DIN: 00101328

VIVEK MEHRA

Companies Associated
CIN Company Name Status
U40101DL2012PTC243852 HERO FUTURE ENERGIES PRIVATE LIMITED Amalgamated
U40300DL2013PTC253648 HERO FUTURE ENERGIES PRIVATE LIMITED Active
L70101HR1963PLC002484 DLF LIMITED Active
L24124RJ1985PLC003293 CHAMBAL FERTILISERS AND CHEMICALS LIMITED Active
U74899DL1996PTC079138 COOPERS AND LYBRAND (INDIA) PRIVATE LIMITED Strike Off
L92132MH1982PLC028767 ZEE ENTERTAINMENT ENTERPRISES LIMITED Active
L22121DL2002PLC117874 HT MEDIA LIMITED Active
U91990DL2004NPL127505 GRASSROOT TRADING NETWORK FOR WOMEN Active
U74899DL1981PLC011274 BHARAT HOTELS LIMITED Active
U67190MH1990PTC055285 COOPERS AND LYBRAND PRIVATE LIMITED Strike Off
L24116UP1978PLC004624 JUBILANT LIFE SCIENCES LIMITED Active
U74120WB2000PTC109429 SUPPORT SERVICES MANAGEMENT (INDIA) PRIVATE LIMITED Strike Off
U70100KA2014PTC073362 EMBASSY OFFICE PARKS MANAGEMENT SERVICES PRIVATE LIMITED Active
AAS-8419 VIVEK MEHRA LLP Active


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