Some PAST Judgements / Case Laws similar to VISHWA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 23-12-2020 16:02
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18-03-2020 |
Vishvajeet Dass @ Vishvanath Das @ Vishwa Versus State |
High Court of Delhi |
10-02-2020 |
Ambalal V. Patel Versus Central Medical Service Society Vishwa Yuva Kendra & Others |
Competition Commission of India |
24-04-2019 |
Vishwa Versus State of Karnataka Rep by its State Public Prosecutor |
High Court of Karnataka |
08-02-2019 |
Chhavi Chander Jha Versus Vishwa Karma Engineering Works |
High Court of Delhi |
04-02-2019 |
Vishwa Nath Gupta Versus Principal Commissioner of Income Tax Central & Another |
Supreme Court of India |
08-08-2018 |
Anand Vishwa @ Bishwa Versus The CBI |
High Court of Delhi |
09-05-2018 |
Vishwa Motors Versus Union of India |
High Court of Gujarat At Ahmedabad |
03-05-2018 |
Vishwa Nath @ Khedu Versus The State of U.P. |
High Court of Judicature at Allahabad |
30-01-2018 |
Vishwa Bhushan Bharti Versus District Magistrate, Union Territory, Chandigarh |
High Court of Punjab and Haryana |
20-12-2017 |
Vishwa Nath @ Pujari Versus State of U.P. |
High Court Of Judicature At Allahabad Lucknow Bench |
30-11-2017 |
Prajapita Brahma Kumaris Ishwariya Vishwa Vidyalaya, Rep. by Power of Attorney Holder Brahma Kumari M. Saroja Versus S.V. Jayashree & Others |
High Court of Karnataka |
12-04-2017 |
Vishwanatha Poojary alias Kodikere Vishwa alias Vishwa Vesus Government of Karnataka, Bangalore & Others |
High Court of Karnataka |
08-08-2016 |
Nageen Prakashan Pvt. Ltd., Through Mohit Jain, M.D. & Others Versus Dr. Vishwa Nath Shukla |
High Court of Judicature at Allahabad |
26-05-2016 |
Vishwa Nath Lal Srivastava Versus Inspector General (Registration) |
High Court of Judicature at Allahabad |
29-04-2016 |
Vishwa Nath & Others Versus State of U.P. |
High Court of Judicature at Allahabad |
06-04-2016 |
Devi Ahilya Vishwa Vidhyalaya M/s Institute of Engineering & Technology Through Finance Controller Versus Assistant Provident Fund Commissioner C-III |
High Court of Madhya Pradesh Bench at Indore |
01-04-2016 |
Vishwa Dev Singh Versus Reliance General Insurance Company Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
24-02-2016 |
Central Professor/Scientist Technical Council, Gwalior Versus Rajmata Vijayaraje Scindia Krishi Vishwa Vidyalaya, Gwalior |
High Court of Madhya Pradesh Bench at Gwailor |
24-02-2016 |
Central Professor/Scientist Technical Council, Gwalior Versus Rajmata Vijayaraje Scindia Krishi Vishwa Vidyalaya, Gwalior |
High Court of Madhya Pradesh Bench at Gwailor |
05-11-2014 |
Vishwa Intermediates & Chemicals Pvt Ltd. & Others Versus Gujarat Industrial Cooperative Bank Ltd (In Liquidation) & Others |
High Court of Gujarat At Ahmedabad |
10-10-2014 |
Vishwa Raj Singh Versus State of U.P. |
High Court of Judicature at Allahabad |
07-07-2014 |
Vishwa Lochan Madan Versus Union of India & Others |
Supreme Court of India |
27-03-2014 |
Gurukul Kangri Vishwa Vidyala Haridwar Versus Ankit Walia, Haridwar |
Uttarakhand State Consumer Disputes Redressal Commission Dehradun |
