w w w . L a w y e r S e r v i c e s . i n
Vintage Foods & Industries Ltd. & Others v/s Karnataka State Industrial Investment & Development Corporation Ltd. & Another
Company & Directors' Information:- U FOODS (INDIA) PRIVATE LIMITED [Active] CIN = U15122HR2014PTC052466
Company & Directors' Information:- L. C. FOODS LIMITED [Active] CIN = U15311UP2003PLC027779
Company & Directors' Information:- VINTAGE FOODS AND INDUSTRIES LIMITED. [Active] CIN = L01549KA1984PLC006339
Company & Directors' Information:- P V T INVESTMENT LIMITED [Amalgamated] CIN = U74899DL1988PLC121600
Company & Directors' Information:- P V T INVESTMENT LTD [Not available for efiling] CIN = U67120PB1988PLC008068
Company & Directors' Information:- G R M FOODS PRIVATE LIMITED [Active] CIN = U51909DL2013PTC258760
Company & Directors' Information:- M S FOODS PRIVATE LIMITED [Active] CIN = U15311PB1998PTC021352
Company & Directors' Information:- L V P FOODS PRIVATE LIMITED [Active] CIN = U45200DL2006PTC156229
Company & Directors' Information:- S T INVESTMENT PRIVATE LIMITED [Amalgamated] CIN = U65993WB1990PTC050032
Company & Directors' Information:- E K FOODS PRIVATE LIMITED [Active] CIN = U15400KL2010PTC026631
Company & Directors' Information:- H C S FOODS LIMITED [Active] CIN = U15143PB1994PLC014898
Company & Directors' Information:- V R V FOODS LIMITED [Not available for efiling] CIN = U15490DL1992PLC050097
Company & Directors' Information:- R AND A FOODS PRIVATE LIMITED [Active] CIN = U85199MH2002PTC135701
Company & Directors' Information:- H. L. INVESTMENT COMPANY LIMITED [Amalgamated] CIN = U65990WB1975PLC128186
Company & Directors' Information:- J V S FOODS PRIVATE LIMITED [Active] CIN = U63023RJ1995PTC010336
Company & Directors' Information:- D R FOODS LIMITED [Active] CIN = U15311HR1989PLC030548
Company & Directors' Information:- A N V FOODS PRIVATE LIMITED [Active] CIN = U15132PB2003PTC025702
Company & Directors' Information:- M L J FOODS PRIVATE LIMITED [Strike Off] CIN = U01122RJ1999PTC015684
Company & Directors' Information:- D S S I FOODS PRIVATE LIMITED [Active] CIN = U15492DL2004PTC130556
Company & Directors' Information:- M M INVESTMENT PRIVATE LIMITED [Converted to LLP] CIN = U65921CT2008PTC020533
Company & Directors' Information:- G. N. G. INVESTMENT LIMITED [Active] CIN = U65910GJ1981PLC004128
Company & Directors' Information:- L. R. D FOODS PRIVATE LIMITED [Active] CIN = U51220DL2008PTC184112
Company & Directors' Information:- P. B. S. FOODS PRIVATE LIMITED [Active] CIN = U15118HR2005PTC035835
Company & Directors' Information:- A S G S INVESTMENT PRIVATE LIMITED [Active] CIN = U74120DL2008PTC173938
Company & Directors' Information:- G L INVESTMENT PVT LTD [Active] CIN = U65993WB1991PTC051072
Company & Directors' Information:- M L R FOODS PRIVATE LIMITED [Active] CIN = U74999DL2004PTC130831
Company & Directors' Information:- M V J FOODS INDIA PRIVATE LIMITED [Active] CIN = U15499KL1989PTC005512
Company & Directors' Information:- D P R FOODS PRIVATE LIMITED [Active] CIN = U74899DL2004PTC125332
Company & Directors' Information:- G L FOODS PRIVATE LIMITED [Active] CIN = U15312UP2008PTC034835
Company & Directors' Information:- G A FOODS(INDIA) PRIVATE LIMITED [Active] CIN = U01134MH2002PTC135834
Company & Directors' Information:- C & C INVESTMENT LTD [Active] CIN = U67120AS1976PLC001654
Company & Directors' Information:- S M S INVESTMENT CORPORATION PRIVATE LIMITED [Active] CIN = U74899DL1963PTC003988
Company & Directors' Information:- V R V INVESTMENT PRIVATE LIMITED [Active] CIN = U67120WB1985PTC039793
Company & Directors' Information:- S P INVESTMENT PVT LTD [Active] CIN = U70109WB1961PTC025099
Company & Directors' Information:- N P FOODS LIMITED [Under Liquidation] CIN = U15412KA1980PLC003754
Company & Directors' Information:- D P FOODS PRIVATE LIMITED [Active] CIN = U15496UP1997PTC022804
Company & Directors' Information:- G J FOODS PRIVATE LIMITED [Strike Off] CIN = U74899DL1997PTC087850
Company & Directors' Information:- R H INVESTMENT PRIVATE LIMITED [Active] CIN = U99999MH1978PTC020633
