax, Central - I, Kolkata Versus M/s. Sona Vets Private Ltd. High Court of Judicature at Calcutta
27-02-2020 Dhariwal Infrastructure Limited Mr. Subhransu Gupta, Chief Financial Officer CESE House Chowringhe Square Kolkata Versus Maharashtra Electricity Regulatory Commission & Others Appellate Tribunal for Electricity Appellate Jurisdiction
26-02-2020 State Bank of India Stressed Assets Management Branch- II, Kolkata Versus Maithan Alloys Limited, Kolkatta & Others National Company Law Appellate Tribunal
25-02-2020 Supriyo Raychaudhuri Versus GTPL Kolkata Cable & Broadban Pariseva Ltd., West Bengal & Another National Consumer Disputes Redressal Commission NCDRC
24-02-2020 Saurabh Kar & Another Versus Kolkata West International City Pvt. Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
20-02-2020 Damodar Valley Corporation DVC Towers, Kolkata V/S Central Electricity Regulatory Commission (CERC), New Delhi And Others Appellate Tribunal for Electricity Appellate Jurisdiction
17-02-2020 Magma Fincorp Ltd., Kolkata Versus Oriental Insurance Co. Ltd., New Delhi & Others National Consumer Disputes Redressal Commission NCDRC
14-02-2020 Calcutta Club Limited Versus Income Tax Officer, Ward-12 (3), Kolkata & Others High Court of Judicature at Calcutta
11-02-2020 Bengal Shelter Housing Development Ltd., Kolkata Versus Smita Singh & Another National Consumer Disputes Redressal Commission NCDRC
06-02-2020 M/s. Sunchan Trading Co., Kolkata Versus The Commissioner of Customs, Chennai & Another High Court of Judicature at Madras
29-01-2020 M/s. Ramkrishna Forgings Limited registered office at Ramkrishna Chambers, Kolkata and its works at Baliguma, Kolabira, Seraikela Kharswan through its Senior General Manager (Finance), Rahul Kumar Bagaria & Others V/S The State of Jharkhand through the Secretary, Finance Department, Project Building, HEC, Dhurwa, Ranchi & Others High Court of Jharkhand
29-01-2020 Mondal Construction Company Ltd., Uttarayan, West Bengal & Others Versus Recovery Officer Securities and Exchange Board of India, Kolkata & Others SEBI Securities amp Exchange Board of India Securities Appellate Tribunal
28-01-2020 The Branch Manager, Indigo Airlines, Kolkata & Another Versus Kalpana Rani Debbarma & Others Supreme Court of India
27-01-2020 Abul Kalam Versus Asst. Commissioner Of Income Tax, Circle 8(1) Kolkata & Others High Court of Judicature at Calcutta
08-01-2020 M/s. Delkon (India) Private Limited Through its Managing Director, Kolkata Versus M/s.Bharat Heavy Electricals Limited, Kolkata & Another High Court of Judicature at Madras
08-01-2020 Commissioner of Income Tax, Kolkata - I (TDS) Versus Media World Wide Pvt. Ltd. High Court of Judicature at Calcutta
06-01-2020 S.K. Sarawagi & Co. Private Limited V/S Commissioner of CGST & CX, Kolkata South Commissionerate Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
06-01-2020 Additional Registrar of Assurance II, Kolkata Versus Rajesh Nathany & Others High Court of Judicature at Calcutta
03-01-2020 Omsai Shipping and Clearing Agency and Others V/S The Commissioner of Customs (Port), Kolkata Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
03-01-2020 Bengal Hammer Industries P. Ltd V/S Commissioner of Central Excise, Kolkata-II, Commissionerate Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
02-01-2020 Himadri Speciality Chemicals and Industries Limited V/S Principal Commissioner of Service Tax-I, Kolkata Customs Excise Service Tax Appellate Tribunal East Zonal Bench Bench, Kolkata
30-12-2019 Ashok Kumar Shaw & Others Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
17-12-2019 Kolkata Municipal Corporation & Another Versus Bimal Kumar Shah High Court of Judicature at Calcutta
04-12-2019 Selvel Transit Advertising Pvt. Ltd. Versus Commissioner of Income Tax-IV, Kolkata & Others High Court of Judicature at Calcutta
03-12-2019 Enkon Private Ltd. Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