25-03-2014 |
Ambika Vishwakarma Versus Rajiv Gandhi Proudhyogiki Vishwa Vidyalaya |
High Court of Madhya Pradesh |
24-10-2013 |
Vishwa Bharti Public School & Others Versus Inder Jeet Singh & Others |
High Court of Delhi |
09-10-2013 |
K.L. Vishwa Karma, Works Manager, HAPP, Trichy Versus Union of India, Rep. by the Secretary to Government , Ministry of Defence, New Delhi & Another |
Central Administrative Tribunal Madras Bench |
15-05-2013 |
In The Matter of Companies Act & In The Matter of Sanil P. Sahu & Others Versus Vishwa Organics Pvt. Ltd. & Others |
High Court of Madhya Pradesh |
21-12-2012 |
Director of Income Tax (Exemption) Versus Vishwa Jagriti Mission |
High Court of Delhi |
03-12-2012 |
Anitha Kamath Versus M/s. Vishwa Kutumb & Another |
Supreme Court of India |
03-12-2012 |
Anitha Kamath Versus M/s. Vishwa Kutumb & Another |
Supreme Court of India |
09-11-2012 |
M.S. Sms-Vishwa (JV) Versus ICICI Bank Ltd & Others |
High Court of Delhi |
03-08-2012 |
Vishwa Paper Mills (Division of Yog Industries Ltd)., through its Managing Director Mr Narendra s/o Vishwanath Jadhav Versus United India Insurance Co.Ltd. |
In the High Court of Bombay at Aurangabad |
23-04-2012 |
Dr. S. Vishwa Murti Versus Union of India, rep.by its Secretary to Government, Ministry of Defence & Another |
High Court of Judicature at Madras |
09-04-2012 |
Kunti Bai & Others Versus Mahadeo Vishwa-karma & Others |
High Court of Chhattisgarh |
02-11-2011 |
Dr. Vishwa Nath Vashist Versus Government of India - through Secretary, Ministry of Personnel, Public Grievances, New Delhi & Another |
Central Administrative Tribunal Principal Bench New Delhi |
31-10-2011 |
Vishwa Mohini Versus Strict Inspector Of Schools 2nd & Others |
Supreme Court of India |
08-08-2011 |
Vishwa Mitter Thukral Versus Union of India & Another |
High Court of Delhi |
05-07-2011 |
Vishwa Ahimsa Sangh Versus Panchsheel Marketing(P) Ltd. & Others |
High Court of Delhi |
24-03-2011 |
M/s. Besant Raj International Limited rep. by its Managing Director, A. Besant Raj Versus M/s. Vishwa Bharathi Textiles Limited, Tirupur |
High Court of Judicature at Madras |
18-03-2011 |
Ritu Arora Versus Gurukul Kangri Vishwa Vidhyalaya |
High Court of Uttaranchal |
01-02-2011 |
Vishwa Nath Versus M.C.D. & Others |
High Court of Delhi |
19-01-2011 |
M/s. Vishwa Infrastructures and Services Pvt. Ltd., Rep. by its Deputy General Manager L. Ravi Versus The Chief Engineer (A/c) Tamil Nadu Water Supply & Drainage Board & Another |
High Court of Judicature at Madras |
03-01-2011 |
Brejendra Kumar Pathak Versus Jawaharlal Nehru Krishi Vishwa Vidyalaya |
High Court of Madhya Pradesh |
16-09-2010 |
Commissioner of Central Excise & Customs, Aurangabad Versus Vishwa Electronics (I) Ltd. |
Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai |
09-09-2010 |
Dr.Anil Kumar Purohit Versus Dr. Hari Singh Gaur Vishwa Vidhyalaya Sagar |
High Court of Madhya Pradesh |
17-08-2010 |
Mohd. Ishaq Versus The Jawaharlal Nehru Krishi Vishwa Vidyalaya, Jabalpur |
High Court of Madhya Pradesh |
08-07-2010 |
