Some PAST Judgements / Case Laws similar to W D HOLDINGS PRIVATE LIMITED
Last Checked Past / Closed Litigation On 15-06-2022 00:13
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28-02-2018 |
Fielding & Another Versus Burnden Holdings (UK) Limited |
United Kingdom Supreme Court |
23-02-2018 |
Indiabulls Housing Finance Limited Versus M/s. Deccan Chronicle Holdings Limited & Others |
Supreme Court of India |
19-12-2017 |
Four Seasons Holdings Incorporated Versus Brownlie |
United Kingdom Supreme Court |
25-09-2017 |
United Breweries (Holdings) Limited Versus Securities & Exchange Board of India SEBI Bhavan |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
15-09-2017 |
Katra Holdings Limited Versus Corsair Investments LLC & Others |
High Court of Judicature at Bombay |
16-08-2017 |
C. Meenambal (Deceased) & Others Versus Buharia Holdings Pvt., Ltd. |
High Court of Judicature at Madras |
14-08-2017 |
KLW Holdings Ltd. Versus Straitsworld Advisory Ltd. & Another |
Supreme Court of Singapore |
11-08-2017 |
Shinago Holdings Private Limited, Chennai & Another Versus M. Ethiraj & Another |
High Court of Judicature at Madras |
26-07-2017 |
Commissioners for Her Majesty?s Revenue & Customs Versus BPP Holdings Ltd & Others |
United Kingdom Supreme Court |
06-07-2017 |
Brian Green Properties (1971) Limited Versus Bindon Holdings Limited |
Court of Appeal of New Zealand |
12-06-2017 |
Emgee Infrastructure Holdings (India) Private Limited Versus Mercedes-Benz Financial Diamler Financial Services India Pvt. Ltd. & Another |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
02-06-2017 |
Ezion Holdings Ltd. Versus Credit Suisse AG |
Supreme Court of Singapore |
17-05-2017 |
The Joint Administrators of LB Holdings Intermediate 2 Limited Versus The Joint Administrators of Lehman Brothers International (Europe) & Others |
United Kingdom Supreme Court |
05-05-2017 |
Avitel Post.Studioz Limited Versus HSBC PI Holdings (Mauritius) Ltd. |
High Court of Judicature at Bombay |
02-05-2017 |
Sumangal Holdings Versus Carona Ltd. & Others |
Supreme Court of India |
07-04-2017 |
Sakae Holdings Ltd Versus Gryphon Real Estate Investment Corp Pte Ltd & Others |
Supreme Court of Singapore |
07-04-2017 |
Sakae Holdings Ltd Versus Gryphon Real Estate Investment Corp Pte Ltd & Others |
Supreme Court of Singapore |
27-03-2017 |
M/s. Vaithi Holdings Pvt. Ltd., represented by its Director Versus M. Jayachandran |
National Consumer Disputes Redressal Commission NCDRC |
24-02-2017 |
KLW Holdings Ltd. Versus Straitsworld Advisory Ltd. & Another |
Supreme Court of Singapore |
06-01-2017 |
Heeralal Constructions Pvt Limited by its Managing Director, Gopichand Idandas Chennai & Another Versus Gee Gee Holdings (Chennai) Pvt Limited Chennai & Others |
High Court of Judicature at Madras |
23-12-2016 |
M/s. Lancor Holdings Limited, rep. by its Managing Director Versus Prem Kumar Menon & Others |
High Court of Judicature at Madras |
15-11-2016 |
Ambadi Holdings Private Limited, Tamil Nadu represented by its Director A. Vellayan & Another |
High Court of Judicature at Madras |
19-10-2016 |
R (on the application of Ingenious Media Holdings plc & Another) Versus Commissioners for Her Majesty?s Revenue & Customs |
United Kingdom Supreme Court |
28-09-2016 |
