VIKAS HOUSING PRIVATE LIMITED.

Activity: Construction in Maharashtra.
Active
Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U45202MH1991PTC064075 		ROC
RoC-Mumbai 		Incorporation Date
19-11-1991
Class
Private 		Category
Company limited by Shares 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
064075 		Registration Date
19-11-1991 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
ACTIVE compliant
Last AGM Date
30-09-2019
Last Balance Sheet Date
31-03-2019



Financials
Authorized Capital
Rs. 200,00,000
Paid Up Capital
Rs. 86,66,000



Contact Information
E-Mail Address
tejal@velvettcountry.com
Registered Address
106 VIKAS CENTRE2ND FLR S V RD SANTACRUZ(W) MUMBAI MH 400054 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to VIKAS HOUSING PRIVATE LIMITED.

Last Checked Past / Closed Litigation On 07-06-2022 01:48
16-12-2021 U.P. Avas Evam Vikas Parishad Through Housing Commissioner & Another Versus Noor Mohammad & Others Supreme Court of India
26-10-2021 U.P. Avas Evam Vikas Parishad Through Housing Commissioner, Uttar Pradesh Versus Kamla Srivastava Through Lrs.& Others National Consumer Disputes Redressal Commission NCDRC
18-02-2020 M/s. Girdhari Lal Constructions (P) Ltd. Dwaraka, New Delhi, Registered Office Bhatinda, Punjab, Represented by Its Director, Vikas Mehta Versus Union of India, Represented by Its Secretary, Ministry of Housing & Urban Affairs, New Delhi & Others High Court of Kerala
02-08-2019 Vikas Kasliwal Versus Indiabulls Housing Finance Ltd & Another Debts Recovery Appellate Tribunal At Mumbai
29-05-2019 Housing Commissioner UP Avas Vikas Parishad & Others Versus Shiv Charan Sagar National Consumer Disputes Redressal Commission NCDRC
07-09-2016 Housing Commissioner, U.P. Avas Evam Vikas Parishad, Lucknow Versus Rajiv Kapoor High Court Of Judicature At Allahabad Lucknow Bench
04-07-2016 Shakuntala Singh Versus U.P. Awas Evam Vikas Parishad,Thru.Housing Commissioner High Court Of Judicature At Allahabad Lucknow Bench
20-05-2014 M/s. Housing Development Finance Corporation Ltd Versus Vikas Garg High Court of Delhi
21-04-2014 K.K. Chadha Versus U.P. Avas Evam Vikas Parishad Through Asst. Housing Commissioner National Consumer Disputes Redressal Commission NCDRC
20-09-2013 Devendra Kumar Goel Versus Commissioner (Housing) UP Housing and Development Board U.P. Avas Evam Vikas Parishad National Consumer Disputes Redressal Commission NCDRC
23-04-2013 M.P. Housing Board, through the Estate Officer Versus Madhav Nagar Vikas Samiti, through O.P. Goyal National Consumer Disputes Redressal Commission NCDRC
15-01-2013 Universal Brotherhood Co-op. Group Housing Society Ltd. & Others Versus Delhi Development Authority Vikas Bhawan & Others National Consumer Disputes Redressal Commission NCDRC
09-05-2012 Delhi Development Authority Vikas Sadan, INA Versus Shivalkika Co-operative Group Housing Society Ltd. Through its Secretary National Consumer Disputes Redressal Commission NCDRC
21-02-2012 Vikas Vihar Co-Operative Group Housing Society Ltd. Versus Budhiraja Electricals & Another High Court of Delhi
05-04-2011 Housing and Urban Development Corpn. Ltd. and Others V/S Awas Vikas Sansthan and Others. Debt Recovery Appellate Tribunal At Delhi
11-08-2010 Om Prakash Goel Versus Uttar Pradesh Avas Evam Vikas Parishad Through Housing Commissioner National Consumer Disputes Redressal Commission NCDRC
19-03-2009 M/s. Hari Shree Enterprises Versus M/s. Vikas Housing Ltd. & Others High Court of Judicature at Bombay
15-01-2007 Vikas Co-Operative Group Housing Versus Egistrar Co-Op. Soc. & Another High Court of Delhi
08-08-2005 Surendra Kumari Shakya Versus U.P. Awas Evam Vikas Parishad (Commissioner of Housing) National Consumer Disputes Redressal Commission NCDRC
10-01-2002 Gopi Krishna Srivastava Versus Deputy Housing Commissioner Deputy Registrar, Uttar Pradesh Awas Evam Vikas Parishad High Court of Judicature at Allahabad
24-04-1995 U.P. Avas Evam Vikas Parishad and Another Versus Friends Coop. Housing Societyltd. and Another Supreme Court of India
22-08-1989 U.P. AVAS EVAM VIKAS PARISHAD, (HOUSING & DEVELOPMENT BOARD) VERSUS C.P. SHARMA & OTHERS National Consumer Disputes Redressal Commission NCDRC
27-07-1989 U.P. AVAS EVAM VIKAS PARISHAD (HOUSING & DEVELOPMENT BOARD) VERSUS GARIMA SHUKLA & OTHERS National Consumer Disputes Redressal Commission NCDRC
05-04-1989 Sriniketan Co-Operative Group Housing Society Limited and Others Versus Vikas Vihar Cooperative Group Housing Society Limited and Others Supreme Court of India
01-06-1987 Vikas Vihar Co Operative Group Housing Society Limited Versus Union of India High Court of Delhi



Directors
DIN Name Since
00268292 USHA MADANLAL GUPTA 07-04-1995
00268201 MADANLAL HANSRAJ GUPTA 19-11-1991

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