Some PAST Judgements / Case Laws similar to VED PRAKASH CORPORATION PRIVATE LIMITED
Last Checked Past / Closed Litigation On 16-04-2021 15:56
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05-03-2021 |
Madan Mohan Singh Versus Ved Prakash Arya |
Supreme Court of India |
27-11-2020 |
Ved Prakash Gupta Versus State of Madhya Pradesh & Others |
High Court of Madhya Pradesh |
03-11-2020 |
Ved Prakash Versus State of NCT of Delhi |
High Court of Delhi |
29-07-2020 |
Ved Prakash Goel @ Ved Goel & Another Versus S.D. Singh & Another |
Supreme Court of India |
01-06-2020 |
M/s. Pt. Ved Prakash Beverages Versus Crystal Beverages |
High Court of Delhi |
23-01-2020 |
Ved Prakash (Authorized Representative) M/s Karmic Energy Private Limited Versus P. Ponram, Managing Partner, M/s Unicon Engineers |
High Court of Judicature at Madras |
09-12-2019 |
Ved Prakash Versus Rajneesh Kumar & Another |
High Court of Himachal Pradesh |
09-08-2019 |
Ved Prakash Abbot Versus Kishore K. Avarsekar & Others |
High Court of Delhi |
18-02-2019 |
Sukhdeep Singh & Another Versus Ved Prakash Chauhan |
High Court of Delhi |
17-01-2019 |
Ved Prakash Versus Navkar Traders & Another |
National Company Law Appellate Tribunal |
08-01-2019 |
Ved Prakash (Authorized Representative), M/s. Karmic Energy Private Limited Versus P. Ponram, Managing Partner, M/s. Unicon Engineers, Coimbatore |
High Court of Judicature at Madras |
25-10-2018 |
D.T.C. Versus Ved Prakash & Others |
High Court of Delhi |
25-10-2018 |
Ved Prakash Versus D.T.C. |
High Court of Delhi |
16-10-2018 |
Ved Prakash alias Kalu Versus State |
High Court of Delhi |
14-09-2018 |
Bishan Chand Versus Ved Prakash (Since Deceased) thr Lrs & Another |
High Court of Delhi |
10-08-2018 |
Ved Prakash Kajla Versus New India Assurance Co. Ltd. |
National Consumer Disputes Redressal Commission NCDRC |
04-07-2018 |
Saroj Bala Yadav Versus Ved Prakash Yadav |
High Court of Delhi |
01-02-2018 |
Ved Prakash Gupta @ Gudda Versus State of Chhattisgarh Through The District Magistrate, Durg, District Durg, Chhattisgarh, Chhattisgarh |
High Court of Chhattisgarh |
24-11-2017 |
Shyam Sunder Versus Ved Prakash |
High Court of Judicature at Allahabad |
09-08-2017 |
Ved Prakash & Another Versus Niranjan Singh |
High Court of Delhi |
09-08-2017 |
Ved Prakash Versus Muni Lal |
Supreme Court of India |
22-03-2017 |
Ved Prakash, Karmic Energy Private Ltd Versus S. Ponram Unicorn Engineers |
High Court of Judicature at Madras |
28-02-2017 |
Dr. Ved Prakash Tyagi Versus Union of India & Others |
High Court of Uttarakhand |
20-02-2017 |
M/s Prrsaar Proprietor- Ved Prakash Gupta Versus National Stock Exchange of India Limited |
SEBI Securities Exchange Board of India Securities Appellate Tribunal |
30-01-2017 |
Ved Prakash Chauhan Versus Prathama Bank |
High Court of Judicature at Allahabad |
22-12-2016 |
New Okhla Industrial Development Authority Versus Ved Prakash Gupta |
National Consumer Disputes Redressal Commission NCDRC |
08-12-2016 |
Ved Prakash Versus Union of India & Others |
Supreme Court of India |
30-11-2016 |
Union Bank of India Versus Ved Prakash |
High Court of Judicature at Allahabad |
17-11-2016 |
Ved Prakash Versus Member Singh & Others |
High Court of Rajasthan Jaipur Bench |
22-09-2016 |
Ved Prakash Saini Versus M/s. Unitech Limited, through its Managing Director |
National Consumer Disputes Redressal Commission NCDRC |
25-07-2016 |
Ved Prakash Versus Kanhaiya Lal |
High Court of Judicature at Allahabad |
12-07-2016 |
Dr. Vinod Kumar Chauhan & Others Versus Dr. Ved Prakash Tyagi & Others |
High Court of Uttarakhand |
30-05-2016 |
Ved Prakash Versus Kanhaiya Lal |
