Some PAST Judgements / Case Laws similar to VIKAS R & D INDIA PRIVATE LIMITED
Last Checked Past / Closed Litigation On 23-03-2021 23:03
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08-03-2021 |
Gujarat Urja Vikas Nigam Limited Versus Amit Gupta & Others |
Supreme Court of India |
16-02-2021 |
Vikas Parishad Mandrem, represented by its Secretary Narayan J. Naik & Another Versus State of Goa through the Chief Secretary & Others |
In the High Court of Bombay at Goa |
01-02-2021 |
Vikas Chawla Versus The State of Uttar Pradesh & Another |
Supreme Court of India |
18-11-2020 |
Vikas Versus State NCT of Delhi |
High Court of Delhi |
03-11-2020 |
Vikas Jain Versus Brijwasi Infratech Pvt. Ltd. |
High Court of Delhi |
22-09-2020 |
Gramin Yuvak Vikas Shikshan Mandal, Kinhi Naik & Another Versus Shivnarayan Datta Raut & Another |
In the High Court of Bombay at Nagpur |
07-09-2020 |
Bitu Yadav @ Vikas Yadav Versus State (NCT of Delhi) & Another |
High Court of Delhi |
26-08-2020 |
Vikas Gupta Versus State & Others |
High Court of Delhi |
31-07-2020 |
New India Assurance Co. Ltd. Thru. Manager Versus Dr. Vikas Sethi & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
16-07-2020 |
Vikas & Others Versus The State of Maharashtra, Through its Principal Secretary, Maharashtra State Transport Department & Others |
High Court of Judicature at Bombay |
09-07-2020 |
New Nagpur Mahila Gramin Vikas Credit Co-Operative Society Ltd. & Another Versus Suman Balaji Thakre |
National Consumer Disputes Redressal Commission NCDRC |
02-06-2020 |
Vikas Ranvindra Bandgar Versus State of Maharashtra |
High Court of Judicature at Bombay |
06-05-2020 |
CLP India Private Limited Versus Gujarat Urja Vikas Nigam Ltd. & Another |
Supreme Court of India |
20-03-2020 |
Prem Devi Versus Delhi Development Authority Through Its Vice Chairman Vikas Sadan, New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
18-03-2020 |
Raj Kumar Versus Delhi Development Authority Vikas Sadan Near Ina Market New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
17-03-2020 |
U.P. Avas Evam Vikas Parishad & Another Versus Mohan Swaroop Saxena |
National Consumer Disputes Redressal Commission NCDRC |
16-03-2020 |
State of Uttarakhand & Others Versus Vikas Snehi & Another |
High Court of Uttarakhand |
05-03-2020 |
Vikrant Vikas Raikar, Proprietor of M/s. Elegant Constructions Versus State of Maharashtra, through Government Pleader & Others |
High Court of Judicature at Bombay |
02-03-2020 |
Vikas Aggarwal Versus Bal Krishna Gupta & Others |
High Court of Delhi |
18-02-2020 |
M/s. Girdhari Lal Constructions (P) Ltd. Dwaraka, New Delhi, Registered Office Bhatinda, Punjab, Represented by Its Director, Vikas Mehta Versus Union of India, Represented by Its Secretary, Ministry of Housing & Urban Affairs, New Delhi & Others |
High Court of Kerala |
13-02-2020 |
Vikas Panchayat, Gram Boheda Through Sarpanch, Rajasthan Versus Badri Lal & Others |
National Consumer Disputes Redressal Commission NCDRC |
12-02-2020 |
BVSR-KVR (Joint Ventures) Versus Rail Vikas Nigam Ltd. |
High Court of Delhi |
03-02-2020 |
Vikas Vidyalaya, Ranchi Versus State of Jharkhand |
High Court of Jharkhand |
29-01-2020 |
Vikas Versus State (NCT) of Delhi |