Company & Directors' Information:- T N B INVESTMENT PRIVATE LIMITED [Active] CIN = U74899DL1986PTC025590
Company & Directors' Information:- R A FOODS PRIVATE LIMITED [Strike Off] CIN = U52209TN2012PTC084881
Company & Directors' Information:- P & N FOODS PRIVATE LIMITED [Not available for efiling] CIN = U15400KA1984PTC005803
Company & Directors' Information:- S C P FOODS PRIVATE LIMITED [Active] CIN = U15319WB2005PTC102405
Company & Directors' Information:- K S P FOODS PRIVATE LIMITED [Active] CIN = U74899DL2000PTC108818
Company & Directors' Information:- K. M. M. FOODS PRIVATE LIMITED [Active] CIN = U15410GJ2007PTC050576
Company & Directors' Information:- A R S INVESTMENT PVT LTD [Active] CIN = U65993WB1990PTC048513
Company & Directors' Information:- R C FOODS INDIA PRIVATE LIMITED [Active] CIN = U01112MH2009PTC195211
Company & Directors' Information:- D M FOODS PRIVATE LIMITED [Active] CIN = U15432DL1997PTC090654
Company & Directors' Information:- M H FOODS PRIVATE LIMITED [Active] CIN = U15134MH2002PTC134855
Company & Directors' Information:- V P INVESTMENT PRIVATE LIMITED [Active] CIN = U74899DL1983PTC015714
Company & Directors' Information:- INDUSTRIAL DEVELOPMENT AND INVESTMENT CO PVT LTD [Active] CIN = U65990MH1941PTC003300
Company & Directors' Information:- L R FOODS PRIVATE LIMITED [Active] CIN = U15412DL1997PTC090433
Company & Directors' Information:- D R A FOODS PRIVATE LIMITED [Active] CIN = U15201DL1998PTC092895
Company & Directors' Information:- S K FOODS PRIVATE LIMITED [Strike Off] CIN = U74999DL2015PTC277837
Company & Directors' Information:- K L M FOODS PRIVATE LIMITED [Active] CIN = U15339DL2004PTC123823
Company & Directors' Information:- K D S FOODS PRIVATE LIMITED [Active] CIN = U15312PB1996PTC017939
Company & Directors' Information:- A K R FOODS PRIVATE LIMITED [Amalgamated] CIN = U15135TZ1999PTC009061
Company & Directors' Information:- R. P. INDIA FOODS PRIVATE LIMITED [Active] CIN = U74899DL1996PTC077576
Company & Directors' Information:- S M D INVESTMENT LIMITED [Strike Off] CIN = U65993TN1995PLC033139
Company & Directors' Information:- G R D INVESTMENT PVT LTD [Amalgamated] CIN = U67120WB1980PTC032727
Company & Directors' Information:- K V DEVELOPMENT AND INVESTMENT CO PVT LTD [Active] CIN = U65922MH1979PTC021155
Company & Directors' Information:- V T FOODS PRIVATE LIMITED [Active] CIN = U15134GJ2003PTC042638
Company & Directors' Information:- M K R FOODS PRIVATE LIMITED [Active] CIN = U55100MH2005PTC154030
Company & Directors' Information:- C AND N INVESTMENT PRIVATE LIMITED [Active] CIN = U74899DL1983PTC015710
Company & Directors' Information:- C R FOODS (INDIA) PVT LTD [Active] CIN = U74899DL1987PTC029749
Company & Directors' Information:- R L FOODS PRIVATE LIMITED [Strike Off] CIN = U15201DL2005PTC133402
Company & Directors' Information:- R INVESTMENT PRIVATE LIMITED [Strike Off] CIN = U65993TZ1988PTC002181
Company & Directors' Information:- H N G L INVESTMENT PRIVATE LIMITED [Active] CIN = U74899DL1995PTC066774
Company & Directors' Information:- K M S INVESTMENT PRIVATE LIMITED [Active] CIN = U67120UP1993PTC015287
Company & Directors' Information:- A & A FOODS PRIVATE LIMITED [Converted to LLP] CIN = U24231TN1992PTC022027
Company & Directors' Information:- U M INVESTMENT PVT LTD [Active] CIN = U70101WB1979PTC032160
Company & Directors' Information:- D F I FOODS PRIVATE LIMITED [Strike Off] CIN = U51311MP2000PTC013984
Company & Directors' Information:- A S T INVESTMENT PRIVATE LIMITED [Strike Off] CIN = U67120DL1996PTC082812
Company & Directors' Information:- B N E INVESTMENT LTD [Not available for efiling] CIN = U67120WB1974PLC029360
Company & Directors' Information:- U N FOODS PRIVATE LIMITED [Strike Off] CIN = U15139RJ2008PTC026953
Company & Directors' Information:- K S J INVESTMENT COMPANY PRIVATE LIMITED [Strike Off] CIN = U74899DL1994PTC061335
Company & Directors' Information:- G R FOODS PRIVATE LIMITED [Active] CIN = U55100MH2005PTC157356
Company & Directors' Information:- M G INVESTMENT AND INDUSTRIAL CO LTD [Not available for efiling] CIN = U99999MH1947PTC007551
