Some PAST Judgements / Case Laws similar to VIKAS PVT LTD
Last Checked Past / Closed Litigation On 27-06-2022 04:48
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03-06-2022 |
U.P. Avas Evam Vikas Parishad Versus Mohd. Yaqoob & Others |
High Court of Judicature at Allahabad |
01-06-2022 |
Vikas Kumar Sharma Versus Union Territory of J&K & Others |
High Court of Jammu and Kashmir |
23-03-2022 |
Tanaji Jagannath Palave Versus The State of Maharashtra Through the Department of Gram Vikas & Others |
High Court of Judicature at Bombay |
16-03-2022 |
Vikas Kumar Versus State of NCT of Delhi |
High Court of Delhi |
11-03-2022 |
Vikas Jain Versus M/s. Chintels India Limited, New Delhli |
National Consumer Disputes Redressal Commission NCDRC |
08-03-2022 |
Vikas Shantaram Shinde Versus The State of Maharashtra & Another |
High Court of Judicature at Bombay |
07-02-2022 |
Vikas Chawla Versus State of NCT of Delhi |
High Court of Delhi |
03-02-2022 |
Dr. R.S. Vikas Versus State of Kerala, Represented by its Secretary, Health & Family Welfare Department, Thiruvananthapuram & Others |
High Court of Kerala |
18-01-2022 |
Autopace Network Pvt. Ltd., authorised Maruti Suzuki Dealer through its Managing Directors Versus Vikas Gogna & Another |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
12-01-2022 |
Vikas Mittal Versus DLF Universal Limited & Another |
National Consumer Disputes Redressal Commission NCDRC |
12-01-2022 |
Vikas Chaudhary Versus Union Of India & Others |
High Court of Delhi |
03-01-2022 |
Vikas Mehta & Others Versus Securities and Exchange Board of India & Another |
SEBI Securities amp Exchange Board of India Securities Appellate Tribunal |
29-12-2021 |
Balbir Singh Kardam Versus Uttar Pradesh Avas Evam Vikas Parishad Through Avas Ayukta, Uttar Pradesh |
National Consumer Disputes Redressal Commission NCDRC |
28-12-2021 |
V.K. Chaturvedi Versus Asstt. Commissioner UP Awas Vikas Board Vasundhara Ghaziabad U.P. |
National Consumer Disputes Redressal Commission NCDRC |
17-12-2021 |
Vikas Gupta & Others Versus State Of Himachal Pradesh & Others |
High Court of Himachal Pradesh |
16-12-2021 |
U.P. Avas Evam Vikas Parishad Through Housing Commissioner & Another Versus Noor Mohammad & Others |
Supreme Court of India |
15-12-2021 |
Jharkhand Urja Vikas Nigam Limited Versus The State of Rajasthan & Others |
Supreme Court of India |
09-12-2021 |
M/s. Bhagwati Construction, Himayatnagar, through its Proprietor Vikas Deorao Deosarkar Versus The State of Maharashtra Through its Secretary, Police Works Department, Mantralaya & Others |
In the High Court of Bombay at Aurangabad |
02-12-2021 |
Vikas Versus State of Chhattisgarh, Through, The Secretary, School Education Department, Mantralaya Mahanadi Bhavan, Atal Nagar Nawa Raipur, Chhattisgarh & Others |
High Court of Chhattisgarh |
01-12-2021 |
Delhi Development Authority Through Its Secretary, Vikas Sadan, Ina, New Delhi Versus Krishan Gupta (Since Deceased) Through His Legal Heirs Through His Legal Heirs, Yashwanti Gupta & Others |
National Consumer Disputes Redressal Commission NCDRC |
30-11-2021 |
Hitendrasih Pravinsinh Zala Versus Taluka Vikas Adhikari |
High Court of Gujarat At Ahmedabad |
18-11-2021 |
Rang Bahadur Sharma Versus Jharkhand Urja Vikas Nigam Ltd., through its Chairman-cum-Managing Director, Ranchi & Others |
High Court of Jharkhand |
16-11-2021 |
Bhushan Vikas Gawad & Others Versus The State of Maharashtra & Others |
High Court of Judicature at Bombay |
01-11-2021 |