High Court of Delhi |
13-01-2020 |
Raghavendra Navad Versus Acqua Packers @ Movers P. Ltd., Represented by its Managing Director, Vikas Agarwal & Another |
High Court of Karnataka |
07-01-2020 |
Bhartiya Paryatan Vikas Nigam Limited & Others Versus Dinesh Chandra Sharma & Others |
High Court of Rajasthan Jaipur Bench |
07-01-2020 |
Vikas Bhuria Versus Kanchan Kumari |
High Court of Himachal Pradesh |
06-01-2020 |
Rajendra Kumar Khera & Others Versus U.P. Awas Vikas Parishad & Another |
National Consumer Disputes Redressal Commission NCDRC |
16-12-2019 |
Vikas Luthra Versus Unitech Limited & Others |
Delhi State Consumer Disputes Redressal Commission New Delhi |
06-12-2019 |
Managing Director, Uttar Pradesh Sahkari Gram Vikas Bank Limited Lucknow & Another Versus Chandra Bhan Singh (Dead) & Others |
Supreme Court of India |
06-12-2019 |
The Managing Trustee, Sharada Vikas Trust, Banglore & Another Versus P. Raghukumar |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
04-11-2019 |
Sahkari Ganna Vikas Samiti Versus Sub-Postmaster & Another |
National Consumer Disputes Redressal Commission NCDRC |
01-11-2019 |
Shalini Tripathi Versus U.P. Avas Evam Vikas Parishad & Others |
National Consumer Disputes Redressal Commission NCDRC |
23-10-2019 |
M/s. Brijwasi Infratech Pvt. Ltd. Versus Vikas Jain |
High Court of Delhi |
23-09-2019 |
Gram Vikas Education Society, Through its Secretary Versus University Grants Commission, Through its Secretary & Others |
In the High Court of Bombay at Nagpur |
03-09-2019 |
Vikas & Others Versus State of Haryana |
High Court of Punjab and Haryana |
09-08-2019 |
Wainganga Bahuuddeshiya Vikas Sanstha Through President B.B. Karanjekar & Others Versus Ku. Jaya & Others |
Supreme Court of India |
02-08-2019 |
Vikas Kasliwal Versus Indiabulls Housing Finance Ltd & Another |
Debts Recovery Appellate Tribunal At Mumbai |
29-07-2019 |
Rajendra Versus Vikas & Others |
In the High Court of Bombay at Aurangabad |
24-07-2019 |
Vikas Gopi Bhagat Versus Shivdas Pednekar & Another |
In the High Court of Bombay at Goa |
24-07-2019 |
Vikas Gopi Bhagat V/S Shivdas Pednekar and Others. |
High Court of Bombay Goa Bench |
17-07-2019 |
Sahkari Ganna Vikas Samiti & Another Versus M/s. Rai Bahadur Narain Singh Sugar Mill Ltd. & Others |
High Court of Uttarakhand |
12-07-2019 |
Faisal Versus Vikas Chacko |
High Court of Kerala |
12-07-2019 |
Faisal Versus Vikas Chacko |
High Court of Kerala |
11-07-2019 |
U.P. Avas Evam Vikas Parishad Lucknow Throu. Chairman & Others Versus Harphool Singh |
High Court Of Judicature At Allahabad Lucknow Bench |
08-07-2019 |
Union of India, Represented by The Secretary to The Government of India, Ministry of Finance, Department of Revenue, New Delhi & Others Versus K. Vikas |
High Court of Kerala |
19-06-2019 |
Delhi Development Authority Vikas Sdan. Ina. New Delhi Versus Shobhit Gupta |
National Consumer Disputes Redressal Commission NCDRC |
19-06-2019 |
Sangita & Others Versus Vikas Pramod Kale & Another |
High Court of Judicature at Bombay |
30-05-2019 |
Ambika Vikas Udyog Versus Directorate of Revenue Intelligence Delhi Zonal Unit & Another |
High Court of Delhi |
29-05-2019 |
Housing Commissioner UP Avas Vikas Parishad & Others Versus Shiv Charan Sagar |
