DIN: 00768962

VISHAL JHAJHARIA

Companies Associated

CIN Company Name Status
AAC-5219 FREESIA HIGHRISE LLP Active
U70102WB2015PTC204998 STAROM REALTY PRIVATE LIMITED Active
U70101WB2006PTC109742 AMBE ESTATES PRIVATE LIMITED Active
AAC-5206 ACCRETION DWELLINGS LLP Defunct
U45400WB2006PTC109189 VARUN HORTICULTURE PRIVATE LIMITED Active
AAJ-0448 FASTMOVE TRADELINKS LLP
U51494WB1992PTC056693 ANURODH IMPEX PVT. LTD Converted to LLP and Dissolved
AAC-5217 HERON DWELLINGS LLP Defunct
U45400WB2007PTC120879 S M ABASAN PRIVATE LIMITED. Active
AAJ-0449 MOONLINK COMMODEAL LLP
U51909WB1995PTC072529 MADHULIKA ADVISORY PVT LTD Active
U51109WB2005PTC105300 APANAPAN MARKETING PRIVATE LIMITED Active
AAC-5216 RUBIA REALCON LLP Active
U65993WB1996PTC076476 ASHIRVAD PROPERTIES PVT LTD Active
U70101WB2006PTC109740 BIMLA ESTATES PRIVATE LIMITED Active
U70101WB2006PTC109741 MULTIWYN INDUSTRIES PRIVATE LIMITED Active
AAC-5208 SALVIA BUILDWELL LLP Defunct
AAD-6471 ANURODH IMPEX LLP
U20211WB1997PTC084612 AMBE PLYWOODS PRIVATE LIMITED Active
AAE-2601 SIDDHA STYLLA REALTORS LLP
U63090WB2012PTC188689 TUBEROSE LOGISTICS PRIVATE LIMITED Active
U70101WB1991PTC050782 INFRA DEVELOPMENT ENGINEERS & ARCHITECTS PVT.LTD. Active
AAC-5211 SEDUM HOMES LLP Active
U63030WB2020PTC240358 FOUR SQUARE SHIPPING & LOGISTICS PRIVATE LIMITED Active
AAF-9147 PRAVESH NIRMAN LLP
AAC-5212 FLORIS BUILDWELL LLP Active
U01111WB1994PTC062217 PRAPTI MERCHANTS PVT LTD Active
U24243WB1990PTC048198 CHARMS COMMERCIAL PVT LTD Active
U45201WB1985PTC039481 AFTAB AGENCIES PVT. LTD. Active
AAC-5214 CONTENT REALTECH LLP Defunct
U28932WB1930PLC006939 C. COMMENS & SONS LTD Active
AAC-5215 CONTENT BUILDCON LLP Active
AAC-5218 SALVIA HIGHRISE LLP Active
AAC-5716 TENET HIGHRISE LLP Defunct
AAH-5368 SIDDHA REAL-BUILD LLP
AAC-5515 PEONY HEIGHTS LLP Active
U91110WB1946NPL013477 MERCHANTS' CHAMBER OF COMMERCE & INDUSTRY Active


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