Vikas Agrawal & Another Versus N. Manjula Aiyyar & Others |
High Court of Chhattisgarh |
29-10-2021 |
Vikas Mandal Versus State of Chhattisgarh, Through Station House Officer, Kanker (CG) |
High Court of Chhattisgarh |
26-10-2021 |
U.P. Avas Evam Vikas Parishad Through Housing Commissioner, Uttar Pradesh Versus Kamla Srivastava Through Lrs.& Others |
National Consumer Disputes Redressal Commission NCDRC |
20-10-2021 |
Municipal Corporation Bilaspur, Through Its Commissioner, Vikas Bhawan, Chhattisgarh & Another Versus Naveen Chopda |
National Consumer Disputes Redressal Commission NCDRC |
08-10-2021 |
Vikas Goyal & Others Versus State of M.P. & Others |
High Court of Madhya Pradesh Bench at Gwailor |
04-10-2021 |
Muthoot Finance Ltd. Versus Vikas Bali |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
28-09-2021 |
Radhaswami Premises LLP, through its Designated Partner Vikas Kanchal, Jaipur & Others Debts Recovery Appellate Tribunal (DRAT), New Delhi & Others |
High Court of Rajasthan Jaipur Bench |
27-09-2021 |
Raj Kumar Bhadani Versus The Jharkhand Urja Vikas Nigam Limited, through its Chairman-cum-Managing Director, Ranchi & Others |
High Court of Jharkhand |
16-09-2021 |
Director of Agriculture, Vikas Bhavan, Thiruvananthapuram & Others Versus M.V. Ramachandran |
High Court of Kerala |
15-09-2021 |
Vikas Versus State of Madhya Pradesh |
High Court of Madhya Pradesh |
30-08-2021 |
Laxman Versus Gram Vikas Shikshan Sanstha, Khapa, Tah. Tumsar, District Bhandara, through its Secretary Gonmode & Others |
In the High Court of Bombay at Nagpur |
26-08-2021 |
Vikas @ Vikku Versus State of Haryana |
High Court of Punjab and Haryana |
23-08-2021 |
Vikas Agrawal Versus M/s. Kare Electronics & Development Pvt. Ltd., Rep. by its Director S.R. Ajith & Another |
Karnataka State Consumer Disputes Redressal Commission Bangalore |
20-08-2021 |
Vikas Sharma Versus Union Of India Thorugh Secretary (Home), New Delhi & Others |
High Court of Himachal Pradesh |
18-08-2021 |
U.P. Avas Evam Vikas Parishad Versus Pratyush Kumar Sharma |
National Consumer Disputes Redressal Commission NCDRC |
05-08-2021 |
Mahesh Chandra Tiwari Deceased (Through Lrs) Versus Uttar Pradesh Avas Evam Vikas Parishad |
National Consumer Disputes Redressal Commission NCDRC |
05-08-2021 |
Manav Vikas Sewa Sansthan Lucknow Versus The State of Uttar Pradesh & Others |
Supreme Court of India |
02-08-2021 |
The Karnataka Vikas Grameena Bank, Rep. by its Chairman, Ashok Reddy Nukul, Dharwad & Another Versus Chandrashekar |
High Court of Karnataka Circuit Bench At Dharwad |
07-07-2021 |
Sonu @ Vikas Bhandari & Others Versus The State of Madhya Pradesh |
High Court of Madhya Pradesh Bench at Indore |
01-07-2021 |
All India Adiwasi Employees Federation, Gondwana Vikas Mandal, Tukdoji Nagar, Manewada Road, Nagpur Thr. its President Madhukar Warluji Uikey Versus Shaktikanta Das, Governor of RBI, Shahid Bhagatsingh Marg, Fort, Mumbai & Others |
In the High Court of Bombay at Nagpur |
22-06-2021 |
Chandrakant Narayan Patkar Charitable Trust, Through its Trustee Vikas Patkar Versus Union of India, Through The Secretary, Department of Revenue, Ministry of Finance, Government of India & Others |
High Court of Judicature at Bombay |
21-06-2021 |
Sukhdeo Munda & Others Versus The Chief Managing Director, Jharkhand Urja Vikas Nigam Limited, Ranchi & Others |
High Court of Jharkhand |
18-06-2021 |
Delhi Development Authority Versus Vikas Goyal |
High Court of Delhi |
14-06-2021 |
