DIN: 01932588

VENKATA KAMALA KUMAR VELLORE

Companies Associated
CIN Company Name Status
U40109TG2000PTC034407 SAI TEJA ENERGIES PRIVATE LIMITED Active
U40109KA2003PTC032391 JASPER ENERGY PRIVATE LIMITED Active
U40108PN2012PTC142823 KANHUR WIND POWER PRIVATE LIMITED Active
U40108TG2011PTC077741 GREENKO ENERGY VENTURES PRIVATE LIMITED Active
U40102TN2015PTC102829 VISHWAYEET ENERGY PRIVATE LIMITED Active
U40102TG2008PTC062366 RAYALASEEMA WIND ENERGY COMPANY PRIVATE LIMITED Active
U36912WB2010PTC144172 SIKKIM ENGINEERING PRIVATE LIMITED Active
U31100KA2008PTC045946 VYSHALI ENERGY PRIVATE LIMITED Active
U40108TG2007PTC056057 MATRIX POWER (WIND) PRIVATE LIMITED Active
U40101KA2004PTC034818 AMR POWER PRIVATE LIMITED Active
U40300PN2014PTC152784 KOYNA SOLAR POWER PROJECTS PRIVATE LIMITED Active
U40109DL2000PTC231172 SNEHA KINETIC POWER PROJECTS PRIVATE LIMITED Active
U40106TG2014PTC096876 GREENKO CLEAN ENERGY PROJECTS PRIVATE LIMITED Active
U40101HP2008PTC030958 GREENKO HATKOTI ENERGY PRIVATE LIMITED Active
U40300TG2011PTC077304 SAIPURAM WIND ENERGIES PRIVATE LIMITED Active
U40109TG1998PTC030615 ROSHNI POWERTECH PRIVATE LIMITED Active
U40107KA2014PTC077637 GREENKO KRISHNA WIND POWER PRIVATE LIMITED Active
U40101HP2013PTC000335 SOBRA HYDRO ENERGIES PRIVATE LIMITED Active


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