DIN: 02930205

VENKAT MUPPANA

Companies Associated
CIN Company Name Status
U70100AP2021PTC117433 VPM REALTY PRIVATE LIMITED Active
U45300AP2014PTC095188 AARYAN REAL VENTURES PRIVATE LIMITED Active
U34300PN2018PTC179558 ADISHREE AUTOMOTORS PRIVATE LIMITED Under Process of Striking Off
U45200TG1991PTC012885 M.V.R.AND SONS TECHNO BUILDERS PRIVATE LIMITED Active
U55101AP2021PTC117434 AYAN HOTELS AND RESORTS PRIVATE LIMITED Active
AAF-7274 REIRA ECO VENTURES LLP Defunct
U45309AP2016PTC104699 ANANTHA INDUSTRIAL TECH PARK PRIVATE LIMITED Active
U45200AP2005PTC047671 M.VENKATA RAO INFRA PROJECTS PRIVATE LIMITED (PART IX ) Active
U72900TG2020PTC143739 SYSQUEST PRIVATE LIMITED Active
U50403GA2012PTC006894 MVR AUTOMOBILES PRIVATE LIMITED Active
U50400TN2019PTC128242 VTK AUTOMOBILES PRIVATE LIMITED Active
U45203AP2015PTC096191 MVR SEAVIEW HOMES PRIVATE LIMITED Active
AAN-5018 BLACKBUCK RESORTS AND HOSPITALITY LLP Active
U50500GA2018PTC013757 MVR AUTOMOTIVE PRIVATE LIMITED Active


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