VENTEX TRADE PVT LTDActivity: Trading in West Bengal.Active |
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CIN U51109WB1995PTC075034 |
ROC RoC-Kolkata |
Incorporation Date 20-10-1995 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 075034 |
Registration Date 20-10-1995 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 27-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 150,00,000 |
Paid Up Capital Rs. 146,66,900 |
Contact Information |
E-Mail Address ventextrade@gmail.com |
Registered Address 3A, LOUDON STREET, 1ST FLOOR KOLKATA WB 700017 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VENTEX TRADE PVT LTDLast Checked Past / Closed Litigation On 06-03-2023 17:40
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VENTEX TRADE PVT LTD. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00162513 | DEVESH BANSAL | 10-12-2008 |
00063555 | SAJAN KUMAR BANSAL | 10-12-2008 |
ARFPR7272K | ABHISHEK RANGA | 01-06-2018 |
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