National Consumer Disputes Redressal Commission NCDRC |
29-05-2019 |
Vikas Nissar Ganai Versus State of Jammu & Kashmir & Others |
High Court of Jammu and Kashmir |
23-05-2019 |
Vikas Jishtu Versus Sumant Gautam & Another |
High Court of Himachal Pradesh |
17-05-2019 |
Vikas Bhutani Versus State & Another |
High Court of Delhi |
09-05-2019 |
Khetri Vikas Samiti Versus Director College Education, Government of Rajasthan & Others |
Supreme Court of India |
10-04-2019 |
Bhumi Vikas Bank Fatehgarh Versus Presiding Officer, Labour Court-3, Kanpur & Others |
High Court of Judicature at Allahabad |
12-03-2019 |
Salimbi Mubarak Tamboli Versus The State of Maharashtra through Secretary, Gram Vikas Department & Others |
In the High Court of Bombay at Aurangabad |
12-03-2019 |
S. P. Singla Constructions Private Limited & Another Versus Rail Vikas Nigam Limited |
High Court of Delhi |
06-03-2019 |
Sapna Rawat Versus Vikas Dau |
High Court of Chhattisgarh |
26-02-2019 |
U.P. Avas Evam Vikas Parishad Versus Ganga Saran (Dead) Thr. Lrs. & Others |
Supreme Court of India |
25-02-2019 |
Shri Revansiddeshwar Pattan Sahakari Bank Niyamit Versus Taluka Tokrekoli (Ambiga Samaji C Vikas Sangh Indi) (Earlier Gangamath Sangha) & Another |
Supreme Court of India |
22-02-2019 |
Fisheries Director, Vikas Bhavan, Thiruvananthapuram & Another Versus S. Salveena |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
20-02-2019 |
Vikas Sureshrao Waghmare Versus The Principal District & Sessions Judge, And Disciplinary Authority, Ahmednagar & Others |
In the High Court of Bombay at Aurangabad |
28-01-2019 |
Ekant Baruta @ Vikas Baruta Versus Rakesh Baruta & Others |
High Court of Delhi |
28-01-2019 |
T.G. Baburaj Versus Vikas Atmaram Khare & Others |
High Court of Judicature at Bombay |
15-01-2019 |
10 B Vikas Samiti & Another Versus Pawan Kumar Goyal & Others |
High Court of Rajasthan Jaipur Bench |
09-01-2019 |
Vikas Garg Versus Emmar MGF Land Ltd. & Another |
National Consumer Disputes Redressal Commission NCDRC |
09-01-2019 |
Vikas Khurana Versus Preeti Khurana |
High Court of Delhi |
07-01-2019 |
State of Rajasthan & Others Versus Gram Vikas Samiti, Shivdaspura |
Supreme Court of India |
31-12-2018 |
MBVSR KVR (JV), Rep. by it authorized signatory, B. Srinivasul Reddy, Hyderabad Versus Rail Vikas Nigam Limited, Chennai, Rep. by its Chief Project Manager |
High Court of Andhra Pradesh |
06-12-2018 |
Chhattisgarh Hastshilp Vikas Board Through Its Chairman, Chhattisgarh & Another Versus Dilip Hedau & Others |
High Court of Chhattisgarh |
03-12-2018 |
Suresh Chandra Versus U.P. Avas Evam Vikas Parishad & Others |
Supreme Court of India |
16-11-2018 |
Samekit Mahila Evam Bal Vikas Versus Commissioner of Income Tax |
Income Tax Appellate Tribunal Lucknow |
03-11-2018 |
Kuldeep Singh Versus Vikas Gupta |
High Court of Jammu and Kashmir |
22-10-2018 |
Rakesh Malhotra Versus Vikas Malhotra & Another |
High Court of Delhi |
25-09-2018 |
Vikas Kapur Versus M/s. Unitech Limited |
National Consumer Disputes Redressal Commission NCDRC |
12-09-2018 |
Vikas Versus State Bank of India Life Insurance Co Ltd. & Others |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
05-09-2018 |
