VENUS LTD

Activity: Manufacturing (Food stuffs) in Gujarat.
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Basic Info Contact Info Compliance Financials Directors
Judgments / Past Court Orders TradeMarks On Going, Current Litigation
CIN
U15142GJ1946PLC000221 		ROC
RoC-Ahmedabad 		Incorporation Date
18-02-1946
Class
Public 		Category
Company Limited by Guarantee 		Sub-Category
Non-govt company
Listed
Unlisted 		Suspended at Exchange
- 		 
Registration Number
000221 		Registration Date
18-02-1946 		 
   



Listing Info



Not Listed or Listing Info, not found!





Compliance
Active Compliance
---
Last AGM Date
---
Last Balance Sheet Date
---



Financials
Authorized Capital
Rs. ---
Paid Up Capital
Rs. ---



Contact Information
E-Mail Address
NA
Registered Address
NEAR SWAMINARAYAN TEMPLE,NAVAVAS, AHMEDABAD. GJ 000000 IN



TradeMarks

Total 0 marks found.




Some PAST Judgements / Case Laws similar to VENUS LTD

Last Checked Past / Closed Litigation On 27-06-2022 07:00
21-04-2022 Time Cinemas & Entertainment Pvt Ltd Versus Venus Infrastructure & Developers Pvt Ltd High Court of Gujarat At Ahmedabad
16-09-2021 Venus Mining & Minerals Versus State of Madhya Pradesh & Others High Court of Madhya Pradesh Bench at Gwailor
08-03-2021 Akhil Bhartiya Mazdoor Sabha Versus Venus Ethoxyethers Pvt. Ltd. & Others High Court of Judicature at Bombay
25-02-2021 M/s. Indo-Tech Transformers Limited, Represented by its Chief Financial Officer, Saikrishnan C.P. Sy.No.153-210, Tamil Nadu Versus M/s. Venus Controls and Switchgear (P) Ltd., Kolkata & Another High Court of Judicature at Madras
19-02-2021 Venus Real Con Llp Versus Dakshin Haryana Bijli Vitran Nigam Limited & Others High Court of Punjab and Haryana
19-02-2021 Venus Real Con Llp Versus Dakshin Haryana Bijli Vitran Nigam Limited & Others High Court of Punjab and Haryana
14-08-2020 Venus Enterprises, Represented by its Managing Partner B.V. Ayyappan & Others Versus Sri Moogambigai Constructions India Pvt. Ltd., Represented by its Managing Director K.M. Velumanie High Court of Judicature at Madras
10-01-2020 K. Vasudeva Maniakarar & Others Versus S.Radhakrishnan, Proprietor, M/s. Venus Constructions, Mylapore & Others Before the Madurai Bench of Madras High Court
05-02-2019 Employees' State Insurance Corporation Versus Venus Alloy Pvt. Ltd. Supreme Court of India
06-11-2018 Venus Traders & Others Versus Commissioner of Customs (Imports) Mumbai Customs Excise amp Service Tax Appellate Tribunal West Zonal Bench At Mumbai
28-02-2018 Venus Laminations Pvt. Ltd V/S Commissioner of Customs, Central Excise and Service Tax,- Daman Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Ahmedabad
16-01-2018 Venus Versus National Insurance Company Limited & Another National Consumer Disputes Redressal Commission NCDRC
04-01-2018 China Garden Restaurant Versus M/s. Venus Industries High Court of Delhi
20-12-2017 Venus Cottono Mills Pvt. Ltd. and Others V/S Commissioner of Central Excise, Salem Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
22-09-2017 M/s. Sri Moogambigai Constructions India Pvt. Ltd., Rep.by its Managing Director K.M. Velumanie Versus M/s. Venus Enterprises, Rep.by its Managing Partner B.V. Ayyappan & Others High Court of Judicature at Madras
27-04-2017 Amrish Agarwal Trading as Mahalaxmi Product Versus M/s. Venus Home Appliances Pvt. Ltd. High Court of Delhi
14-03-2017 M/s. Venus Agencies Rep. by its Partners S. Sarojini & S. Muthukumar, Chennai Versus Senior Regional Manager-Retail, Hindustan Petroleum Corporation Ltd., Chennai & Another High Court of Judicature at Madras
28-02-2017 Union of India & Others Versus M/s. Venus Engineering Concern Pvt. Ltd. High Court of Judicature at Calcutta
14-02-2017 Venus Wire Industries Pvt. Ltd V/S CCE Customs Excise Service Tax Appellate Tribunal West Zonal Bench At Mumbai
