Some PAST Judgements / Case Laws similar to VENUGOPAL CO PVT LTD
Last Checked Past / Closed Litigation On 19-06-2022 03:46
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24-05-2022 |
Oriental Insurance Co. Ltd., Through Its, Duly Constitued Attorney, Gujarat Versus M.R.H. Trading Company Through Its , Venugopal Nair, Gujarat |
National Consumer Disputes Redressal Commission NCDRC |
30-03-2022 |
Rajesh K.V. @ Rajesh Kaleerakath Venugopal Versus Visva-Bharati & Others |
High Court of Judicature at Calcutta |
08-11-2021 |
M/s. Venugopal Company (A Firm Under The Partnership Act) by Managing Partner, M.A. Sadanandan Versus G. Sasikumar & Others |
High Court of Kerala |
29-10-2021 |
K. Venugopal Versus The Director of Town and Country Planning, Directorate of Town and Country Planning, Chennai & Others |
High Court of Judicature at Madras |
21-10-2021 |
Pedamalli Venugopal Reddy & Others Versus The State of Andhra Pradesh rep. by its Prl. Secretary, Roads and Buildings Department & Others |
High Court of Andhra Pradesh |
07-10-2021 |
Late Indravathi Srinivasan & Others Versus Dr. Sunitha Venugopal & Others |
High Court of Karnataka |
07-10-2021 |
S. Venugopal Versus S.H. Siddalingaswamy |
High Court of Karnataka |
27-09-2021 |
Geomax Mines & Minerals Pvt. Ltd., through its Managing Director Chava Venugopal, Jharkhand Versus Union of India, through the Secretary, New Delhi & Others |
High Court of Jharkhand |
08-09-2021 |
V. Venugopal & Others Versus State of Kerala, Rep.by Public Prosecutor, High Court of Kerala, Ernakulam & Another |
High Court of Kerala |
25-08-2021 |
N. Venugopal & Others Versus The District Collector, Kancheepuram & Others |
High Court of Judicature at Madras |
19-08-2021 |
T.B. Venugopal Versus The Tumkur Milk Producers Cooperative Societies Union Ltd. & Others |
High Court of Karnataka |
11-08-2021 |
D. Venugopal & Others Versus The Government of Tamil nadu, Rep. by its Principal Secretary, Animal Husbandry, Dairying and Fisheries Department, Chennai & Others |
High Court of Judicature at Madras |
29-07-2021 |
Velmurugan Versus Venugopal Krishnan |
High Court of Judicature at Madras |
26-07-2021 |
M/s. Venugopal Inn Pvt Ltd., Represented by its Managing Director Velmurugan Versus Government of Puducherry by its Secretary (Excise), Chief Secretariat, Goubert Avenue, Puducherry & Another |
High Court of Judicature at Madras |
13-07-2021 |
Venu Gopal Naredla Venugopal Versus The State of Telangana |
High Court of for the State of Telangana |
13-07-2021 |
Venu Gopal Naredla Venugopal Versus The State of Telangana |
High Court of for the State of Telangana |
06-07-2021 |
OPG Power Generation Pvt. Ltd., Rep. by its Authorized Signatory, DGM (Legal) Venugopal, Chennai Versus Gulbarga Electricity Supply Co. Ltd., Rep. by its Managing Director, Gulbarga & Another |
High Court of Karnataka Circuit Bench At Dharwad |
06-07-2021 |
OPG Power Generation Pvt. Ltd., Rep. by its Authorized Signatory, DGM (Legal) Venugopal, Chennai Versus Gulbarga Electricity Supply Co. Ltd., Rep. by its Managing Director, Gulbarga & Another |
High Court of Karnataka Circuit Bench At Dharwad |
04-06-2021 |
K.N. Venugopal & Another Versus Srilakshmi & Another |
High Court of Karnataka |
10-03-2021 |
B. Venugopal Reddy & Another Versus Telangana Housing Board (Formerly Andhra Pradesh Housing Board) Represented by its Vice Chairman & Housing Commissioner & Others |
High Court of for the State of Telangana |
10-03-2021 |
B. Venugopal Reddy & Another Versus Telangana Housing Board (Formerly Andhra Pradesh Housing Board) Represented by its Vice Chairman & Housing Commissioner & Others |