Pee & Dee Lands Holdings Private Limited Versus The District Revenue Officer, Chennai & Others |
High Court of Judicature at Madras |
09-09-2016 |
Venkataramana Holdings Private Limited Versus Pricol Holdings Limited |
High Court of Judicature at Madras |
11-08-2016 |
Columbia Holdings Private Limited Versus SSP Developers Pvt. Ltd. |
High Court of Delhi |
06-07-2016 |
Raph Engle Concepts Limited Versus Scl Holdings Limited & Others |
Court of Appeal of New Zealand |
19-05-2016 |
Pepsico India Holdings Pvt. Limited Versus Bansun |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
12-05-2016 |
Nova Property Group Holdings Ltd. & Others Versus Julius Peter Cobbett & Others |
Supreme Court of Appeal of South Africa |
10-05-2016 |
Ritchies Transport Holdings Limited Versus Keerithi Rohan Mutha Merennage |
Court of Appeal of New Zealand |
19-04-2016 |
Messer Holdings Ltd. Versus Shyam Madanmohan Ruia & Others |
Supreme Court of India |
30-03-2016 |
Purple India Holdings Ltd. Versus Drilling & Offshore Pte. Ltd. |
Supreme Court of India |
18-03-2016 |
Techpac Holdings Ltd. Versus The Dy. Commissioner of Income Tax (OSD-II) & Another |
High Court of Judicature at Bombay |
17-03-2016 |
In the matter of Deccan Chronicle Holdings Limited & Others Versus -------- |
In the High Court of Judicature at Hyderabad |
08-03-2016 |
Commissioner of Income Tax Versus Jyotsna Holdings (P) Ltd. |
Supreme Court of India |
07-03-2016 |
M/s. Deccan Chronicle Holdings Ltd. Rep. By its Authorised Signatory, R. Guruprasad Versus YES Bank Limited, Rep. By its Executive Vice President & Regional Business Leader-Emerging, Corporation Banking, K. Vijayakumar & Another |
High Court of Judicature at Madras |
22-02-2016 |
Banihal Holdings Pvt. Ltd. Versus Asstt. Commissioner of Income Tax |
High Court of Gujarat At Ahmedabad |
05-02-2016 |
Pramerica Asset Managers Pvt. Ltd. & Others Versus Deccan Chronicle Holdings Ltd. |
High Court of Judicature at Bombay |
04-02-2016 |
Pepsico (India) Holdings Pvt. Ltd. Versus Grocery Markets & Shops Board & Others |
Supreme Court of India |
30-11-2015 |
The Commissioner of Income Tax, Chennai Versus M/s. Farida Holdings Pvt Ltd. |
High Court of Judicature at Madras |
12-11-2015 |
Overton Holdings Limited Versus APN New Zealand Limited |
Court of Appeal of New Zealand |
16-10-2015 |
State of Gujarat Versus Pepsico India Holdings Pvt. Ltd. |
High Court of Gujarat At Ahmedabad |
09-10-2015 |
Castlereagh Properties Limited Versus Robert Bruce Walker as Liquidator of Gibbston Water Holdings Limited |
Court of Appeal of New Zealand |
07-08-2015 |
Ambuja Neotia Holdings Private Limited Versus Planet M Retail Limited |
High Court of Judicature at Calcutta |
30-01-2015 |
Deputy Commissioner of Income-tax Versus Deccan Chronicle Holdings Ltd. |
Income Tax Appellate Tribunal Hyderabad |
16-01-2015 |
Maxlux Holdings Ltd. & Another Versus Kolkata Metropolitan Development Authority & Others |
High Court of Judicature at Calcutta |
01-10-2014 |
Pene Sumuleto Pati And Ricardo Oscar Marques Versus Ghuznee Holdings Limited |
Court of Appeal of New Zealand |
01-10-2014 |
Avonside Holdings Limited Versus Southern Response Earthquake Services Limited |
Court of Appeal of New Zealand |
09-12-2013 |
Glenn Andrew Walker Versus G2 Finance Holdings Limited |