27-12-2016 The Oriental Insurance Co. Ltd. Versus M/s. Venus Auto Batteries & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
21-12-2015 Venus Drug Centre Versus Dinabandhu Hajra & Others High Court of Judicature at Calcutta
18-05-2015 Venus Petrochemicals (Bombay) Pvt. Ltd. Versus Vannix Industries Pvt. Ltd. In the High Court of Punjab and Haryana at Chandigarh
25-07-2014 M/s. Venus Rubbers Versus The Addl. Commissioner of Central Excise High Court of Judicature at Madras
06-02-2014 Venus Controls & Switchgear P. Ltd Versus Ge India Industrial P. Ltd High Court of Judicature at Calcutta
08-07-2013 Reliance General Insurance Company Limited, Anil Dhirubhai Ambani Ludhiana & Another Versus M/s. Venus Industrial Corporation, Ludhiana & Another Punjab State Consumer Disputes Redressal Commission Chandigarh
26-06-2013 Ge India Industrical P. Ltd Versus Venus Controls And Switchgear Pvt. Ltd High Court of Judicature at Calcutta
01-11-2012 National Council for Teacher Education & Another Versus Venus Public Education Society & Others Supreme Court of India
26-10-2012 Amrish Kumar Aggarwal, M/s. Mahalaxmi Products, Uttar Pradesh Versus M/S. Venus Home Appliances Pvt. ltd. New Delhi Intellectual Property Appellate Board
15-05-2012 M/S Venus Stone Crushing Co. & Another Versus U.P. Power Corporation Ltd. & Others High Court of Judicature at Allahabad
20-03-2012 Commissioner of Customs & Central Excise, Indore Versus M/s. Venus Alloy Pvt. Ltd Customs Excise Service Tax Appellate Tribunal Principal Bench New Delhi
06-07-2011 M/s. Venus Marketing Puthiyara, Calicut Versus State of Kerala High Court of Kerala
22-06-2011 Venus Sugar Limited Versus State Of Uttar Pradesh High Court of Judicature at Allahabad
31-05-2011 Venus Sugar Limited Versus State of U.P. High Court of Judicature at Allahabad
18-08-2010 Commissioner of Customs, Chennai Versus M/s. Venus Gas Appliances Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
24-06-2010 Commissioner of Customs (Imports), Chennai Versus Venus Enterprises Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
06-11-2009 M/s. Venus Rubber Versus CCE, Coimbatore Customs Excise Service Tax Appellate Tribunal South Zonal Bench At Chennai
16-10-2008 Venus Housing Enterprises Versus Brihanmumbai Municipal Corporation & Others Supreme Court of India
10-03-2008 Commissioner of Income Tax Versus Venus Electricals High Court of Gujarat At Ahmedabad
12-07-2007 Ravi Prakash Singh Versus M/s. Venus Sugar Limited High Court of Delhi
15-02-2007 Federal Bank Ltd V/S Venus Knitting Industries and Others. Debt Recovery Appellate Tribunal At Chennai
02-02-2007 M/s. Puravankara Projects Ltd. Versus M/s. Hotel Venus International & Others Supreme Court of India
20-02-2006 Venus Enterprises Versus Commissioner of Customs Airport & Another High Court of Judicature at Madras
14-12-2005 New Venus Co-Operative Group Housing Society Ltd. Versus R.K.K. Printers & Others High Court of Delhi
05-12-2005 Twin Star Venus Co-op. Housing Society Ltd. & Another Versus G.N.Sainani & Others High Court of Judicature at Bombay
05-12-2005 Twin Star Venus Co-op. Housing Society Ltd. Mumbai Versus G. N. Sainani High Court of Judicature at Bombay
20-07-2005 Messrs Puravankara Projects Limited Versus Messrs. Hotel Venus International, Represented by the Sole Proprietor K. Venugopalan Nair & Others High Court of Kerala
21-06-2005 M/s. Hotel Venus International Rep by the Sole Proprietor Versus Goshree Islands Development Authority (GIDA) & Others High Court of Kerala
06-05-2005 M/s. Venus Steel, Products through its Proprietor Versus Shri Michael Francis Pinheiro & Another In the High Court of Bombay at Goa
06-05-2005 M/s. Venus Steel, Products Versus Shri Michael Francis Pinheiro & Another In the High Court of Bombay at Goa
