VGK ENTERPRISES LLPActivity: Retail trade,except of motor vehicles and motorcycles,repair of personal&household goods in Bihar.Active |
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CIN AAP-5346 |
ROC RoC-Patna |
Incorporation Date 06-06-2019 |
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Class |
Category |
Sub-Category |
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Listed --- |
Suspended at Exchange --- |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 3,00,000 |
Paid Up Capital Rs. --- |
Contact Information |
E-Mail Address vivek2479@gmail.com |
Registered Address SRI KANHAYA KHEMKA S/O B.N KHEMKA,AT KHEMKA HOUSE MURDAPUR , ASHOK RAJPATH patna Patna BR 800004 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VGK ENTERPRISES LLPLast Checked Past / Closed Litigation On 08-02-2023 00:52
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VGK ENTERPRISES LLP. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
02901165 | VIVEK KHEMKA | 06-06-2019 |
08473942 | KANHAIYA KHEMKA | 06-06-2019 |
05326515 | GAURAV KHEMKA | 06-06-2019 |
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