High Court of for the State of Telangana |
21-01-2021 |
J. Venugopal Versus The Secretary to Government Municipal Administration & Water Supply Department, Secretariat, Chennai & Another |
High Court of Judicature at Madras |
18-01-2021 |
Palamangalam Venugopal Versus K. Mohan & Others |
High Court of Judicature at Madras |
04-01-2021 |
Venu @ Venugopal Versus The State of Karnataka, by Special Public Prosecutor, Chikkaballapura |
High Court of Karnataka |
01-12-2020 |
R. Venugopal Versus Deputy Commissioner of Income Tax, Pondicherry |
High Court of Judicature at Madras |
01-12-2020 |
C. Raja Versus C. Venugopal |
High Court of Judicature at Madras |
16-09-2020 |
The United India Insurance Company Limited Versus Venugopal & Another |
High Court of Judicature at Madras |
16-09-2020 |
The United India Insurance Company Limited Versus Venugopal & Another |
High Court of Judicature at Madras |
14-08-2020 |
M/s. Tide Water Oil Company (India) Ltd., Rep. By Mr. R. Venugopal Versus The Regional Director, Employees State Insurance Corporation, Regional Office, Chennai & Others |
High Court of Judicature at Madras |
13-03-2020 |
Manju @ V. Anandhavalli Versus A.V. Venugopal Raju @ Saravanan |
Before the Madurai Bench of Madras High Court |
10-01-2020 |
C. Venugopal Reddy Versus The State of A.P. Rep By Its P.P & Another |
High Court of Andhra Pradesh |
09-01-2020 |
N.S. Sreekala Versus Dr. A.K. Venugopal, General Surgeon |
Kerala State Consumer Disputes Redressal Commission Thiruvananthapuram |
10-12-2019 |
The Chief Engineer (Construction), Gauge Conversion, Southern Railway, Chennai & Another Versus Sri Swarna & Co., Represented by its Managing Partner, B. Venugopal Reddy & Another |
High Court of Judicature at Madras |
29-08-2019 |
The Union of India, Represented by the General Manager, Southern Railway, Chennai & Others Versus Best Cast Constructions (P) Ltd., Represented by its President, N. Venugopal |
High Court of Judicature at Madras |
16-07-2019 |
Venugopal Versus V.G. Anilkumar |
High Court of Kerala |
23-05-2019 |
S. Venugopal Versus The Joint Commissioner Hindu Religious & Charitable, Endowments Department, Villupuram & Others |
High Court of Judicature at Madras |
24-04-2019 |
A. Chandrasekaran Versus T. Venugopal |
High Court of Judicature at Madras |
23-04-2019 |
K. P. Venugopal Versus The Regional Transport Authority Rep by its Secretary & Another |
High Court of Karnataka |
08-04-2019 |
R. Venugopal & Others Versus Kerala State Road Transport Corporation Represented by Its Chairman & Managing Director, Thiruvananthapuram & Others |
High Court of Kerala |
03-04-2019 |
Venugopal & Others Versus The State of Karnataka, Rept. by its State Public Prosecutor |
High Court of Karnataka |
18-02-2019 |
Venugopal Singh & Others Versus State |
High Court of Karnataka |
16-01-2019 |
S.No.260446-R Ex-Sgt V Venugopal Versus Union of India Rep. by the Secretary Ministry of Defence New Delhi & Others |
Armed Forces Tribunal Regional Bench Chennai |
08-01-2019 |
C. Venugopal (died) & Others Versus Deevanuran & Others |
High Court of Judicature at Madras |
03-01-2019 |
K. Venugopal Versus V.S.K. Kumaran & Another |
High Court of Judicature at Madras |
18-09-2018 |
Venugopal Padayachi (Dead) Through Lrs. Versus V. Pichaikaran (Dead) Through Lrs. |
Supreme Court of India |
17-09-2018 |
R. Venugopal Versus The Tahsildar, Chinglepet & Others |
High Court of Judicature at Madras |
02-08-2018 |
M. Venugopal Versus M.B. Rama Tulasi |
In the High Court of Judicature at Hyderabad |