High Court of Judicature at Allahabad |
04-03-2016 |
Ved Prakash Versus State |
High Court of Delhi |
08-12-2015 |
Ved Prakash Tyagi Versus Union of India & Others |
High Court of Uttarakhand |
19-10-2015 |
Ved Prakash Versus The Presiding Officer & Another |
High Court of Punjab and Haryana |
08-09-2015 |
Ved Prakash Versus The Secretary, Department of Posts, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
29-07-2015 |
Madhuri Agarwal & Another Versus Ved Prakash Taneja & Others |
High Court of Judicature at Calcutta |
21-05-2015 |
M/s. Shree Ji Sarees Through: Its Proprietor Sh. Pankaj Jain Versus Ved Prakash Sharma |
High Court of Delhi |
27-04-2015 |
Ved Prakash Rekhan Versus Punjab National Bank |
National Consumer Disputes Redressal Commission NCDRC |
17-02-2015 |
Ved Prakash Versus UOI & Others |
Central Administrative Tribunal Principal Bench New Delhi |
21-01-2015 |
Delhi Transport Corporation Versus Ved Prakash @ Pappi |
High Court of Delhi |
08-01-2015 |
Ved Prakash Versus Suraj Saxena & Others |
High Court of Delhi |
05-11-2014 |
M/s. Ved Prakash & Sons & Others Versus Om Prakash |
National Consumer Disputes Redressal Commission NCDRC |
21-10-2014 |
Ved Prakash Sharma Versus Madan Mohan Singh
|
High Court of Himachal Pradesh |
10-07-2014 |
Council of The Institute of Chartered Accountants of India Versus Ved Prakash Verma & Another |
High Court of Delhi |
08-07-2014 |
Ved Prakash Versus M/s. Santosh Enterprises & Another |
Himachal Pradesh State Consumer Disputes Redressal Commission Shimla |
20-05-2014 |
Ved Prakash Versus M/s. K. Lal & Sons Private Ltd. & Another |
High Court of Rajasthan |
10-03-2014 |
Dr. Ved Prakash Tyagi Versus Union of India & Others |
High Court of Uttarakhand |
20-02-2014 |
Ved Prakash Versus State & Others |
High Court of Delhi |
11-02-2014 |
Ved Prakash Upadhyaya & Another Versus Emaar MGF Land Limited |
Union Territory Consumer Disputes Redressal Commission UT Chandigarh |
28-01-2014 |
Ved Prakash Versus Usha Verma & Another |
High Court of Delhi |
18-12-2013 |
Ved Prakash Versus Mangrove International Ltd. |
High Court of Delhi |
02-12-2013 |
Pratik Jain & Another Versus Ved Prakash Kaushik & Others |
High Court of Delhi |
25-11-2013 |
S. Chennaiah Versus C.A. Ved Prakash |
Andhra Pradesh State Consumer Disputes Redressal Commission Hyderabad |
21-11-2013 |
Ved Prakash Mishra Versus State of U.P. & Others |
High Court of Judicature at Allahabad |
01-08-2013 |
Ved Prakash Sharma Versus District Registrar, Jabalpur & Others |
High Court of Madhya Pradesh |
16-07-2013 |
Ved Prakash Juneja Versus Director, CGHS & Another |
National Consumer Disputes Redressal Commission NCDRC |
16-05-2013 |
Dr. Ved Prakash Yadav Versus Nihal Singh & Another |
National Consumer Disputes Redressal Commission NCDRC |
01-05-2013 |
Guru Granth Saheb Sthan Meerghat Vanaras Versus Ved Prakash & Others |
Supreme Court of India |
26-02-2013 |
LIC of India Branch Rampur Rampur, Uttar Pradesh Versus Ved Prakash Gupta & Others |
National Consumer Disputes Redressal Commission NCDRC |
23-01-2013 |
Ved Prakash Vij Versus M/s. Baywatch Resort, Sernabatim & Others |
Goa State Consumer Disputes Redressal Commission Panaji |
22-01-2013 |
Ved Prakash Versus Commissioner of Police, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
28-12-2012 |
Union of India through Garrison Engineer M.E.S. Roorkee District Haridwar & Another Versus M/s. Ved Prakash Arora |
High Court of Uttarakhand |
19-11-2012 |
Santosh Malhotra Versus Ved Prakash Malhotra |
High Court of Delhi |
18-10-2012 |
Ved Prakash Versus Om Prakash Deceased & Others |
High Court of Delhi |
24-09-2012 |
