VAISHALI FINANCIAL SERVICES PRIVATE LIMITEDActivity: Finance in Delhi.Active |
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CIN U67120DL1996PTC079900 |
ROC RoC-Delhi |
Incorporation Date 25-06-1996 |
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Class Private |
Category Company limited by Shares |
Sub-Category Non-govt company |
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Listed Unlisted |
Suspended at Exchange - |
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Registration Number 079900 |
Registration Date 25-06-1996 |
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Listing Info |
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Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 30-09-2019 |
Last Balance Sheet Date 31-03-2019 |
Financials |
Authorized Capital Rs. 35,00,000 |
Paid Up Capital Rs. 30,54,000 |
Contact Information |
E-Mail Address pardeep_attri@yahoo.com |
Registered Address A 69, PUSHPANJALI ENCLAVE PITAM PURA NEW DELHI DL 110034 IN |
TradeMarksTotal 0 marks found. |
Some PAST Judgements / Case Laws similar to VAISHALI FINANCIAL SERVICES PRIVATE LIMITEDLast Checked Past / Closed Litigation On 19-03-2023 15:50
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Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VAISHALI FINANCIAL SERVICES PRIVATE LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
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DIN | Name | Since |
00650193 | MAHENDRA BANSAL | 20-09-2009 |
00715624 | KRISHAN KUMAR GARG | 12-11-2003 |
03333760 | MOHAN MITTAL | 15-11-2010 |
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