DIN: 00044545

VIVEK VIKRAM JAIN

Companies Associated
CIN Company Name Status
U74899DL1985PTC020224 TIRUPATI BALAJI MOTORS PRIVATE LIMITED Active
U45201DL2005PLC132523 SKYROOF BUILDERS LIMITED Active
U74899DL1986PTC025347 BALAJI MOTORS PRIVATE LIMITED Active
AAR-1637 KVS GLOBAL IMPEX LLP Active
U51109WB1983PLC036021 CHOICEST ENTERPRISES LTD Active
U55101WB2009PLC133507 BAHDL HOSPITALITY LIMITED Active
U74140DL2008PTC183578 ARHANT CONSULTING PRIVATE LIMITED Active
AAJ-2177 AMBAIN INFRACON LLP
U70109WB2011PLC171075 S.E. BUILDERS & REALTORS LIMITED Active
U51909DL2013PTC261058 CATALYST HOLDINGS PRIVATE LIMITED Active
U74899DL1985PTC020592 IMA PRIVATE LIMITED Active
U74899DL1953PTC002299 MANMOHAN AND SONS PVT LTD Active
U74899DL1992PLC051388 JAINBROS INTERNATIONAL LIMITED Active
U55101WB1988PLC044475 G G L HOTEL AND RESORT COMPANY LIMITED Active


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