Ekatmic Matsyopadan Vikas Sahakari Sanstha Maryadit Versus The State of Maharashtra, through its Secretary of Fisheries Department, Mantralaya & Others |
In the High Court of Bombay at Nagpur |
14-06-2021 |
Hiteshkumar Vinodchandra Vala & Others Versus Gujarat Urja Vikas Nigam Ltd. & Others |
High Court of Gujarat At Ahmedabad |
25-05-2021 |
Pankaj Sarmai, Vikas Pathania Versus WWICS Estates Pvt. Ltd |
Punjab State Consumer Disputes Redressal Commission Chandigarh |
30-04-2021 |
Abhinav Manav Vikas Sanstha Versus The State of Maharashtra, Through : Department of Urban Development, Mantralaya & Another |
In the High Court of Bombay at Aurangabad |
30-03-2021 |
Srushti Versus Joint Commissioner & Vice-Chairman, Schedule Tribe Scrutiny Committee, Adivasi Vikas Bhawan, Giripeth, Nagpur & Others |
In the High Court of Bombay at Nagpur |
30-03-2021 |
Srushti Versus Joint Commissioner & Vice-Chairman, Schedule Tribe Scrutiny Committee, Adivasi Vikas Bhawan, Giripeth, Nagpur & Others |
In the High Court of Bombay at Nagpur |
12-03-2021 |
Bhagwan Cotton Ginners Private Ltd., Represented by its Director, Vikas, Raichur Versus The Assistant General Manager, Asset recovery branch, Bank of Maharashtra |
High Court of Karnataka Circuit Bench OF Kalaburagi |
08-03-2021 |
Gujarat Urja Vikas Nigam Limited Versus Amit Gupta & Others |
Supreme Court of India |
03-03-2021 |
Vikas Shamsundar Choube Versus The State of Maharashtra |
High Court of Judicature at Bombay |
01-03-2021 |
Satish Kumar Sandwar, Ranchi Versus Chairman Cum Managing Director, Jharkhand Urja Vikas Nigam Ltd., Ranchi & Others |
High Court of Jharkhand |
16-02-2021 |
Vikas Parishad Mandrem, represented by its Secretary Narayan J. Naik & Another Versus State of Goa through the Chief Secretary & Others |
In the High Court of Bombay at Goa |
11-02-2021 |
Vikas Chadha Versus The Ld. District Magistrate & Others |
Debts Recovery Appellate Tribunal at Delhi |
09-02-2021 |
Vikas Yashwant Madavi Versus State of Maharashtra |
High Court of Judicature at Bombay |
08-02-2021 |
M/s. J.K. Cement (Western) Limited, Represented by its Deputy Manager, Prashant Seth, Karnataka Versus The State of Karnataka, Represented by Secretary Department of Industries & Commerce Vikas Soudha, Bangalore & Another |
High Court of Karnataka |
08-02-2021 |
Vikas & Others Versus The State of Maharashtra & Another |
In the High Court of Bombay at Nagpur |
02-02-2021 |
Muslim Kassar Vikas Sangthan (Regd) Versus Delhi Development Authority & Others |
National Green Tribunal Principal Bench New Delhi |
01-02-2021 |
Vikas Chawla Versus The State of Uttar Pradesh & Another |
Supreme Court of India |
28-01-2021 |
Mohammad Rafique Mohammad Yasin Shaikh Versus Gujarat Jal Sampati Vikas Nigam Ltd & Others |
High Court of Gujarat At Ahmedabad |
20-01-2021 |
Satish Kumar Aheliya Versus Bhopal Vikas Pradhikaran & Others |
High Court of Madhya Pradesh |
05-01-2021 |
Deputy Commissioner of Income Tax, Exemptions 2(1), Mumbai Versus Mumbai Railway Vikas Nigam Limited |
Income Tax Appellate Tribunal Mumbai |
15-12-2020 |
Brij Mohan Sharma Versus Vikas Automobiles & Another |
National Consumer Disputes Redressal Commission NCDRC |
18-11-2020 |
M/s Vikas Wsp Ltd. & Others Versus Directorate Enforcement & Another |
High Court of Delhi |
18-11-2020 |
Vikas Versus State NCT of Delhi |
High Court of Delhi |
03-11-2020 |
Vikas Jain Versus Brijwasi Infratech Pvt. Ltd. |
High Court of Delhi |
29-10-2020 |
Vikas Versus Union of India & Others |
High Court of Punjab and Haryana |
19-10-2020 |
Vikas Versus State |