Company & Directors' Information:- N R S FOODS PRIVATE LIMITED [Active] CIN = U15316RJ2001PTC017167
Company & Directors' Information:- M S G FOODS PRIVATE LIMITED [Dormant under section 455] CIN = U15432KL1996PTC010870
Company & Directors' Information:- VINTAGE FOODS PRIVATE LIMITED [Active] CIN = U15147MH1990PTC056320
Company & Directors' Information:- P K FOODS PVT LTD [Active] CIN = U74899DL1981PTC013374
Company & Directors' Information:- P T INVESTMENT PVT LTD [Strike Off] CIN = U65999WB1995PTC067065
Company & Directors' Information:- R AND C FOODS PRIVATE LIMITED [Active] CIN = U55202CH2003PTC025935
Company & Directors' Information:- K. S. R. INVESTMENT LIMITED [Strike Off] CIN = U65992UP1988PLC010253
Company & Directors' Information:- D R S FOODS PRIVATE LIMITED [Active] CIN = U51909UP2020PTC134804
Company & Directors' Information:- K L FOODS PRIVATE LIMITED [Active] CIN = U51221DL2014PTC269095
Company & Directors' Information:- H M FOODS INDIA PRIVATE LIMITED [Active] CIN = U15419DL1996PTC075052
Company & Directors' Information:- T & A FOODS PRIVATE LIMITED [Active] CIN = U15400DL2015PTC288581
Company & Directors' Information:- N P S FOODS PRIVATE LIMITED [Strike Off] CIN = U15411DL1997PTC089943
Company & Directors' Information:- H & H FOODS PRIVATE LIMITED [Strike Off] CIN = U15549TN2014PTC096510
Company & Directors' Information:- R N B J INVESTMENT AND DEVELOPMENT PVT LTD [Strike Off] CIN = U65990MH1982PTC028451
Company & Directors' Information:- J T INVESTMENT PVT LTD [Strike Off] CIN = U65923WB1979PTC032344
Company & Directors' Information:- S S INDIA FOODS PRIVATE LIMITED [Active] CIN = U74899DL1995PTC074907
Company & Directors' Information:- S. R. G. FOODS PRIVATE LIMITED [Strike Off] CIN = U15134UP2005PTC031137
Company & Directors' Information:- D AND A FOODS PRIVATE LTD [Amalgamated] CIN = U74899DL1985PTC022422
Company & Directors' Information:- H R M FOODS PRIVATE LIMITED [Active] CIN = U15312DL2003PTC121450
Company & Directors' Information:- U & J FOODS PRIVATE LIMITED [Strike Off] CIN = U55101KA2011PTC057395
Company & Directors' Information:- K J M FOODS PRIVATE LIMITED [Active] CIN = U15499KL2009PTC024915
Company & Directors' Information:- S P INVESTMENT AND DEVELOPMENT COMPANY PVT LTD [Strike Off] CIN = U67121ML1988PTC003133
Company & Directors' Information:- R K INVESTMENT LTD [Strike Off] CIN = U65993WB1969PLC027398
Company & Directors' Information:- A B M FOODS PRIVATE LIMITED [Strike Off] CIN = U15146WB1997PTC084803
Company & Directors' Information:- D G FOODS PVT LTD [Strike Off] CIN = U15212CH1994PTC014250
Company & Directors' Information:- N M G C INVESTMENT PRIVATE LIMITED [Strike Off] CIN = U74899DL1982PTC014603
Company & Directors' Information:- R & G FOODS PRIVATE LIMITED [Strike Off] CIN = U52599TN1994PTC027222
Company & Directors' Information:- V K FOODS PRIVATE LIMITED [Strike Off] CIN = U15494TZ1987PTC002066
Company & Directors' Information:- G & G FOODS LIMITED [Strike Off] CIN = U15139PN2007PLC129397
Company & Directors' Information:- T M INVESTMENT CO PVT LTD [Active] CIN = U67120WB1971PTC028172
Company & Directors' Information:- Z FOODS INDIA PRIVATE LIMITED [Strike Off] CIN = U15490CH2012PTC033655
Company & Directors' Information:- S. A. F. INVESTMENT LIMITED [Active] CIN = U67120DL1997PLC088611
Company & Directors' Information:- A H M FOODS PRIVATE LIMITED [Active] CIN = U15135DL2003PTC121510
Company & Directors' Information:- J J K FOODS LIMITED [Strike Off] CIN = U15316DL2001PLC113088
Company & Directors' Information:- K A FOODS PVT LTD [Strike Off] CIN = U15412KL1990PTC005615
Company & Directors' Information:- H K (INVESTMENT) COMPANY PRIVATE LIMITED [Active] CIN = U65990GJ1950PTC000511
Company & Directors' Information:- P N INVESTMENT PRIVATE LIMITED [Under Liquidation] CIN = U65910GJ1988PTC010715
Company & Directors' Information:- P S J K FOODS PRIVATE LIMITED [Strike Off] CIN = U55204TN2010PTC078193
Company & Directors' Information:- T AND H FOODS PRIVATE LIMITED [Active] CIN = U15549RJ2016PTC056262
