DIN: 03364908

VIVEKANANDA NANDAMUDI

Companies Associated
CIN Company Name Status
U40109TG2003PTC041823 ECOFREN POWER & PROJECTS PRIVATE LIMITED Active
U40108TG2008PTC062401 BELUM WIND INFRASTRUCTURE PRIVATE LIMITED Active
U40109TG1998PTC030615 ROSHNI POWERTECH PRIVATE LIMITED Active
U40101KA2001PTC029335 HEMAVATHY POWER AND LIGHT PRIVATE LIMITED Active
U40109TG2000FTC034990 GREENKO ENERGIES PRIVATE LIMITED Active
U40109TN2015FTC101074 RAGA RENEWABLE ENERGY PRIVATE LIMITED Active
U40100TG2004PTC044778 RITHWIK ENERGY GENERATION PRIVATE LIMITED Active
U40105KA2002PTC030502 SAI SPURTHI POWER PRIVATE LIMITED Active
U40104TN2015FTC101054 DHAVALA ENERGY PRIVATE LIMITED Active
U40101TN2015FTC101135 AJNA RENEWABLE ENERGY PRIVATE LIMITED Active
U40200TN2015PTC102070 ESHWAR ENERGY PRIVATE LIMITED Active
U40109TG2003PTC041868 ISA POWER PRIVATE LIMITED Active
U40108TG2003PTC041917 GREENKO SRI SAI KRISHNA HYDRO ENERGIES PRIVATE LIMITED Active
U40101KA2004PTC034818 AMR POWER PRIVATE LIMITED Active
U40200TG2015PTC124003 DINAK POWER PRIVATE LIMITED Active
U40108TG2015PTC123989 RAJIB POWER PRIVATE LIMITED Active


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