Court of Appeal of New Zealand |
12-11-2013 |
Jansen Limited & Others Versus Petra Holdings Limited |
Court of Appeal of New Zealand |
30-09-2013 |
Hanover Group Holdings Limited Versus Aig Insurance New Zealand Limited |
Court of Appeal of New Zealand |
26-04-2013 |
Amrex Marketing Pvt. Ltd. Versus Alcon Resort Holdings Ltd. & Another |
Company Law Board Western Region Bench Mumbai |
07-03-2013 |
Double Coin Holdings Limited Versus Trans Tyres (India) Pvt. Ltd. |
Intellectual Property Appellate Board |
21-02-2013 |
Tata Capital Financial Services Limited & Another Versus M/s Deccan Chronicle Holdings Limited & Others |
High Court of Judicature at Bombay |
19-02-2013 |
Hkl Group Co Ltd Versus Rizq International Holdings Pte Ltd |
Supreme Court of Singapore |
04-02-2013 |
Deccan Chronicle Holdings Ltd. & Another Versus Aviotech Pvt. Ltd. & Others |
High Court of Judicature at Bombay |
25-01-2013 |
Commissioner of Income-tax-I, Ludhiana Versus Vardhman Holdings Ltd. |
High Court of Punjab and Haryana |
29-10-2012 |
M/s. Sterling Holiday Resorts (India) Ltd. & Another Versus M/s. Bharat Cargill Holdings Pvt. Ltd. |
High Court of Judicature at Madras |
18-10-2012 |
Deccan Chronicle Holdings Limited Versus Board of Control for Cricket in India & Another |
High Court of Judicature at Bombay |
18-10-2012 |
Board of Control for Cricket in India Versus Deccan Chronicle Holdings Limited |
High Court of Judicature at Bombay |
03-10-2012 |
Toh Her Chiew (Zhuo Huoshu) & Another Versus Grand Isle Holdings Pte Ltd |
Supreme Court of Singapore |
01-10-2012 |
T.T. Raghunathan & Another Versus New Bridge Holdings B.V. & Others |
Supreme Court of India |
10-09-2012 |
N.P. Selvaraj Nominee as represented by Company Pepsico India Holdings Private Ltd. & Another Versus A. Boopalan, Food Inspector, Rasipuram Municipality |
High Court of Judicature at Madras |
27-08-2012 |
Hotel Diplomat Versus Folio Holdings (India) Pvt. Ltd. & Another |
High Court of Delhi |
24-08-2012 |
PepsiCo India Holdings Pvt. Ltd. & Another Versus Sanjay Prasad Kushwaha |
National Consumer Disputes Redressal Commission NCDRC |
25-07-2012 |
New Bridge Holdings B.V. through its Authorized signatory Rajesh Kumar Jah Versus TTK-LIG Limited & Others |
High Court of Judicature at Madras |
24-07-2012 |
VisionHealthOne Corp Pte Ltd Versus HD Holdings Pte Ltd & Others |
Supreme Court of Singapore |
24-07-2012 |
VisionHealthOne Corp Pte Ltd Versus HD Holdings Pte Ltd & Others |
Supreme Court of Singapore |
24-07-2012 |
VisionHealthOne Corp Pte Ltd Versus HD Holdings Pte Ltd & Others |
Supreme Court of Singapore |
20-07-2012 |
Main-Line Corporate Holdings Ltd Versus DBS Bank Ltd |
Supreme Court of Singapore |
20-07-2012 |
Main-Line Corporate Holdings Ltd Versus DBS Bank Ltd |
Supreme Court of Singapore |
13-07-2012 |
Boat Harbour Holdings Limited Versus Steve Mowat Building & Construction Limited |
Court of Appeal of New Zealand |
27-04-2012 |
Pepsico India Holdings Private Limited Versus State of Punjab & Others |
High Court of Punjab and Haryana |
30-03-2012 |
M/s. Likhami Holdings Ltd, Rep by its Managing Director, Chennai Versus M/s. Beach Estates, Rep by its Partner L. Shanthakumar, Chennai |
High Court of Judicature at Madras |
07-03-2012 |