High Court of Delhi |
15-10-2020 |
Neelam Devi Versus Vikas Singh |
High Court of Judicature at Allahabad |
15-10-2020 |
Neelam Devi Versus Vikas Singh |
High Court of Judicature at Allahabad |
22-09-2020 |
Gramin Yuvak Vikas Shikshan Mandal, Kinhi Naik & Another Versus Shivnarayan Datta Raut & Another |
In the High Court of Bombay at Nagpur |
09-09-2020 |
Vikas Mohan Dahiya Versus State of Haryana & Others |
High Court of Punjab and Haryana |
07-09-2020 |
Bitu Yadav @ Vikas Yadav Versus State (NCT of Delhi) & Another |
High Court of Delhi |
02-09-2020 |
Dr. Vikas Gour & Another Versus Naval Kishore & Others |
High Court of Punjab and Haryana |
26-08-2020 |
Vikas Gupta Versus State & Others |
High Court of Delhi |
31-07-2020 |
New India Assurance Co. Ltd. Thru. Manager Versus Dr. Vikas Sethi & Others |
High Court Of Judicature At Allahabad Lucknow Bench |
16-07-2020 |
Vikas & Others Versus The State of Maharashtra, Through its Principal Secretary, Maharashtra State Transport Department & Others |
High Court of Judicature at Bombay |
09-07-2020 |
New Nagpur Mahila Gramin Vikas Credit Co-Operative Society Ltd. & Another Versus Suman Balaji Thakre |
National Consumer Disputes Redressal Commission NCDRC |
08-07-2020 |
Vikas Jain Versus Balbir Singh |
High Court of Punjab and Haryana |
02-06-2020 |
Vikas Bhamu Versus State of Haryana & Others |
High Court of Punjab and Haryana |
02-06-2020 |
Vikas Ranvindra Bandgar Versus State of Maharashtra |
High Court of Judicature at Bombay |
06-05-2020 |
CLP India Private Limited Versus Gujarat Urja Vikas Nigam Ltd. & Another |
Supreme Court of India |
20-03-2020 |
Prem Devi Versus Delhi Development Authority Through Its Vice Chairman Vikas Sadan, New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
18-03-2020 |
Raj Kumar Versus Delhi Development Authority Vikas Sadan Near Ina Market New Delhi |
National Consumer Disputes Redressal Commission NCDRC |
17-03-2020 |
U.P. Avas Evam Vikas Parishad & Another Versus Mohan Swaroop Saxena |
National Consumer Disputes Redressal Commission NCDRC |
16-03-2020 |
State of Uttarakhand & Others Versus Vikas Snehi & Another |
High Court of Uttarakhand |
05-03-2020 |
Vikrant Vikas Raikar, Proprietor of M/s. Elegant Constructions Versus State of Maharashtra, through Government Pleader & Others |
High Court of Judicature at Bombay |
02-03-2020 |
Vikas Aggarwal Versus Bal Krishna Gupta & Others |
High Court of Delhi |
18-02-2020 |
M/s. Girdhari Lal Constructions (P) Ltd. Dwaraka, New Delhi, Registered Office Bhatinda, Punjab, Represented by Its Director, Vikas Mehta Versus Union of India, Represented by Its Secretary, Ministry of Housing & Urban Affairs, New Delhi & Others |
High Court of Kerala |
13-02-2020 |
Vikas Panchayat, Gram Boheda Through Sarpanch, Rajasthan Versus Badri Lal & Others |
National Consumer Disputes Redressal Commission NCDRC |
12-02-2020 |
BVSR-KVR (Joint Ventures) Versus Rail Vikas Nigam Ltd. |
High Court of Delhi |
03-02-2020 |
Vikas Vidyalaya, Ranchi Versus State of Jharkhand |
High Court of Jharkhand |
29-01-2020 |
Vikas Versus State (NCT) of Delhi |
High Court of Delhi |
13-01-2020 |
Raghavendra Navad Versus Acqua Packers @ Movers P. Ltd., Represented by its Managing Director, Vikas Agarwal & Another |
High Court of Karnataka |
13-01-2020 |
Manish Aggarwal Versus Vikas Aggarwal & Another |
High Court of Punjab and Haryana |
07-01-2020 |
Bhartiya Paryatan Vikas Nigam Limited & Others Versus Dinesh Chandra Sharma & Others |
High Court of Rajasthan Jaipur Bench |