Company & Directors' Information:- INVESTMENT CORPORATION LIMITED [Under Liquidation] CIN = U65993KL1942PLC000449
Company & Directors' Information:- M H T FOODS PRIVATE LIMITED [Strike Off] CIN = U01132WB1989PTC047307
Company & Directors' Information:- S R M INVESTMENT PVT LTD [Strike Off] CIN = U67120WB1979PTC031888
Company & Directors' Information:- A TO Z INVESTMENT PVT LTD [Dissolved] CIN = U67120WB1988PTC044464
Company & Directors' Information:- K G B FOODS PRIVATE LIMITED [Strike Off] CIN = U15419DL1999PTC101416
Company & Directors' Information:- S A S FOODS PVT LTD [Strike Off] CIN = U15412DL2001PTC111991
Company & Directors' Information:- R J INVESTMENT PRIVATE LIMITED [Active] CIN = U67120MH1976PTC018954
Company & Directors' Information:- B G FOODS PRIVATE LIMITED [Strike Off] CIN = U15499PN2000PTC014895
Company & Directors' Information:- B N K INVESTMENT CO PVT LTD [Active] CIN = U65993WB1971PTC028169
Company & Directors' Information:- A D INVESTMENT CO PVT LTD [Active] CIN = U67120WB1971PTC028170
Company & Directors' Information:- G N G FOODS PRIVATE LIMITED [Active] CIN = U15400MP2011PTC025335
Company & Directors' Information:- K B J FOODS (INDIA) PVT LTD [Strike Off] CIN = U15400DL1984PTC017830
Company & Directors' Information:- T D INVESTMENT CO PVT LTD [Strike Off] CIN = U65921CH1987PTC007637
Company & Directors' Information:- KARNATAKA INDUSTRIAL PRIVATE LIMITED [Strike Off] CIN = U29222KA1974PTC002711
Company & Directors' Information:- B I A FOODS PRIVATE LIMITED [Strike Off] CIN = U65921KA1997PTC023180
Company & Directors' Information:- K E FOODS PRIVATE LIMITED [Strike Off] CIN = U51109PB1999PTC023095
Company & Directors' Information:- T S FOODS PRIVATE LIMITED [Strike Off] CIN = U51109UP1989PTC011321
Company & Directors' Information:- N G FOODS PRIVATE LIMITED [Strike Off] CIN = U15135DL1993PTC054013
Company & Directors' Information:- C G K INVESTMENT P LTD [Strike Off] CIN = U65910AP1986PTC006088
Company & Directors' Information:- V I P FOODS PVT LTD [Strike Off] CIN = U99999MH1982PTC028928
Company & Directors' Information:- G. FOODS (INDIA) PVT. LTD. [Strike Off] CIN = U15419HR1998PTC033987
Company & Directors' Information:- N J R FOODS PRIVATE LIMITED [Strike Off] CIN = U15549DL1999PTC102152
Company & Directors' Information:- L D INVESTMENT COMPANY PVT LTD [Strike Off] CIN = U65921HP1988PTC008425
Company & Directors' Information:- B S FOODS PVT LTD [Active] CIN = U15499TG1984PTC005060
Company & Directors' Information:- C R J FOODS PRIVATE LIMITED [Strike Off] CIN = U74120UP2014PTC064576
Company & Directors' Information:- P M FOODS PRIVATE LIMITED [Strike Off] CIN = U15419DL2003PTC119878
Company & Directors' Information:- J C FOODS PRIVATE LIMITED [Strike Off] CIN = U15311CH2000PTC023914
Company & Directors' Information:- V P S FOODS PRIVATE LIMITED [Active] CIN = U15136DL2004PTC127000
Company & Directors' Information:- R B M FOODS PRIVATE LIMITED [Strike Off] CIN = U15412KL2003PTC016089
Company & Directors' Information:- L M FOODS PVT LTD [Strike Off] CIN = U15495OR1994PTC003590
Company & Directors' Information:- M M FOODS PVT LTD [Strike Off] CIN = U51909MH1978PTC019278
Company & Directors' Information:- A R J FOODS PRIVATE LIMITED [Active] CIN = U15316KL2003PTC016731
Company & Directors' Information:- G K INVESTMENT PRIVATE LIMITED [Active] CIN = U65993TZ1987PTC001919
Company & Directors' Information:- G V INVESTMENT PRIVATE LIMITED [Active] CIN = U65993TZ1987PTC001920
Company & Directors' Information:- D C FOODS INDIA PRIVATE LIMITED [Active] CIN = U55101TN2012PTC088748
Company & Directors' Information:- B C K H INVESTMENT CO PVT LTD [Active] CIN = U67120MH1982PTC026819
Company & Directors' Information:- H V INVESTMENT PRIVATE LIMITED [Active] CIN = U67120MH1997PTC107686
Company & Directors' Information:- T R S FOODS PRIVATE LIMITED [Strike Off] CIN = U15490TN2012PTC086629
Company & Directors' Information:- K M K FOODS PRIVATE LIMITED [Strike Off] CIN = U15421MH2012PTC225876
Company & Directors' Information:- B N FOODS PRIVATE LIMITED [Strike Off] CIN = U15122TG2010PTC069791
