VIVEN ADVISORY SERVICES PRIVATE LIMITEDActivity: Business Services in Delhi.Active |
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CIN U74140DL2013PTC253207 |
ROC RoC-Delhi |
Incorporation Date 30-05-2013 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 253207 |
Registration Date 30-05-2013 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 5,00,000 |
Contact Information |
E-Mail Address smita@esoftech.com |
Registered Address 88, POORVI MARG VASANT VIHAR NEW DELHI South Delhi DL 110057 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VIVEN ADVISORY SERVICES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 21-09-2023 06:59
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VIVEN ADVISORY SERVICES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00276903 | SMITA AGARWAL | 08-09-2014 |
00142885 | SACHIN AGARWAL | 08-09-2014 |
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