VIGNHARA ENTERPRISES PRIVATE LIMITEDActivity: Business Services in Karnataka.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U74999KA2018PTC112149 |
ROC RoC-Bangalore |
Incorporation Date 11-04-2018 |
||||||||||
Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 112149 |
Registration Date 11-04-2018 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 10,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address agl.hemantraj@gmail.com |
Registered Address No.49 O.T.PET BANGALORE Bangalore KA 560053 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VIGNHARA ENTERPRISES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 06-03-2023 17:19
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VIGNHARA ENTERPRISES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
00537016 | HEMANT RAJ | 11-04-2018 |
08107688 | TEJAS | 11-04-2018 |
India's most comprehensive litigation gathering and reporting.