30-03-2004 Venus Chit Fund and Finance Corporation, rep. by its Managing Partner A. Ilango Versus The Pondichery Co-operative Housing Society Limited, rep. by its Secretary, Pondichery and others High Court of Judicature at Madras
26-08-2003 M/s. Venus Cement Ltd. Versus U.P.Power Corporation, Lucknow High Court of Uttaranchal
30-07-2002 Venus Co-op. Housing Society & Another Versus Dr. J.Y. Detwani & Others High Court of Judicature at Bombay
20-12-2001 Venus Industries Versus State of Delhi High Court of Delhi
19-04-2000 ZENITH COMPUTERS LTD. VERSUS. M/S. VENUS COMPUGRAPHICS & OTHERS National Consumer Disputes Redressal Commission NCDRC
05-04-2000 Commissioner of Central Excise & Customs Versus M\s Venus Castings (P) Ltd Supreme Court of India
15-02-2000 Venus Sengam Versus Regional Engineering College, Kurukshetra & Others High Court of Punjab and Haryana
29-10-1999 Corporation Bank Versus Venus Traders High Court of Delhi
14-06-1999 ANDHRA PRADESH STATE ELECTRICITY BOARD VERSUS VENUS HOTEL High Court of Andhra Pradesh
14-06-1999 Andhra Pradesh State Electricity Board, Hyderabad & Others Versus M/s. Venus Hotel, Khammam & Others High Court of Andhra Pradesh
05-03-1998 National Insurance Co. Ltd. & Another Versus The Venus Engineering Punjab State Consumer Disputes Redressal Commission Chandigarh
06-11-1997 Venus Industries Versus Chief Controller of Imports and Exports High Court of Judicature at Madras
26-09-1997 Shri Venus Dias, son of Loto Guilhorma Dias Versus Shri Antonio Cardozo High Court of Judicature at Bombay
08-07-1997 M/S. HOTEL VENUS INTERNATIONAL, KHAMMAM VERSUS STATE OF ANDHRA PRADESH High Court of Andhra Pradesh
11-02-1997 Emmanuel Teacher Training Institute represented by its Manager, C.Rajan, Venus Compound, Vallam, Tenkasi Taluk, Tirunelveli Kattabomman District and others Versus The Regional Director, Southern Regional Committee, National Council for Teacher Education, and others High Court of Judicature at Madras
09-02-1994 National Insurance Co. Ltd. Versus Venus Traders & Another National Consumer Disputes Redressal Commission NCDRC
03-02-1994 VENUS TRADERS VERSUS SOUTH ASSAM CARRIERS (P.) LTD. High Court of Judicature at Bombay
03-02-1994 VENUS TRADERS VERSUS SOUTH ASSAM CARRIERS PRIVATE LTD. AND OTHERS National Consumer Disputes Redressal Commission NCDRC
01-04-1991 Venus Plywoods Pvt Ltd Versus Asstt Collector C Ex High Court of Punjab and Haryana
05-03-1991 VENUS INDUSTRIES VERSUS REGIONAL DIRECTOR, E. S. I. CORPORATION High Court of Judicature at Madras
07-12-1989 Emanuel Teachers Training Institute, Venus Compound, Vallam, Tirunelveli District Versus The Director of School Education, Madras and Others High Court of Judicature at Madras
01-03-1985 State of Tamil Nadu Versus Venus Trading Company High Court of Judicature at Madras
27-03-1984 Venus Engineering Works and Foundry Private Limited v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Bombay
09-02-1983 Neena Sudarshan Wadia (Smt.) Versus Venus Enterprises High Court of Judicature at Bombay
17-12-1982 Dr. Wilmar Schwabe, Karlsruhe-41, West Germany Versus Venus Laboratories Private Limited, Madras Registrar of Trade Marks Chennai
06-09-1982 Venus Corporation v/s Income Tax Officer Income Tax Appellate Tribunal ITAT Madras
25-09-1974 Venus Engineering Versus Owners And Parties Interested In M T Stolt Argobay High Court of Judicature at Calcutta
17-04-1973 E.M. Kuppuswami Mudaliar, partner, Venus Talkies, Korukupet, Kancheepuram Taluk Versus The Collector of Chingleput, Kancheepuram & Another High Court of Judicature at Madras
01-12-1943 E. M. Muthappa Chettiar Versus Venus Assurance Company Limited (And Others Cases) High Court of Judicature at Madras



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