VIOM INFRA NETWORKS (MAHARASHTRA) LIMITEDActivity: Transport, storage and Communications in Delhi.Amalgamated |
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CIN U64202DL2007PLC223153 |
ROC RoC-Delhi |
Incorporation Date 28-06-2007 |
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Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 223153 |
Registration Date 28-06-2007 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 26-09-2014 |
Last Balance Sheet Date 31-03-2014 |
Financials |
Authorized Capital Rs. 13000,00,000 |
Paid Up Capital Rs. 12000,00,000 |
Contact Information |
E-Mail Address vinod.negi@viomnetworks.com |
Registered Address D - 2, 5TH FLOOR, SOUTHERN PARK SAKET PLACE, SAKET NEW DELHI DL 110017 IN |
Alternate Address D-26 TTC INDUSTRIAL AREA, NAVI MUMBAI 400703 MH |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VIOM INFRA NETWORKS (MAHARASHTRA) LIMITEDLast Checked Past / Closed Litigation On 11-03-2023 04:39
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VIOM INFRA NETWORKS (MAHARASHTRA) LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
02721580 | SURESH KRISHAN GOYAL | 07-10-2011 |
00421564 | SUNIL KANORIA | 21-09-2010 |
ACOPL8984E | DILIP RAMESH LOHANI | 06-06-2014 |
AAEPP8349R | SUDHIR PRASAD | 22-11-2013 |
02230412 | ERUCH NOSHIR KAPADIA | 21-02-2013 |
ACIPN0657N | VINOD SINGH NEGI | 24-09-2014 |
00924997 | MURALI SANTHANA GOPALAN | 21-09-2010 |
00058133 | SRINATH NARASIMHAN | 01-02-2011 |
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