M/s. Himadri Steel Pvt. Ltd. Versus Jharkhand Urja Vikas Nigam Limited |
High Court of Jharkhand |
30-08-2018 |
Unity-Triveni-BCPL (JV) Versus Rail Vikas Nigam Ltd. |
High Court of Delhi |
27-08-2018 |
Vikas Versus Kailas & Another |
In the High Court of Bombay at Nagpur |
31-07-2018 |
Karuna Jaiswal Versus State of U.P. Through Secy Mahila Evambal Vikas |
High Court of Judicature at Allahabad |
30-07-2018 |
State of Bihar & Others Versus Bihar Rajya Bhumi Vikas Bank Samiti |
Supreme Court of India |
20-07-2018 |
ITC Limited Versus Vikas Rastogi |
High Court of Delhi |
09-07-2018 |
R.N. Choubey, District Surguja (C.G.) & Another Versus State of Chhattisgarh, through Principal Secretary, Panchayat & Gramin Vikas Vibhag, District Raipur (C.G.) |
High Court of Chhattisgarh |
09-07-2018 |
Vikas Ahuja Versus Jaiprakash Joshi & Others |
High Court of Chhattisgarh |
05-06-2018 |
Vikas Dhanaji Sawant Versus The State of Maharashtra & Others |
High Court of Judicature at Bombay |
25-05-2018 |
Satyendra Singh Gangwar Versus U.P. Avas Evam Vikas Parishad |
National Consumer Disputes Redressal Commission NCDRC |
11-05-2018 |
Vikas Bhaskar & Others Versus University of Delhi & Another |
High Court of Delhi |
18-04-2018 |
Vikas Kumar Versus Purshotam Verma |
High Court of Delhi |
17-04-2018 |
Vikas & Others Versus Usha Rani & Others |
High Court of Punjab and Haryana |
09-04-2018 |
Official Liquidator of M/s. Lok Vikas Finance Corporation Limited (In Liquidation), Jaipur Versus Lokesh Kumar Singh & Others |
High Court of Rajasthan Jaipur Bench |
28-02-2018 |
Dattatraya Versus Board of Directors, Karnataka Vikas Grameen Bank, Dharwad, Represented by its Chairman & Another |
High Court of Karnataka Circuit Bench At Dharwad |
21-02-2018 |
Shailendra Tiwari Versus M.P. Sahakari Krishi Avam Gramin Vikas Bank Maryadit, Through its Managing Director & Others |
Madya Pradesh State Consumer Disputes Redressal Commission Bhopal |
20-02-2018 |
Vikas & Others Versus The State of Maharashtra, Through : Principal Secretary, School Education & Sports Department & Others |
In the High Court of Bombay at Aurangabad |
19-02-2018 |
M/s. Ujjwal Moldings Limited, Sabalpur, Patna City, Patna, through its Director, Vikas Kumar Kamalia Versus The Bihar State Power (Holding) Company Limited & Others |
High Court of Judicature at Patna |
19-02-2018 |
Vikas & Others Versus State |
High Court of Delhi |
13-02-2018 |
J.P. Verma Versus Delhi Development Authority, Through its Vice Chairman Vikas Sadan & Others |
Central Administrative Tribunal Principal Bench New Delhi |
06-02-2018 |
Staff Selection Commission, Through its Chairman, Northern Region, New Delhi Versus Vikas |
Central Administrative Tribunal Principal Bench New Delhi |
31-01-2018 |
State of U.P. Through Prin. Secy. Nagar Vikas Lko. & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
30-01-2018 |
Siddhi Promoters Versus Anita Krishnarao Shirolkar @ Janaki Vikas Morey & Others |
High Court of Judicature at Bombay |
22-01-2018 |
Vikas Construction Company, Sardarpura, Jodhpur through Proprietor, Jagdish Khanna & Others Versus Union of India Through the Secretary, Ministry of Road, Transport & Highway, Government of India, New Delhi & Others |
High Court of Rajasthan Jodhpur Bench |