Vishwa Bandhu & Another Versus New India Assurance Co. & Others |
High Court of Punjab and Haryana |
05-07-2010 |
Sarika W/o Vishwa Jeet Versus Vishwa Jeet S/o Gyan Chand |
High Court of Uttaranchal |
19-04-2010 |
STATE OF U.P. VERSUS VISHWA VIJAY ALIAS KAMAL |
High Court of Judicature at Allahabad |
19-03-2010 |
VISHWA NATH (DECEASED), THROUGH HIS L.RS. VERSUS KASHI HINDU UNIVERSITY |
High Court of Judicature at Allahabad |
19-03-2010 |
Punjab State Electricity Board Versus M/s. Vishwa Caliber Builders Pvt. Ltd. |
Supreme Court of India |
14-12-2009 |
Vishwa Ahimsa Sangh (Regd.) Versus Acharya Sushil Muni Memorial Trust & Others |
High Court of Delhi |
14-12-2009 |
Jawharlal Nehru Vishwa Vidyalaya, Jabalpur Versus P.C. Modi S/O Tulsiram Modi |
High Court of Madhya Pradesh |
20-07-2009 |
Devi Prasad & Others Versus Vishwa Nath Prasad & Others |
Supreme Court of India |
08-08-2008 |
A. R. Nim Versus Vishwa mitra |
High Court of Delhi |
23-05-2008 |
Vishwa Mitter & Others Versus Balbadhar Singh & Another |
High Court of Jammu and Kashmir |
13-03-2008 |
Vishwa Prakash Versus Arya Pratinidhi Sabha |
High Court of Uttaranchal |
13-12-2007 |
C.S. Azad Krishi Evem Prodyogiki Vishwa Versus United Trades Congress & Another
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Supreme Court of India |
11-09-2007 |
VISHWA BANDHU PEARYELAL GUPTA OF BOMBAY VERSUS S.K. LAUL
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High Court of Judicature at Bombay |
26-02-2007 |
Shri Vishwa Nath Sharma Versus Shyam Shankar Goela & Another
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Supreme Court of India |
18-01-2007 |
Vishwa Industrial Company Pvt.Ltd Versus Mahanadi Coalfields Ltd |
High Court of Orissa |
24-10-2006 |
Vishwa Mittar Versus Balwant Rai Madan Lal |
High Court of Punjab and Haryana |
01-08-2006 |
Sada Singh Versus Vishwa Mitter Anand
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High Court of Delhi |
02-05-2006 |
VISHWA ELECTRONICS (INDIA) LTD. VERSUS INDUSTRIAL DEVELOPMENT BANK OF INDIA & ANOTHER
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National Consumer Disputes Redressal Commission NCDRC |
27-04-2006 |
Kulsachiv, Maharshi Mahesh Yogi Vedik Vishwa Vidhyalay Versus Pramod Kumar Lakhera S/o Shri Ramcharan Lakhera, Steno-Typist, District |
High Court of Madhya Pradesh |
17-04-2006 |
Bharatiya Kamgar Sena Versus Vishwa Kalyan Kamgar Sanghatana, Pune & Another
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High Court of Judicature at Bombay |
01-02-2006 |
Vishwa Kumar Sharma Versus State of Rajasthan & Another |
High Court of Rajasthan |
06-10-2004 |
Vishwa Nath Versus Punjab State through Collector |
High Court of Punjab and Haryana |
27-05-2004 |
Commissioner of Sales Tax Versus Vishwa Bharti Trading Corporation |
High Court of Delhi |
17-09-2003 |
Govind Vakil Versus Jawaharlal Nehru Krishi Vishwa Vidyalaya |
High Court of Madhya Pradesh |
28-08-2003 |
N.P.Pathak Versus Kuladhipati, Awadhesh Pratap Singh Vishwa Vidyalaya |
High Court of Madhya Pradesh |
29-07-2003 |
Subhash Kher Versus Jawaharlal Nehru Krishi Vishwa Vidyalaya Jabalpur |
