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DIN: 07782355 VIMALA SANJAY PATEL |
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Companies Associated |
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| CIN | Company Name | Status |
| U32202GJ2010PLC060497 | HEEMA INFOCOM LIMITED | Active |
| L65921MP1986PLC003237 | IFSL LIMITED | Active |
| L45201MH1994PLC228982 | TRIBHUVAN HOUSING LIMITED | Active |
| L65999WB1994PLC065255 | T S L INDUSTRIES LIMITED | Active |
| L24119GJ1990PLC014114 | CROMAKEM LIMITED | Active |
| L25209GJ1988PLC010846 | KCCL PLASTIC LIMITED | Active |
| L65910GJ1992PLC018270 | RFL INTERNATIONAL LIMITED | Active |
| L67120GJ1994PLC023424 | UNIVERSAL CREDIT AND SECURITIES LIMITED | Active |
| L92199GJ1993PLC019949 | FAST TRACK ENTERTAINMENT LIMITED | Active |
| U72200GJ2000PLC037764 | EARTH EXIM LIMITED | Active |
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The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.
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