The Commissioner of Income Tax-Central II Versus Divine Holdings Pvt. Ltd. |
High Court of Judicature at Bombay |
02-03-2012 |
Zuari Holdings Limited (Petitioner/Transferee Company) |
In the High Court of Bombay at Goa |
28-02-2012 |
Pepsico India Holdings Pvt. Ltd & Another Versus Union Of India |
High Court of Delhi |
23-02-2012 |
CIT Versus Siel Holdings Ltd. |
High Court of Delhi |
23-01-2012 |
Commissioner of Income Tax Chennai Versus South India Holdings (P) Ltd, Chennai |
High Court of Judicature at Madras |
20-01-2012 |
Vodafone International Holdings B.V. Versus Union of India & Another |
Supreme Court of India |
20-01-2012 |
Main-Line Corporate Holdings Ltd Versus United Overseas Bank Ltd & Another (First Currency Choice Pte Ltd, Third Party) |
Supreme Court of Singapore |
22-12-2011 |
M.V. Tongli Yantai Versus Great Pacific Navication (Holdings) Corporation Ltd. |
High Court of Judicature at Bombay |
20-12-2011 |
Main-Line Corporate Holdings Ltd Versus United Overseas Bank Ltd & Another (First Currency Choice Pte Ltd, Third Party) |
Supreme Court of Singapore |
16-12-2011 |
New Bridge Holdings B.V., through its Authorised Signatory Rajesh Kumar Jha Versus TTK-LIG Limited through its Managing Director T.R. Venkatesh & Others |
High Court of Judicature at Madras |
31-10-2011 |
Liang & Sons Holdings (S) Pte Ltd Versus Chan Ah Beng |
Supreme Court of Singapore |
18-10-2011 |
R. Ponkumar Versus PEPSICO India Holdings Pvt. Ltd. & Others |
Tamil Nadu State Consumer Disputes Redressal Commission Chennai |
14-10-2011 |
Great Pacific Navigation (Holdings) Corporation Ltd. Versus M.V. Tongli Yantai |
High Court of Judicature at Bombay |
13-10-2011 |
Yip Holdings Pte Ltd Versus Asia Link Marine Industries Pte Ltd |
Supreme Court of Singapore |
23-09-2011 |
Trade Media Holdings Limited Versus Deputy Registrar Of Trade Marks |
Intellectual Property Appellate Board |
02-09-2011 |
Sarup Singh & Others Versus The Additional Director, Consolidation of Holdings, Punjab, Chandigarh & Others |
High Court of Punjab and Haryana |
31-08-2011 |
Ong Kok Ming (Alias Ong Henardi) Versus Happy Valley Holdings Pte Ltd & Another |
Supreme Court of Singapore |
08-08-2011 |
Jaswant Singh & Others Versus Additional Director, Consolidation of Holdings Punjab & Others |
High Court of Punjab and Haryana |
09-06-2011 |
Itc Global Holdings Pte Ltd (In Liquidation) Versus Itc Ltd & Others |
Supreme Court of Singapore |
31-03-2011 |
Karnail Singh Versus The Addl. Director, Consolidation of Holdings, Punjab, Etc. |
High Court of Punjab and Haryana |
25-03-2011 |
Commissioner of Income Tax Versus Pepsico India Holdings Pvt. Ltd. |
High Court of Delhi |
17-02-2011 |
Gurmail Singh & Others Versus Additional Director, Consolidation of Holdings, Punjab & Others |
High Court of Punjab and Haryana |
13-01-2011 |
Silverlink Holdings Ltd Versus Rockline Ltd & Others |
Supreme Court of Singapore |
13-01-2011 |
South East Enterprises (Singapore) Pte Ltd Versus Hean Nerng Holdings Pte Ltd & Another |
Supreme Court of Singapore |
24-12-2010 |
Vicplas Holdings Pte Ltd Versus Allfit International Market Pte Ltd & Others |
Supreme Court of Singapore |
18-11-2010 |
Pepsico India Holdings Private Limited Versus Food Inspector and another |
Supreme Court of India |