VENTURE FINANCE PVT LTDActivity: Finance in Maharashtra.Under Process of Striking Off |
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CIN U67110PN1982PTC027713 |
ROC RoC-Pune |
Incorporation Date 05-07-1982 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 027713 |
Registration Date 05-07-1982 |
Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date 26-09-1990 |
Last Balance Sheet Date 31-03-1990 |
Financials |
Authorized Capital Rs. 5,00,000 |
Paid Up Capital Rs. 20,000 |
Contact Information |
E-Mail Address NA |
Registered Address VINAYAK ASHRAM 759/15 DECCANGYMKHANA PUNE MH 411004 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VENTURE FINANCE PVT LTDLast Checked Past / Closed Litigation On 23-12-2020 02:20
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21-09-2020 | Tvl. Transtonnelstroy Afcons Joint Venture, Represented by its Authorised Signatory, Chennai Versus Union of India, Represented by its Secretary, Ministry of Finance, New Delhi & Others | High Court of Judicature at Madras |
Directors |
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DIN | Name | Since |
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