Company & Directors' Information:- C N FOODS PRIVATE LIMITED [Strike Off] CIN = U15122TG2010PTC069794
Company & Directors' Information:- V M R N FOODS PRIVATE LIMITED [Active] CIN = U15122TG2012PTC078397
Company & Directors' Information:- P & P FOODS PRIVATE LIMITED [Strike Off] CIN = U15490TG2011PTC076070
Company & Directors' Information:- G. V. FOODS PRIVATE LIMITED [Strike Off] CIN = U55204UP2012PTC049459
Company & Directors' Information:- M L INVESTMENT PVT LTD [Strike Off] CIN = U67120WB1979PTC032180
Company & Directors' Information:- M K J FOODS PRIVATE LIMITED [Active] CIN = U55101DL2010PTC204782
Company & Directors' Information:- B A FOODS PRIVATE LIMITED [Strike Off] CIN = U55209DL2012PTC234793
Company & Directors' Information:- G B F FOODS PRIVATE LIMITED [Active] CIN = U15549DL2011PTC228024
Company & Directors' Information:- S & G INVESTMENT COMPANY PRIVATE LIMITED [Active] CIN = U65100DL2012PTC244271
Company & Directors' Information:- J. K. FOODS PRIVATE LIMITED [Active] CIN = U15122DL2007PTC157554
Company & Directors' Information:- D. T. FOODS PRIVATE LIMITED [Strike Off] CIN = U15122DL2007PTC158387
Company & Directors' Information:- J N FOODS PRIVATE LIMITED [Active] CIN = U15122DL2007PTC159317
Company & Directors' Information:- B M M FOODS PRIVATE LIMITED [Strike Off] CIN = U15122DL2011PTC222779
Company & Directors' Information:- F R FOODS PRIVATE LIMITED [Strike Off] CIN = U15200DL2008PTC185323
Company & Directors' Information:- D K C FOODS PRIVATE LIMITED [Strike Off] CIN = U15209DL2005PTC136853
Company & Directors' Information:- D B FOODS PRIVATE LIMITED [Strike Off] CIN = U15411DL2005PTC141165
Company & Directors' Information:- V N FOODS PRIVATE LIMITED [Strike Off] CIN = U15419DL2000PTC107109
Company & Directors' Information:- D R V FOODS PRIVATE LIMITED [Strike Off] CIN = U15433DL2008PTC172171
Company & Directors' Information:- N & C FOODS PRIVATE LIMITED [Strike Off] CIN = U51109DL2008PTC178887
Company & Directors' Information:- J M C FOODS PRIVATE LIMITED [Strike Off] CIN = U51229DL2003PTC123697
Company & Directors' Information:- K G P FOODS PRIVATE LIMITED [Strike Off] CIN = U51229DL2004PTC128447
Company & Directors' Information:- G P V FOODS PRIVATE LIMITED [Strike Off] CIN = U01300MP2009PTC022411
Company & Directors' Information:- I S M FOODS PRIVATE LIMITED [Strike Off] CIN = U15400MP2010PTC024972
Company & Directors' Information:- J R D FOODS PRIVATE LIMITED [Strike Off] CIN = U55200GJ2011PTC063553
Company & Directors' Information:- S B INVESTMENT PVT LTD [Liquidated] CIN = U99999RJ1959PTC001090
Company & Directors' Information:- R AND P INVESTMENT PVT LTD [Strike Off] CIN = U67120PB1995PTC016124
Company & Directors' Information:- V & A FOODS PRIVATE LIMITED [Active] CIN = U15549UP2016PTC084319
Company & Directors' Information:- M M B INVESTMENT PRIVATE LIMITED [Active] CIN = U65993RJ1996PTC012698
Company & Directors' Information:- M G A INVESTMENT COMPANY PRIVATE LIMITED [Strike Off] CIN = U99999MH1980PTC022406
Company & Directors' Information:- S J FOODS PRIVATE LIMITED [Strike Off] CIN = U15201TN2006PTC061527
Company & Directors' Information:- V B K FOODS PRIVATE LIMITED [Active] CIN = U15495TG2000PTC035909
Company & Directors' Information:- D S N INVESTMENT PVT LTD [Strike Off] CIN = U65993TG1988PTC008554
Company & Directors' Information:- C & C FOODS PRIVATE LIMITED [Strike Off] CIN = U15313DL2006PTC152933
Company & Directors' Information:- V. I INVESTMENT PVT LTD [Strike Off] CIN = U67120HR1988PTC030206
Company & Directors' Information:- KARNATAKA INDUSTRIAL COMPANY LIMITED [Strike Off] CIN = U33130KA1916PLC000063
Company & Directors' Information:- R J P INVESTMENT PRIVATE LIMITED [Strike Off] CIN = U65993GJ1981PTC004678
Company & Directors' Information:- D D P INVESTMENT PRIVATE LIMITED [Strike Off] CIN = U65910GJ1981PTC004695
Company & Directors' Information:- C J P INVESTMENT PVT LTD [Strike Off] CIN = U99999GJ1981PTC004662
Company & Directors' Information:- INDUSTRIAL DEVELOPMENT COMPANY LIMITED [Strike Off] CIN = U99999KA1938PLC000231
