VALUE MARK PROPERTIES PRIVATE LIMITEDActivity: Real Estate and Renting in Karnataka.Strike Off |
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GST Number(s) 29AAECV6328D1Z8 |
PAN No AAECV6328D |
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CIN U70100KA2013PTC072003 |
ROC RoC-Bangalore |
Incorporation Date 21-11-2013 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 072003 |
Registration Date 21-11-2013 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance --- |
Last AGM Date --- |
Last Balance Sheet Date --- |
Financials |
Authorized Capital Rs. 1,00,000 |
Paid Up Capital Rs. 1,00,000 |
Contact Information |
E-Mail Address MURALIFCI@GMAIL.COM |
Registered Address NO. 1282/1, HONGASANDRA, 16TH MAIN, BEGUR MAIN ROAD, OPP ST. FRANCIS SCHOOL BANGALORE Bangalore KA 560068 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VALUE MARK PROPERTIES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 16-03-2023 09:46
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VALUE MARK PROPERTIES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
GST Number(s) for VALUE MARK PROPERTIES PRIVATE LIMITED |
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KARNATAKA | 29AAECV6328D1Z8 |
Directors |
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DIN | Name | Since |
06722567 | BEEMANNA MURALI | 21-11-2013 |
06722565 | HANS MOHAMMED HANIF | 21-11-2013 |
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