VAIBHAVLAXMI SPINNING MILLS LIMITEDActivity: Manufacturing (Textiles) in Gujarat.Active |
||||||||||||
---|---|---|---|---|---|---|---|---|---|---|---|---|
|
||||||||||||
CIN U17200GJ2013PLC076761 |
ROC RoC-Ahmedabad |
Incorporation Date 11-09-2013 |
||||||||||
Class Public |
Category Company limited by Shares |
Sub-Category Non-govt company |
||||||||||
Listed Unlisted |
Suspended at Exchange - |
|||||||||||
Registration Number 076761 |
Registration Date 11-09-2013 |
|||||||||||
Listing Info |
|
Not Listed or Listing Info, not found! |
Compliance |
Active Compliance ACTIVE compliant |
Last AGM Date 29-09-2018 |
Last Balance Sheet Date 31-03-2018 |
Financials |
Authorized Capital Rs. 3200,00,000 |
Paid Up Capital Rs. 2950,86,750 |
Contact Information |
E-Mail Address vlsml@vaibhavlaxmi.net |
Registered Address KALYANPURA ROAD, AT: NANI KADI, TAL: KADI, MEHSANA Mahesana GJ 382715 IN |
TradeMarksTotal 4 marks found. |
LOGO, Class 23, Registered |
LOGO, Class 22, Registered |
VAIBHAV LAXMI, Class 22, Registered |
VAIBHAV LAXMI, Class 23, Registered |
Some PAST Judgements / Case Laws similar to VAIBHAVLAXMI SPINNING MILLS LIMITEDLast Checked Past / Closed Litigation On 15-03-2023 16:07
|
||
Nothing Found. Currently our public version does not seem to find any PAST decided cases / judgements for VAIBHAVLAXMI SPINNING MILLS LIMITED. However, for a more comprehensive report, including on-going litigation, defaulter list checking, etc. please contact info@LawyerServices.in |
Directors |
||
DIN | Name | Since |
06554711 | KALPESHKUMAR RAMANLAL PATEL | 20-06-2016 |
07523278 | SANDIPKUMAR PRAHLADBHAI PATEL | 20-06-2016 |
01456885 | RAMESHBHAI ISHWARDAS PATEL | 11-09-2013 |
ABNPP2888H | MEGHANABEN NARANJANKUMAR PATEL | 26-06-2019 |
01456889 | NIRANJANKUMAR RAMESHBHAI PATEL | 11-09-2013 |
01645462 | ASHISHKUMAR RAMESHBHAI PATEL | 11-09-2013 |
BETPS9278A | Ishan Ashwin Soni | 26-06-2019 |
India's most comprehensive litigation gathering and reporting.