VIRTUOSO FABRICS PRIVATE LIMITEDActivity: Manufacturing (Textiles) in Maharashtra.Strike Off |
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CIN U17120MH2004PTC145402 |
ROC RoC-Mumbai |
Incorporation Date 29-03-2004 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 145402 |
Registration Date 29-03-2004 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 13-09-2010 |
Last Balance Sheet Date 31-03-2010 |
Financials |
Authorized Capital Rs. 30,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address parthik.maniar@scilcapital.com |
Registered Address 21 MITTALCHAMBERS 228 NARIMAN POINT MUMBAI MH 400021 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VIRTUOSO FABRICS PRIVATE LIMITEDLast Checked Past / Closed Litigation On 08-03-2023 14:01
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VIRTUOSO FABRICS PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00045197 | NAYANKUMAR CHANDRASINH MIRANI | 29-03-2004 |
00129947 | SANJAY THAKORLAL MODY | 29-03-2004 |
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