VITTHAL POLYPACK PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Maharashtra.Active |
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GST Number(s) 27AACCV9824C1Z9 |
PAN No AACCV9824C |
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CIN U17221MH2009PTC190300 |
ROC RoC-Mumbai |
Incorporation Date 12-02-2009 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 190300 |
Registration Date 12-02-2009 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 100,00,000 |
Paid Up Capital Rs. 100,00,000 |
Contact Information |
E-Mail Address vitthalpolypack@gmail.com |
Registered Address GUT NO. 531, MANTHA ROAD, AT SINDHI-KALEGAON JALNA Jalna MH 431203 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VITTHAL POLYPACK PRIVATE LIMITEDLast Checked Past / Closed Litigation On 30-03-2023 04:31
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VITTHAL POLYPACK PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for VITTHAL POLYPACK PRIVATE LIMITED |
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MAHARASHTRA | 27AACCV9824C1Z9 |
Directors |
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DIN | Name | Since |
00182739 | SANJAY RATHI KACHRULAL | 29-10-2015 |
03056379 | PRAFULLATA SANJAYKUMAR RATHI | 25-05-2010 |
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