03-12-2019 Supriyo Raychaudhuri Versus GTPL Kolkata Cable & Broadband Pariseva Ltd. & Another West Bengal State Consumer Disputes Redressal Commission Kolkata
27-09-2019 Kolkata Municipal Corporation & Others Versus Calcutta Ladies Golf Club & Others High Court of Judicature at Calcutta
20-09-2019 The Municipal Commissioner, Kolkata Municipal Corporation & Others Versus Tapan Kumar Paul alias Tapan Paul & Others High Court of Judicature at Calcutta
18-09-2019 M/s. Prithvi Associates Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
18-09-2019 Pioneer Publicity Corporation Private Limited Versus The Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
18-09-2019 ITC Limited Versus Commissioner of Central Excise, Kolkata IV Supreme Court of India
14-09-2019 Directorate of Enforcement (PMLA) through its Assistant Director, Kolkata Versus Eastern Institute for Integrated Learning in Management University, East Sikkim High Court of Sikkim
06-09-2019 Arup Kumar Roy Versus Board of Trustees for the Port of Kolkata & Others High Court of Judicature at Calcutta
05-09-2019 M/s. Sugesan Transport Pvt. Ltd., Rep. by its Director, Kanthibai Rajendra Sheth Versus M/s. E.C. Bose & Company Private Limited, Kolkata & Others High Court of Judicature at Madras
09-08-2019 Commissioner of Income Tax, Kolkata Versus AKZO Noble India Limited [Formerly known as I.C.I. (India) Limited] High Court of Judicature at Calcutta
06-08-2019 Rajendra Kumar Goyal & Another Versus South City Project (Kolkata) Ltd. & Others West Bengal State Consumer Disputes Redressal Commission Kolkata
01-08-2019 Jayanta Ray Versus The Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
31-07-2019 The Board of Trustees for the Port of Kolkata Versus German Express Shipping Agencies Pvt. Ltd. & Others High Court of Judicature at Calcutta
25-07-2019 Shiromani Flat Owners' Association & Others Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
17-07-2019 Kishan M. Agarwal Versus The Metro Railway, Kolkata Supreme Court of India
09-07-2019 Principal Commissioner of Income Tax, Kolkata Versus Ankit Metal & Power Ltd. High Court of Judicature at Calcutta
05-07-2019 Hatsun Agro Product Ltd., Karapakkam Versus Patanjali Biscuits Pvt Ltd., Continental Chambers, Kolkata & Another High Court of Judicature at Madras
19-06-2019 M/s. Jalan Intercontinental Hotels & Another Versus Kolkata Metropolitan Development Authority & Others High Court of Judicature at Calcutta
13-06-2019 M/s. Pushkarraj Constructions Pvt. Ltd., Kolkata, Represented by Its Director, Robin Chakraborty & Others Versus The Silppi Constructions & Contractors, Cochin, Represented by Its Managing Partner F. Edison & Others High Court of Kerala
29-05-2019 Prakash Kumar Biswal Paramita Biswal & Others Versus Subham Construction, Kolkata & Others National Consumer Disputes Redressal Commission NCDRC
14-05-2019 Mitali Ghose Versus The Board of Trustees for the Port of Kolkata & Others High Court of Judicature at Calcutta
08-05-2019 Superintendent of Post Office Rep. By North Hoogly Division, Kolkata, West Bengal Versus Dr. Sasadhar Panda National Consumer Disputes Redressal Commission NCDRC
02-05-2019 M/s. B.K. Construction & Finance Co. (P) Ltd. Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
02-05-2019 Asoke Sen & Others Versus Kolkata Municipal Corporation & Others High Court of Judicature at Calcutta
30-04-2019 Snowtex Investment Limited Versus Principal Commissioner of Income Tax, Kolkata Supreme Court of India
24-04-2019 Shankar Sales Promotion Pvt Ltd. Versus Commissioner of Income Tax, Kolkata - II High Court of Judicature at Calcutta
22-04-2019 Commissioner of Income Tax Kolkata - III Versus Ambo Agro Products Pvt. Ltd. Supreme Court of India
18-04-2019 Commissioner of Income Tax, Kolkata II Versus Kesoram Industries Ltd. High Court of Judicature at Calcutta
10-04-2019 The Branch Manager, Reliance General Insurance Company Limited, Kolkata Versus Sa-Ngor Chotshog Centre, East Sikkim & Another High Court of Sikkim



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