02-07-2018 |
Venugopal Versus Gopal Konar |
High Court of Judicature at Madras |
15-06-2018 |
M. Venugopal Reddy Versus State by Lokayuktha Police, Bangalore Rural District, Bangalore & Another |
High Court of Karnataka |
14-06-2018 |
T.V. Venugopal, C. No. 9484, Central Prison & Correctional Home, Viyyur, Thrissur District Versus State of Kerala, Represented by The Secretary To Government, Home (B) Department, Government Secretariat, Trivandrum & Others |
High Court of Kerala |
26-04-2018 |
Venugopal (Died) & Others Versus R. Jayaraman & Others |
High Court of Judicature at Madras |
25-04-2018 |
H.A. Venugopal Versus H.A. Murthy & Others |
High Court of Karnataka |
28-03-2018 |
Venugopal Darbha, Chartered Accountant Versus M/s. Cholamandalam Investment & Finance Company Ltd. & Another |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
26-03-2018 |
R. Mahesh & Another Versus B.P. Venugopal |
High Court of Karnataka |
26-03-2018 |
R. Mahesh & Another Versus B.P. Venugopal |
High Court of Karnataka |
23-02-2018 |
K.L. Venugopal & Another Versus Vimala K. Venugopal & Others |
High Court of Karnataka |
08-02-2018 |
ANL Parcel Service Rep. y its agent Naidu ANL agent, APSRTC Bus Stand Dharmavaram, Anantapur Dist. & Another Versus M.Venugopal, Hand-Loom Pure Lace Silk Sarees Manufactuers rep. by its Proprietor M. Venugopal & Another |
Telangana State Consumer Disputes Redressal Commission Hyderabad |
20-11-2017 |
G. Venugopal Versus The Commissioner, Corporation of Chennai, Rippon Buildings, Chennai & Others |
High Court of Judicature at Madras |
20-11-2017 |
Rajamma Venugopal & Others Versus The Commissioner of Police, Chennai & Others |
High Court of Judicature at Madras |
02-11-2017 |
United India Insurance Limited, Kottayam, Now Represented by Its Deputy Manager Versus Bindhu Venugopal & Others |
High Court of Kerala |
31-10-2017 |
M. Venugopal Versus State by Inspector of Police, B4 Chrompet Police Station, Chennai & Others |
High Court of Judicature at Madras |
26-10-2017 |
A. Venugopal Versus State: rep. by Inspector of Police, Salem Vigilance & Anti ? Corruption |
High Court of Judicature at Madras |
26-10-2017 |
Muthuraman (Died) & Others Versus Venugopal |
High Court of Judicature at Madras |
10-10-2017 |
Venugopal, Since Dead by LR Versus C. Vasantha & Others |
High Court of Karnataka |
06-10-2017 |
D. Venugopal & Others Versus The Assistant Director, Directorate Of Enforcement, Bangalore & Another |
High Court of Karnataka |
04-10-2017 |
N. Venugopal & Another Versus N.D. Sukumar & Others |
High Court of Judicature at Madras |
29-08-2017 |
Venugopal Versus State Rep. by The Inspector of Police (Circle), Kovilpati West Police Station, Tuticorin District & Another |
Before the Madurai Bench of Madras High Court |
17-08-2017 |
V.R. Venugopal & Others The State of Karnataka by its Secretary, Department of commerce and Industries, Bangalore & Others |
High Court of Karnataka |
17-08-2017 |
V.R. Venugopal & Others Versus The State of Karnataka by its Secretary, Department of commerce and Industries, Bangalore & Others |
High Court of Karnataka |
24-07-2017 |
The Managing Director Metropolitan Transport Corporation (Chennai) Ltd. Versus P.G. Venugopal & Others |
High Court of Judicature at Madras |
15-06-2017 |
Monicca Shantha Nelson rep. by Power of Attorney & Others Versus Rajalakshmi Venugopal & Others |
High Court of Judicature at Madras |
09-06-2017 |
Kaleeswari & Another Versus Venugopal & Others |
Before the Madurai Bench of Madras High Court |
21-03-2017 |
Vasanthi Versus Venugopal (D) Thr. L.Rs. |
