DIN: 00051164

VIJAY DEWAN

Companies Associated
CIN Company Name Status
U55100DL1955NPL002587 THE FEDERATION OF HOTEL AND RESTAURANT ASSOCIATIONS OF INDIA Active
U55101TG2003PTC041157 ORCHARD PARK HOTELS PRIVATE LIMITED Amalgamated
U55101TG2003PTC041770 OAK PARK HOTELS PRIVATE LIMITED Amalgamated
U55101TG2003PTC041158 CHELSEA HOTELS PRIVATE LIMITED Amalgamated
U70102TG2003PTC041767 ROOSHNA ESTATES PRIVATE LIMITED Amalgamated
U55101DL2021PTC375792 APEEJAY NORTH-WEST HOTELS PRIVATE LIMITED Active
U55101TG2003PTC041768 ROOSHNA HOTELS PRIVATE LIMITED Amalgamated
U55101WB1961NPL025187 HOTEL & RESTAURANT ASSOCIATION OF EASTERN INDIA Active
U55101TG2003PTC041159 LAKE PARK HOTELS PRIVATE LIMITED Amalgamated
U85110WB1987PLC222139 APEEJAY SURRENDRA PARK HOTELS LIMITED Active
U70102TG2003PTC041766 SKYLIGHT PROPERTIES PRIVATE LIMITED Amalgamated
U55101TG2003PLC040978 LAKE PLAZA HOTELS LIMITED Amalgamated
U55200MH1981PTC023652 NEW BOMBAY PARK HOTEL PRIVATE LIMITED Amalgamated
U55101TG2003PTC041769 SKYLIGHT HOTELS PRIVATE LIMITED Amalgamated
U55209WB2018PTC224524 APEEJAY HOTELS & RESTAURANTS PRIVATE LIMITED Active
U55101TG2003PTC040976 INNSIGNIA HOTELS PRIVATE LIMITED Amalgamated


Some PAST Judgements / Case Laws similar to VIJAY DEWAN

Not loaded a search specifically in Names of Litigants ( parties ).


Will give a results, where name appears only in parties!



Not loaded a search of this nam, anywhere in document.


Will give a wider set of results!


Want Ongoing Litigation, Information ?     Please contact info@LawyerServices.in


Want the same info your lawyer gets?
Auto Case Information
Get direct, automatic court updates on your cases, just the same as your lawyer / law firm gets.
Efficiently interact with your Lawyer
Login to a case management system, and have access to the same tools your lawyers do.
Online Case Management
  • Don't miss court dates!
  • Avoid unnecessary delays!
  • Save time and money!
LawyerServices MY-Lawyer
If your lawyer / law firm is not part of our system, you may send us their information at info@LawyerServices.in and we can get them onboarded.


Legal Audit
Merger / Acquisition
Want to know litigation background or want legal assessment done?
Business / Partnership
Want to analyze risk? Defaulter list checking?
Vendor On Boarding
Want to test litigation sensitivity?
Background Verification ?
For employees / colleagues / competitors, do you want to check if any legal issues?
On - Going Litigation, Information ?
Please contact info@LawyerServices.in


LawyerServices is a Premium Legal Tech solution.


Lawyers, Law Firms, Government Departments and Corporates rely on us for, Workflow Automation, Data Aggregation, Timely Updates, Case Management, Intelligent Research, Latest Legal Data Updates and a LOT more!

If you are a legal professional, CONTACT US, in order to see how our UNIQUE solution can benefit your organization.

Features Intro Close Box





DISCLAIMER: www.LawyerServices.in, LawyerServices, Integrated Web Services Pvt. Ltd., OR, Advanii Enterprises Pvt. Ltd. and its employees respect the Privacy and Intellectual Property Rights of everyone. All trademarks, service marks, trade names and logos appearing on the site are the property of their respective owners. Information shown here is purely a summary of the contents and status of documents as available on the official website of the Ministry of Corporate Affairs. It is not based on any personal judgements or opinion of any individual or professional.

The information from Ministry of Corporate affairs is being collated and matched to information sourced from various courts of India, in order to create a convenience tool for the general public at large. We no claim of ownership or affiliation with any trademark (REGISTERED OR UNREGISTERED) that forms part of any Company/LLP name listed on this page. Please note that the content of these documents are never verified, nor audited at our end and no representation or warranty is made regarding accuracy or reliability of data/content. The above information is provided for general purpose only and Companies Registrar (www.mca.gov.in) should be referred for any definitive information / purpose. All information provided on this website is without warranty of any kind - express or implied.

Our employees, officers or directors and the employees, officers or directors of any of our partners shall not be liable for any damages (direct, indirect, special or consequential) for whatever cause and disclaim any responsibility on account of any implications, decisions or actions taken on the basis of any information provided on or through this website. Please note:- We strive to keep this information correct and up-to-date, at regular intervals. However, please remember that we are not the primary source, and the company registry should always be referred to for definitive information. If you feel information is in fact out of date, you can expedite its updation by clicking on the "Request Latest Update" button on this page. Once again, no guarantees are made in regard to the same.