In The Matter Of: Ved Prakash Versus Union Of India & Others |
Armed Forces Tribunal Principal Bench New Delhi |
19-07-2012 |
Ved Prakash Sharma Versus State & Another |
High Court of Delhi |
14-06-2012 |
Ved Prakash Versus State of Rajasthan |
High Court of Rajasthan |
25-05-2012 |
Ved Prakash Versus Phool Chand |
High Court of Judicature at Allahabad |
24-05-2012 |
Ved Prakash Sharma Versus Dapinder Pal Singh & Others |
High Court of Delhi |
21-05-2012 |
Ved Prakash & Others Versus Rajesh Gaur & Others |
High Court of Delhi |
18-05-2012 |
Santosh Malhotra Versus Ved Prakash Malhotra & Others |
High Court of Delhi |
11-04-2012 |
Ved Prakash Sharma Versus The Union of India through the Secretary, M.O.C. & I.T., Department of Posts, Dak Bhwan, New Delhi & Others |
Central Administrative Tribunal Principal Bench New Delhi |
06-03-2012 |
Subhash Chand Saini & Others Versus Ved Prakash & Others |
High Court of Delhi |
02-03-2012 |
Shri Ved Prakash (Since Deceased) Through Legal Heirs Versus Shri Suraj Prakash (Since Deceased) Through Legal Heirs & Others |
High Court of Delhi |
24-02-2012 |
K.L. Rohilla Versus Ved Prakash Kapoor & Others |
High Court of Delhi |
31-01-2012 |
Ved Prakash & Another Versus Darshan Singh & Others |
High Court of Delhi |
13-01-2012 |
Ved Prakash Sharma Versus Delhi Jal Board Through Chief Executive Officer & Another |
Central Administrative Tribunal Principal Bench New Delhi |
13-12-2011 |
Ved Prakash Versus State Of Uttar Pradesh |
High Court of Judicature at Allahabad |
13-12-2011 |
Ved Prakash Saini Versus State Nct Of Delhi |
High Court of Delhi |
31-10-2011 |
Ved Prakash Versus Sri Om |
High Court of Delhi |
16-09-2011 |
Ved Prakash Sharma Versus Nahar Singh Maheshwari |
High Court of Rajasthan |
02-09-2011 |
Ved Prakash Agrawal Versus State of Chhattisgarh & Others |
High Court of Chattisgarh |
09-08-2011 |
Ved Prakash Mukhariya Versus Balmukund Sharma & Others |
High Court of Madhya Pradesh |
04-08-2011 |
Ved Prakash Versus Board Of Revenue U.P. Lko. |
High Court of Judicature at Allahabad |
08-07-2011 |
Ved Prakash Gulati Versus Kusum |
High Court of Delhi |
01-03-2011 |
Ved Prakash Sharma Versus Arun Kumar Saxena |
High Court of Judicature at Allahabad |
25-02-2011 |
Kamla Kumari Versus Ved Prakash Gupta |
High Court of Delhi |
02-07-2010 |
Om Prakash Singh S/o Sri Ved Singh Versus State of Uttarakhand |
High Court of Uttaranchal |
28-06-2010 |
Subhash Sharma S/o Sri Ved Prakash Sharma Behind 584, Prakash Bhawan Opposite Old D.M.C. Hospital Civil Lines, Ludhiana Versus State of Uttaranchal/Uttarakhand |
High Court of Uttaranchal |
04-06-2010 |
SUB VED PRAKASH JC-642498K VERSUS UNION OF INDIA THROUGH THE SECRETARY & OTHERS |
Armed Forces Tribunal Principal Bench New Delhi |
19-05-2010 |
Ved Prakash Juneja Versus Central Govt. Health Scheme & Another |
Delhi State Consumer Disputes Redressal Commission New Delhi |
17-05-2010 |
Ved Prakash Sharma Versus Nahar Singh & Another |
High Court of Rajasthan |
30-04-2010 |
United India Insurance Co. Ltd. Versus Ved Prakash |
National Consumer Disputes Redressal Commission NCDRC |
19-03-2010 |
Ved Prakash Ahuja Versus Raj Rani Chhatwal & Others |
High Court of Delhi |
12-03-2010 |
VED PRAKASH VERSUS UNION OF INDIA |
High Court of Judicature at Allahabad |
09-03-2010 |
JC-642498 K SUB. VED PRAKASH VERSUS UNION OF INDIA THROUGH THE SECRETARY MINISTRY OF DEFENCE, SOUTH BLOCK DHQ P.O., NEW DELHI & OTHERS |
Armed Forces Tribunal Principal Bench New Delhi |
19-02-2010 |
Sandy @ Ved Prakash & Others Versus State |
High Court of Delhi |
17-12-2009 |
Ashok Kumar Versus Ved Prakash & Others |
Supreme Court of India |