Supreme Court of India |
24-02-2017 |
E. Venugopal Rao Versus The Union of India, rep. by through the Director General, New Delhi & Others |
Before the Madurai Bench of Madras High Court |
10-02-2017 |
Ponnusamy Versus S. Venugopal & Another |
High Court of Judicature at Madras |
23-01-2017 |
Vijayan Versus Venugopal & Others |
High Court of Judicature at Madras |
23-01-2017 |
Vijayan Versus Venugopal & Others |
High Court of Judicature at Madras |
02-12-2016 |
S. Venugopal & Others Versus The State of Tamil Nadu, Rep. by its Secretary to Government, Transport Department & Chairman of Board of Directors of State Transport Undertakings & Others |
Before the Madurai Bench of Madras High Court |
24-11-2016 |
P. Venugopal Versus Superintending Engineer & Others |
Before the Madurai Bench of Madras High Court |
28-10-2016 |
Karnataka Bank Ltd. & Another Versus Deverasetty Venugopal & Another |
National Consumer Disputes Redressal Commission NCDRC |
28-09-2016 |
K.R. Venugopal Versus R. Madhusudhan |
High Court of Karnataka |
05-08-2016 |
K. Dhanavelu Versus K.S.M. Venugopal |
High Court of Judicature at Madras |
21-07-2016 |
Devi & Others Versus Venugopal |
High Court of Judicature at Madras |
14-07-2016 |
J. Venugopal & Others Versus The Secretary to Government of Tamil Nadu, Housing & Urban Development Department, Chennai & Others |
High Court of Judicature at Madras |
16-06-2016 |
Assistant Commissioner (Audit Assmt) II Commercial Taxes, Ernakulam Versus M/s. Siemens Limited, Represented By P.V. Venugopal, Chief Manager-Indirect Taxation |
High Court of Kerala |
11-03-2016 |
C. Venugopal & Another Versus State of Karnataka |
High Court of Karnataka Circuit Bench OF Kalaburagi |
22-12-2015 |
Kalanidhi Maran Chairman & M.D., Sun TV. Net Work Limited Versus Mavuluri Venugopal Reddy & Another |
In the High Court of Judicature at Hyderabad |
09-10-2015 |
Venugopal Versus Joseph Leo Naidu |
National Consumer Disputes Redressal Commission NCDRC |
05-10-2015 |
Dr. M. Venugopal Versus The District Collector & Others |
High Court of Kerala |
26-08-2015 |
P. Venugopal Naidu Versus The Commissioner of Customs, Central Excise & Service Tax |
In the High Court of Judicature at Hyderabad |
20-08-2015 |
Venugopal Versus State of Kerala represented by The Chief Secretary Government of Kerala (Home Department), Thiruvananthapuram & Others |
High Court of Kerala |
22-07-2015 |
A. Venugopal Versus The State of Telangana, Rep. by its Principal Secretary to the Municipal Administration & Others |
In the High Court of Judicature at Hyderabad |
01-07-2015 |
V.O. Venugopal Reddy & Another Versus State of Andhra Pradesh, rep. by the Principal Secretary, Revenue Department & Others |
In the High Court of Judicature at Hyderabad |
01-07-2015 |
A.R Venugopal @ R. Venugopal Versus Jotheeswaran & Others |
Supreme Court of India |
02-06-2015 |
New India Assurance Co. Ltd. Versus Dr. S. Venugopal |
National Consumer Disputes Redressal Commission NCDRC |
01-04-2015 |
Venugopal & Another Versus Gangadevi & Others |
Before the Madurai Bench of Madras High Court |
24-03-2015 |
K. Venugopal Reddy & Others Versus The Deputy Superintendent of Police & Others |
In the High Court of Judicature at Hyderabad |
23-02-2015 |
K. Venugopal Versus Union of India represented by Secretary, Ministry of Home Affairs New Delhi & Others |
High Court of Kerala |
17-02-2015 |
Venugopal & Others Versus Latha Maheswari & Another |
Before the Madurai Bench of Madras High Court |
12-01-2015 |
A. Chandrasekaran Versus T. Venugopal |
High Court of Judicature at Madras |