Company & Directors' Information:- M P INVESTMENT CO PRIVATE LIMITED [Under Process of Striking Off] CIN = U65993KA1974PTC002646
Company & Directors' Information:- INDUSTRIAL DEVELOPMENT CORPORATION PRIVATE LIMITED [Dissolved] CIN = U74900KL1946PTC000457
Company & Directors' Information:- INVESTMENT COMPANY PRIVATE LIMITED [Dissolved] CIN = U65990KL1946PTC000461
Company & Directors' Information:- INVESTMENT CORPORATION LIMITED [Not available for efiling] CIN = U99999MH1943PLC007730
Company & Directors' Information:- S B INDUSTRIAL DEVELOPMENT CO. PVT LTD [Strike Off] CIN = U45208WB1945PTC012688
Company & Directors' Information:- L. C. FOODS LIMITED [Active] CIN = U15311UP2003PLC027779
Company & Directors' Information:- VINTAGE FOODS AND INDUSTRIES LIMITED. [Active] CIN = L01549KA1984PLC006339
Company & Directors' Information:- P V T INVESTMENT LIMITED [Amalgamated] CIN = U74899DL1988PLC121600
Company & Directors' Information:- P V T INVESTMENT LTD [Not available for efiling] CIN = U67120PB1988PLC008068
Company & Directors' Information:- G R M FOODS PRIVATE LIMITED [Active] CIN = U51909DL2013PTC258760
Company & Directors' Information:- M S FOODS PRIVATE LIMITED [Active] CIN = U15311PB1998PTC021352
Company & Directors' Information:- L V P FOODS PRIVATE LIMITED [Active] CIN = U45200DL2006PTC156229
Company & Directors' Information:- S T INVESTMENT PRIVATE LIMITED [Amalgamated] CIN = U65993WB1990PTC050032
Company & Directors' Information:- E K FOODS PRIVATE LIMITED [Active] CIN = U15400KL2010PTC026631
Company & Directors' Information:- H C S FOODS LIMITED [Active] CIN = U15143PB1994PLC014898
Company & Directors' Information:- V R V FOODS LIMITED [Not available for efiling] CIN = U15490DL1992PLC050097
Company & Directors' Information:- R AND A FOODS PRIVATE LIMITED [Active] CIN = U85199MH2002PTC135701
Company & Directors' Information:- H. L. INVESTMENT COMPANY LIMITED [Amalgamated] CIN = U65990WB1975PLC128186
Company & Directors' Information:- J V S FOODS PRIVATE LIMITED [Active] CIN = U63023RJ1995PTC010336
Company & Directors' Information:- D R FOODS LIMITED [Active] CIN = U15311HR1989PLC030548
Company & Directors' Information:- A N V FOODS PRIVATE LIMITED [Active] CIN = U15132PB2003PTC025702
Company & Directors' Information:- M L J FOODS PRIVATE LIMITED [Strike Off] CIN = U01122RJ1999PTC015684
Company & Directors' Information:- D S S I FOODS PRIVATE LIMITED [Active] CIN = U15492DL2004PTC130556
Company & Directors' Information:- M M INVESTMENT PRIVATE LIMITED [Converted to LLP] CIN = U65921CT2008PTC020533
Company & Directors' Information:- G. N. G. INVESTMENT LIMITED [Active] CIN = U65910GJ1981PLC004128
Company & Directors' Information:- L. R. D FOODS PRIVATE LIMITED [Active] CIN = U51220DL2008PTC184112
Company & Directors' Information:- P. B. S. FOODS PRIVATE LIMITED [Active] CIN = U15118HR2005PTC035835
Company & Directors' Information:- A S G S INVESTMENT PRIVATE LIMITED [Active] CIN = U74120DL2008PTC173938
Company & Directors' Information:- G L INVESTMENT PVT LTD [Active] CIN = U65993WB1991PTC051072
Company & Directors' Information:- M L R FOODS PRIVATE LIMITED [Active] CIN = U74999DL2004PTC130831
Company & Directors' Information:- M V J FOODS INDIA PRIVATE LIMITED [Active] CIN = U15499KL1989PTC005512
Company & Directors' Information:- D P R FOODS PRIVATE LIMITED [Active] CIN = U74899DL2004PTC125332
Company & Directors' Information:- G L FOODS PRIVATE LIMITED [Active] CIN = U15312UP2008PTC034835
Company & Directors' Information:- G A FOODS(INDIA) PRIVATE LIMITED [Active] CIN = U01134MH2002PTC135834
Company & Directors' Information:- C & C INVESTMENT LTD [Active] CIN = U67120AS1976PLC001654
Company & Directors' Information:- S M S INVESTMENT CORPORATION PRIVATE LIMITED [Active] CIN = U74899DL1963PTC003988
Company & Directors' Information:- V R V INVESTMENT PRIVATE LIMITED [Active] CIN = U67120WB1985PTC039793
Company & Directors' Information:- S P INVESTMENT PVT LTD [Active] CIN = U70109WB1961PTC025099
Company & Directors' Information:- N P FOODS LIMITED [Under Liquidation] CIN = U15412KA1980PLC003754