High Court of Madhya Pradesh |
29-07-2003 |
Subhash Kher Versus Jawaharlal Nehru Krishi Vishwa Vidyalaya Jabalpur |
High Court of Madhya Pradesh |
05-05-2003 |
Vishwa Budha Parishad Versus Commissioner of Income-tax |
High Court of Bihar |
09-04-2003 |
Vishwa Sharamayatan Education Society Versus New India Assurance Company Ltd. |
Delhi State Consumer Disputes Redressal Commission New Delhi |
10-05-2002 |
Harish Bajaj Versus Rani Durgavati Vishwa Vidyalaya, Jabalpur |
High Court of Madhya Pradesh |
30-01-2002 |
Vishwa Chetna Trust Versus R.P.C. Layout Residents Welfare Association |
Supreme Court of India |
27-09-2001 |
Laxman Dundappa Dhamanekar Versus Management of Vishwa Bharata Seva Samiti
|
Supreme Court of India |
05-09-2001 |
Vishwa Vimohanjha Versus State Of Meghalaya |
High Court of Assam |
03-09-2001 |
Vishwa Nath Bhartiya Versus Rukmani Devi Kanodia |
High Court of Delhi |
03-08-2001 |
Vishwa Jagriti Mission through President Versus Central Government through Cabinet Secretary
|
Supreme Court of India |
03-08-2001 |
VISHWA JAGRITI MISSION THROUGH PRESIDENT VERSUS CENTRAL GOVERNMENT THROUGH CABINET SECRETARY |
High Court of Judicature at Bombay |
09-05-2001 |
Vishwa Nath Malhotra Versus Punjab National Bank & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
04-05-2001 |
Vishwa Jagriti Mission Through President Versus Central Govt. Through Cabinet Secretary
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Supreme Court of India |
14-12-2000 |
VISHWA HINDU PARISHAD VERSUS COLLECTOR MAGISTRATE, MACHILIPATNAM
|
High Court of Andhra Pradesh |
09-10-2000 |
Jawarharlal Nehru Krishi Vishwa Vidyalaya Versus Presiding Officer, Labour Court, Rewa |
High Court of Madhya Pradesh |
10-07-2000 |
Vishwa Nath Versus State |
High Court of Judicature at Allahabad |
23-12-1999 |
Vijay Kumar Behal Versus Vishwa Swaroop |
High Court of Delhi |
07-04-1999 |
Vishwa Ingots (Pvt.) Ltd. Versus Cegat |
High Court of Judicature at Allahabad |
06-04-1999 |
Vishwa Nath Versus State of Haryana |
High Court of Punjab and Haryana |
06-04-1999 |
Vishwa Nath Versus State of Haryana |
High Court of Punjab and Haryana |
11-03-1999 |
Neelu Gupta Versus J.N. Krishi Vishwa Vidyalaya, Jabalpur |
High Court of Madhya Pradesh |
01-02-1999 |
CONVENOR, LAWCET, 98, SHRI PADMAVATI MAHILA VISHWA VIDYALAYAM, VERSUS T. VENKATA REDDY
|
High Court of Andhra Pradesh |
20-01-1999 |
Union of India Versus Vishwa Hindu Parishad (V.H.P.)
|
Supreme Court of India |
30-11-1998 |
Doodh Nath Pandey Versus Vice Chancellor of the Sampurnanad Sanskrit Vishwa Vidyalaya, Varanasi |
High Court of Judicature at Allahabad |
07-04-1998 |
Union Bank of India Versus Vishwa Mohan
|
Supreme Court of India |
05-03-1998 |
Vaidhya Shyam Sunder Joshi Versus Jain Vishwa Bharti Ladnu & Others |
High Court of Rajasthan |
08-12-1997 |
Vishwa Nath Versus State of U.P. |
High Court of Judicature at Allahabad |
04-11-1997 |
Commissioner of Income Tax Versus Maharishi Ved Vigyan Vishwa Vidya Peetham |
High Court of Delhi |
20-08-1997 |
Union of India and Another Versus Vishwa Nath Pandey
|
Supreme Court of India |