DIN: 00548992

VIVEK GUPTA

Companies Associated
CIN Company Name Status
U55101WB2007FTC114214 WELLSIDE GLOBAL PRIVATE LIMITED Active
U99999DL1951PLC002023 THE INDIAN NEWSPAPER SOCIETY. Active
U22121WB1945PTC012848 SANMARG PVT LTD Active
AAP-1870 INDO ARYAN PUBLICITY LLP Active
AAM-7355 SAN ENTERTAINMENT LLP Active
AAH-3972 ADVERTISING CLUB KOLKATA LLP
AAC-5667 SANGREEN MEDIA LLP Active
U91110WB1946NPL013477 MERCHANTS' CHAMBER OF COMMERCE & INDUSTRY Active
AAO-5900 RVG ENTERPRISES LLP Active
AAM-9637 PRAGPURA VENTURES LLP Active


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