Company & Directors' Information:- D P FOODS PRIVATE LIMITED [Active] CIN = U15496UP1997PTC022804
Company & Directors' Information:- G J FOODS PRIVATE LIMITED [Strike Off] CIN = U74899DL1997PTC087850
Company & Directors' Information:- R H INVESTMENT PRIVATE LIMITED [Active] CIN = U99999MH1978PTC020633
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Writ Petition Nos. 57987 to 57990 of 2018
Decided On, 16 January 2019
At, High Court of Karnataka
By, THE HONOURABLE MR. JUSTICE ALOK ARADHE
For the Petitioners: A.V. Amarnathan, Advocate. For the Respondents: T.P. Muthanna, M.V. Usha, V.F. Kumbar, Advocates.
Judgment Text
1. The petitions are admitted for hearing. With the consent of parties, the same are heard finally.
2. In these petitions under Article 227 of the Constitution of India, the petitioners have assailed the validity of the order dated 30.11.2018 passed by the trial Court on an application filed by the petitioners under Order I Rule 10(2) of the Civil Procedure Code, 1908, (hereinafter referred to as "the Code" for short) by which, the prayer sought for impleadment of respondent No.5 has been rejected.
3. The facts giving rise to filing of these writ petitions are, the petitioners had obtained a loan from respondent No.1-Bank by creating mortgage of their properties. However, it appears, that the petitioners have failed to repay the amount of loan. Thereupon, the respondent No.1 initiated a proceeding under Section 31 of the State Financial Corporations Act, 1951 (hereinafter referred to as 'the Act' for short) before the trial Court, by which, they sought permission of the trial Court to sell the property which was mortgaged by the petitioners as security for loan.
4. During the pendency of the aforesaid proceeding, the respondent No.2 in exercise of the powers under Section 34 of the Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, sold the property belonging to the petitioners, which according to the petitioners was subject matter of the suit. Thereupon, the petitioners filed an application seeking impleadment of respondent No.2 herein. The aforesaid application has been rejected by the trial Court.
5. Learned Counsel for the petitioners submitted that this Court has jurisdiction under Article 226 of the Constitution of India to entertain a petition, notwithstanding availability of an alternative remedy. In support of the aforesaid submissions, reference has been made to the following decisions in the cases of 'Commissioner of Income Tax & others Vs. Chhabil Dass Agarwal reported in, (2014) 1 SCC 603'; 'Harbanslal Sahnia & another Vs. India Oil Corporation Ltd., & others reported in, (2003) 2 SCC 107'; 'State of H.P. & others Vs. Gujarat Ambuja Cement Ltd., and another reported in, (2005) 6 SCC 499'; 'Sanjana M. Wig (Ms) Vs. Hindustan Petroleum Corpn. Ltd., reported in, (2005) 8 SCC 242'; 'T.H.Saganappa Vs. T.R.Srinivasamurthy & others reported in, (1981) AIR Karnataka 114'.
It is further submitted that respondent No.2 had no authority to sell the property, which was the subject matter of the suit and only a sum of Rs.40 lakhs was due and payable by the petitioners in view of the settlement arrived under the One Time Settlement scheme. Therefore, the trial Court has erred in rejecting the application filed under Order I Rule 10(2) of the Code.
6. On the other hand, learned counsel for respondent No.2 submitted that respondent No.2 is neither a necessary nor a proper party in a proceeding instituted by respondent No.2 under Section 31(1) of the Act.
7. I have considered the submissions made by learned counsel for the parties and perused the records.
8. Admittedly, the present proceeding out of which these writ petitions arise are instituted by respondent No.1 under Section 31(1) of the Act. The petitioners are admittedly respondents in the aforesaid proceeding. The petitioners by no stretch of imagination can be permitted to implead respondent No.2-Bank and to widen the scope of the proceeding instituted by respondent No.1 under Section 31 of the Act.
9. The grievance of the petitioners herein cannot be adjudicated in a proceeding under Section 31(1) of the Act, which has been instituted by respondent No.1. The respondent No.2 bank is neither a necessary nor a proper party for determination of the lis pending between the petitioners and respondent No.1, in a proceeding under Section 31(1) of the Act. Therefore, the order passed by the trial Court neither suffers from any jurisdictional infirmity nor any error apparent on the face of record warranting interference of this Court under Article 227 of the Constitution of India.
10. So far as the decisions relied by the learned counsel for the petitioners are concerned, suffice it to say that they deal with the power of this Court to interfere in matters in exercise of powers under Article 226 of the Constitution of India, where an alternative remedy is available.
11. In the instant petitions, the aforesaid question need not be gone into, as the petitioners have challenged the order
2. In these petitions under Article 227 of the Constitution of India, the petitioners have assailed the validity of the order dated 30.11.2018 passed by the trial Court on an application filed by the petitioners under Order I Rule 10(2) of the Civil Procedure Code, 1908, (hereinafter referred to as "the Code" for short) by which, the prayer sought for impleadment of respondent No.5 has been rejected.
3. The facts giving rise to filing of these writ petitions are, the petitioners had obtained a loan from respondent No.1-Bank by creating mortgage of their properties. However, it appears, that the petitioners have failed to repay the amount of loan. Thereupon, the respondent No.1 initiated a proceeding under Section 31 of the State Financial Corporations Act, 1951 (hereinafter referred to as 'the Act' for short) before the trial Court, by which, they sought permission of the trial Court to sell the property which was mortgaged by the petitioners as security for loan.
4. During the pendency of the aforesaid proceeding, the respondent No.2 in exercise of the powers under Section 34 of the Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002, sold the property belonging to the petitioners, which according to the petitioners was subject matter of the suit. Thereupon, the petitioners filed an application seeking impleadment of respondent No.2 herein. The aforesaid application has been rejected by the trial Court.
5. Learned Counsel for the petitioners submitted that this Court has jurisdiction under Article 226 of the Constitution of India to entertain a petition, notwithstanding availability of an alternative remedy. In support of the aforesaid submissions, reference has been made to the following decisions in the cases of 'Commissioner of Income Tax & others Vs. Chhabil Dass Agarwal reported in, (2014) 1 SCC 603'; 'Harbanslal Sahnia & another Vs. India Oil Corporation Ltd., & others reported in, (2003) 2 SCC 107'; 'State of H.P. & others Vs. Gujarat Ambuja Cement Ltd., and another reported in, (2005) 6 SCC 499'; 'Sanjana M. Wig (Ms) Vs. Hindustan Petroleum Corpn. Ltd., reported in, (2005) 8 SCC 242'; 'T.H.Saganappa Vs. T.R.Srinivasamurthy & others reported in, (1981) AIR Karnataka 114'.
It is further submitted that respondent No.2 had no authority to sell the property, which was the subject matter of the suit and only a sum of Rs.40 lakhs was due and payable by the petitioners in view of the settlement arrived under the One Time Settlement scheme. Therefore, the trial Court has erred in rejecting the application filed under Order I Rule 10(2) of the Code.
6. On the other hand, learned counsel for respondent No.2 submitted that respondent No.2 is neither a necessary nor a proper party in a proceeding instituted by respondent No.2 under Section 31(1) of the Act.
7. I have considered the submissions made by learned counsel for the parties and perused the records.
8. Admittedly, the present proceeding out of which these writ petitions arise are instituted by respondent No.1 under Section 31(1) of the Act. The petitioners are admittedly respondents in the aforesaid proceeding. The petitioners by no stretch of imagination can be permitted to implead respondent No.2-Bank and to widen the scope of the proceeding instituted by respondent No.1 under Section 31 of the Act.
9. The grievance of the petitioners herein cannot be adjudicated in a proceeding under Section 31(1) of the Act, which has been instituted by respondent No.1. The respondent No.2 bank is neither a necessary nor a proper party for determination of the lis pending between the petitioners and respondent No.1, in a proceeding under Section 31(1) of the Act. Therefore, the order passed by the trial Court neither suffers from any jurisdictional infirmity nor any error apparent on the face of record warranting interference of this Court under Article 227 of the Constitution of India.
10. So far as the decisions relied by the learned counsel for the petitioners are concerned, suffice it to say that they deal with the power of this Court to interfere in matters in exercise of powers under Article 226 of the Constitution of India, where an alternative remedy is available.
11. In the instant petitions, the aforesaid question need not be gone into, as the petitioners have challenged the order
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passed in application filed under Order I Rule 10(2) of the Code by the trial Court in a proceeding under Article 227 of the Constitution of India. Therefore, the aforesaid decisions have no application to the fact situation of the case. Needless to state, in case, the petitioners are aggrieved by any of the action taken by respondent No.2, they are at liberty to take recourse to such legal remedy, as may be available to them under the law. With the aforesaid liberty, petitions are disposed of.